DHAAN LAXMII PROJECT PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Assam.Active |
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CIN U23109AS2004PTC007565 |
ROC RoC-Shillong |
Incorporation Date 03-11-2004 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 007565 |
Registration Date 03-11-2004 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 27,63,000 |
Contact Information |
E-Mail Address prabhu_agarwalla@yahoo.com |
Registered Address 8TH FLOOR, SETHI TRUST BUILDING UNIT II BHANGAGARH, G S ROAD GUWAHATI Kamrup AS 781005 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DHAAN LAXMII PROJECT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-02-2023 22:04
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DHAAN LAXMII PROJECT PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00369061 | MAHESH KUMAR AGARWALLA | 03-11-2004 |
00853660 | PRABHU AGARWALLA | 03-11-2004 |
00853706 | RAVI KUMAR SUREKA | 03-11-2004 |
01664229 | LALIT AGARWALLA | 03-11-2004 |
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