DEW INDIA PVT LTDActivity: Manufacturing (Machinery & Equipments) in West Bengal.Active |
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CIN U32109WB1980PTC032712 |
ROC RoC-Kolkata |
Incorporation Date 09-05-1980 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 032712 |
Registration Date 09-05-1980 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 20,00,000 |
Contact Information |
E-Mail Address sbose2002@gmail.com |
Registered Address DR B C ROY AVENUE DURGAPUR WB 713201 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DEW INDIA PVT LTDLast Checked Past / Closed Litigation On 01-01-2021 04:17
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06-09-2019 | Assistant Secretary, Electrical department, Thrissur Corporation, Thrissur & Another Versus Jose C.D, Honey Dew, Ayyanthole, Thrissur | Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
30-04-2019 | Dew Nath Tiwari & Others Versus Union of India & Others | High Court of Judicature at Calcutta |
03-09-2014 | Commissioner, Dew As Municipal Corporation Versus Anusueeya w/o Babulaal Yadav | High Court of Madhya Pradesh |
Directors |
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DIN | Name | Since |
01909169 | OMPRAKASH YADAV | 27-07-1995 |
00590148 | SHIV KUMAR YADAV | 27-07-1995 |
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