Some PAST Judgements / Case Laws similar to DHARAM CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 18-03-2021 23:28
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08-10-2020 |
Dharam Pal Versus The Flag Officer Commanding In Chief (For Chief Of Staff) Head Quarters, Kochi & Others |
High Court of Kerala |
29-09-2020 |
Dharam Das Versus State of U.P. |
High Court of Judicature at Allahabad |
23-06-2020 |
Rajiv Gandhi Cancer Instittue & Research Centre Through Administrator/Secretary & Others Versus Dharam Prakash Garg |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-02-2020 |
Dharam Pal @ Dharma Versus State of Rajasthan, Through P.P. |
High Court of Rajasthan Jodhpur Bench |
02-01-2020 |
Dharam Parkash Versus State of H.P. & Another |
High Court of Himachal Pradesh |
18-12-2019 |
Dharam Bidyas Kujur Versus Union of India |
High Court of Jharkhand |
19-09-2019 |
Dharam Vir & Others Versus BGS International Public School & Others |
High Court of Delhi |
10-05-2019 |
Kanwaljit Kaur & Others Versus Dharam Pal & Others |
High Court of Punjab and Haryana |
24-04-2019 |
Union of India & Others Versus Dharam Pal |
Supreme Court of India |
25-02-2019 |
Dharam Raj Versus U.O.I & Others |
High Court of Delhi |
05-02-2019 |
Dharam Singh (D) Thr. Lrs. & Others Versus Prem Singh (D) Thr. Lrs. |
Supreme Court of India |
31-12-2018 |
Prem Singh Versus Dharam Singh |
High Court of Himachal Pradesh |
11-12-2018 |
Dharam Pal Versus Oriental Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
14-09-2018 |
Dharam Pal Maddar & Sons Versus Union of India |
High Court of Punjab and Haryana |
09-08-2018 |
Dharam Pal Singh Khatri Versus GNCT of Delhi Through the Chief Secretary & Others |
Central Administrative Tribunal Principal Bench New Delhi |
31-05-2018 |
Dharam Singh Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
05-04-2018 |
P. Bhaskar Versus T. Dharam Chand |
High Court of Judicature at Madras |
04-04-2018 |
NDMC Through: Education Officer Versus Arya Dharam Seva Sangh (Substituted By Abhishek Buildcon (P) Ltd. |
High Court of Delhi |
19-02-2018 |
Income Tax Officer Versus Dharam Narain |
Supreme Court of India |
17-01-2018 |
Ratti Bai & Others Versus Dharam Singh |
High Court of Punjab and Haryana |
17-01-2018 |
Dharam Pal Versus Chairman Cum Managing Director Air India |
High Court of Delhi |
14-12-2017 |
Anita Dharam Versus Vinod Kumar |
High Court of Rajasthan |
05-12-2017 |
Dharam Pal Satya Pal Ltd. Versus Commissioner U.P. Trade Tax, Lucknow |
High Court of Judicature at Allahabad |
27-09-2017 |
Dharam Pal Sharma Versus Chandigarh Administration Through Education Secretary & Others |
Central Administrative Tribunal Chandigarh Bench |
05-09-2017 |
The State of Punjab & Another Versus Dharam Pal |
Supreme Court of India |
09-08-2017 |
N. Dharam Singh V/S State Of Karnataka & Others. |
Supreme Court of India |
26-07-2017 |
Gurmail Singh Versus Dharam Kaur |
High Court of Punjab and Haryana |
18-07-2017 |
Mukand Lal (deceased) through his LRs Dharam Pal & Another Versus Sarwan Kumar |
High Court of Himachal Pradesh |
17-05-2017 |
Roop Singh (deceased) through LRs: Narvada & Others Versus Dharam Dass & Others |
High Court of Himachal Pradesh |
04-05-2017 |
Govt. of NCT of Delhi Versus Manav Dharam Trust & Another |
Supreme Court of India |
11-04-2017 |
Mukesh & Others Versus Dharam Singh & Others |
High Court of Madhya Pradesh |
17-01-2017 |
Dharam Vir & Others Versus Bgs International Public School & Another |
High Court of Delhi |
13-01-2017 |
Dharam Pal Yadav Versus State of U.P. |
High Court of Judicature at Allahabad |
16-11-2016 |
Anup Kumar @ Anup Chand Versus Sanatan Dharam Sabha Chhota Shimla (H.P.) |
