DHANADAYINI NIDHI LIMITEDActivity: Finance in Maharashtra.Active |
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CIN U65990MH2018PLC311178 |
ROC RoC-Mumbai |
Incorporation Date 25-06-2018 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 311178 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address vickramshanker@gmail.com |
Registered Address E-2/07 JALNIDHI CHS LTD, P5 MITHA NAGAR M. G. ROAD, GOREGAON WEST MUMBAI Mumbai City MH 400064 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DHANADAYINI NIDHI LIMITEDLast Checked Past / Closed Litigation On 06-03-2023 22:42
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DHANADAYINI NIDHI LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
05117713 | DHRUB JYOTI DAS | 25-06-2018 |
08165634 | AMRENDER KUMAR | 25-06-2018 |
06657780 | VIKRAM SHANKAR | 25-06-2018 |
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