High Court of Himachal Pradesh |
15-11-2016 |
Dharam Singh Versus Braham Dass |
High Court of Himachal Pradesh |
10-11-2016 |
Vastimal Jawanjee Versus Dharam Chand Nahar (deceased) & Others |
High Court of Judicature at Madras |
24-10-2016 |
Dharam Pal Versus Bharat Sanchar Nigam Limited, Harish Chander Lane, Janpath, New Delhi through its Chief Managing Director & Others |
Central Administrative Tribunal Chandigarh Bench |
05-10-2016 |
Mandeep Kaur Versus Dharam Lingam |
High Court of Punjab and Haryana |
12-08-2016 |
Dharam Singh Neogi Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
03-08-2016 |
K.C. Bhargava Versus Sanatan Dharam Sabha Lakshmi Narain Temple Trust (Regd) |
High Court of Delhi |
14-07-2016 |
Dharam Raj Dubey Versus Commissioner, Devi Patan Mandal, Distt. Gonda |
High Court Of Judicature At Allahabad Lucknow Bench |
30-05-2016 |
Dharam Chand Versus Inderjeet Singh |
High Court of Himachal Pradesh |
25-05-2016 |
Sanatan Dharam Adarsh Sanskrit College & Others Versus Ramesh Chander Ladohia & Others |
High Court of Himachal Pradesh |
13-05-2016 |
Jai Guru Deo Dharam Pracharak Sanstha & 9 Ors. Versus Ram Pratap & 13 Ors. |
High Court of Judicature at Allahabad |
12-05-2016 |
Dharam Raj Verus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
05-05-2016 |
Dharam Kaur Versus Narender |
High Court of Delhi |
06-04-2016 |
N. Dharam Singh V/S State Of Karnataka & Others. |
Supreme Court of India |
02-02-2016 |
State Bank of India Versus Dharam Dass Khanna & Others |
Debts Recovery Appellate Tribunal at Delhi |
29-01-2016 |
Dharam Pal Versus State of Haryana & Others |
Supreme Court of India |
29-01-2016 |
Dharam Pal & Others Versus Estate Officer, Union Territory, Chandigarh & Another |
High Court of Punjab and Haryana |
29-01-2016 |
Dharam Pal Versus State of Haryana & Others. |
High Court of Judicature at Calcutta |
28-12-2015 |
Vaishno Devi & Others Versus Dharam Paul |
High Court of Jammu and Kashmir |
16-12-2015 |
Dharam Dei Versus Deputy Director of Consolidation & Others |
High Court of Judicature at Allahabad |
16-12-2015 |
Dharam Dei Versus Deputy Director of Consolidation & Others |
High Court of Judicature at Allahabad |
19-10-2015 |
Dharam Bir Bhatia Versus Dr. Anjali Dave Tiwari |
National Consumer Disputes Redressal Commission NCDRC |
16-10-2015 |
Dharam Pal Versus Jitendra Pal |
High Court of Judicature at Allahabad |
01-10-2015 |
Dharam Singh & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
23-09-2015 |
Dharam Pal Versus Union of India & Others |
Central Administrative Tribunal Chandigarh Bench |
04-09-2015 |
Dharam Narain Upadhyaya Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
30-06-2015 |
Dharam Raj Versus Delhi Consumer's Co-Op. Wholesale Store Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
29-06-2015 |
Dharam Chand Vasudev & Others Versus Canara Bank & Others |
Debts Recovery Appellate Tribunal at Delhi |
29-06-2015 |
Dharam Veer Singh Versus D.D.C., Barabanki & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
07-05-2015 |
Dharam Singh & Others Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
04-05-2015 |
Chobbar Singh Versus Dharam Pal Singh Grewal |
High Court of Punjab and Haryana |
21-04-2015 |
Dharam Pal Versus State of Haryana & Others |
High Court of Punjab and Haryana |
17-04-2015 |
Dharam Singh Versus State & Others |
High Court of Jammu and Kashmir |
17-04-2015 |
Dharam Singh Versus State & Others |
High Court of Jammu and Kashmir |
31-03-2015 |
Dharam Pal Singh Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
20-03-2015 |
Dharam Dass & Another Versus The Narcotics Control Bureau, Chandigarh |
High Court of Himachal Pradesh |
07-01-2015 |
Sanatan Dharam Girls Secondary School Versus Labour Court, Bikaner & Another |
High Court of Rajasthan |
04-12-2014 |
Dharam Veer Singh Versus State of U.P. Thru Secy. & Others |
High Court of Judicature at Allahabad |
13-11-2014 |
Dharam Prakash Versus The State Of Bihar Through The Principal Secretary Department Of Land Reforms & Others |
High Court of Judicature at Patna |
15-10-2014 |
M/s. The Professional Couriers Dharam Karan Road, Ameerpet, Hyderabad & Another Versus K.V. Murali |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
19-09-2014 |
Dharam Singh Versus State of Himachal Pradesh & Another |
High Court of Himachal Pradesh |
22-08-2014 |
Sarwan Singh Versus Dharam Chand & Others
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High Court of Himachal Pradesh |
20-08-2014 |
India Yamaha Motor Pvt. Ltd. Versus Dharam Singh & Another |
Supreme Court of India |
31-07-2014 |
Ved Mitra Verma Versus Dharam Deo Verma |
Supreme Court of India |
15-07-2014 |
Dharam Pal Versus Hira Jhari Mishra & Another |
High Court of Delhi |
02-07-2014 |
Sanatan Dharam Committee Sanderao Versus Khimaram & Another |
High Court of Rajasthan |
13-05-2014 |
Dharam Pal Versus State of U.P. |
High Court of Judicature at Allahabad |
08-05-2014 |
M/s. Dharam Pal & Sons & Others Versus Som Prakash |
National Consumer Disputes Redressal Commission NCDRC |
28-04-2014 |
Mahender Singh & Others Versus Dharam Singh |
High Court of Delhi |
11-04-2014 |
Dharam Deo Yadav Versus State of U.P. |
Supreme Court of India |
13-02-2014 |
Dharam Singh Versus The Punjab State Electricity Board, Patiala & Others |
High Court of Punjab and Haryana |
14-01-2014 |
M/s. Dharam Rice & Oil Mills & Others Versus Punjab State Civil Supplies Corporation Limited, Chandigarh & Others |
High Court of Punjab and Haryana |
30-10-2013 |
Dharam Ram Versus State of Uttarakhand & Another |
High Court of Uttarakhand |
24-10-2013 |
Nand Kishore Versus Shree Sanatan Dharam Sabha Laxmi Narayan Temple Trust |
High Court of Delhi |
09-10-2013 |
Dharam Singh, Chandigarh & Others Versus Union of India through Secretary, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
16-09-2013 |
Assistant Housing Commissioner (Loans) National Capital Territory of Delhi Versus Dharam Pal |
National Consumer Disputes Redressal Commission NCDRC |
29-08-2013 |
Dharam Pal Versus State of Rajasthan & Others |
High Court of Rajasthan |
26-08-2013 |
Sanatan Dharam Mandir Society Versus Union of India & Others |
High Court of Delhi |
08-08-2013 |
Dharam Chand & Another Versus State of Haryana & Others |
High Court of Punjab and Haryana |
30-07-2013 |
Municipal Corporation of Delhi Versus Sanatan Dharam Sabha, Shahdara |
High Court of Delhi |
18-07-2013 |
Dharam Pal & Others Versus State of Haryana & Another |
Supreme Court of India |
24-06-2013 |
Bhagwandas Versus Dharam Prakash Chatwani |
High Court of Madhya Pradesh |
20-05-2013 |
Commissioner of Police & Others Versus S.I. Dharam Pal |
High Court of Delhi |
01-05-2013 |
Dharam Singh Versus Bhag Singh & Another |
High Court of Himachal Pradesh |
15-04-2013 |
Madan Lal Arora Versus Sh. Dharam Pal Ji Chairman Mahashya Chuni Lal Saraswati Bal Mandir Senior Secondary School & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-04-2013 |
United India Insurance Company Ltd, Through its duly Constituted attorney, Manager Versus Dharam Dev Verma |
National Consumer Disputes Redressal Commission NCDRC |
21-03-2013 |
Dharam Pal Verma, Sole Proprietor, M/s. Verma Traders Versus M/s. Bajaj Allianz General Insurance Company Ltd., Through its Branch Manager & Another |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |