DIN: 00162513

DEVESH BANSAL

Companies Associated
CIN Company Name Status
U93000WB2018NPL228905 ACHIEVERS AND LEADERS FORUM Active
U27106WB2007PTC115441 AAKRITI ALLOYS PRIVATE LIMITED Active
U70102WB2003PLC096549 SKIPPER REALTIES LIMITED Active
L40104WB1981PLC033408 SKIPPER LIMITED Active
U25190WB2007PTC115277 SKIPPER POLYPIPES PRIVATE LIMITED Active
U64202WB1994PLC063002 SKIPPER TELELINK LIMITED Active
U91110WB1946NPL013477 MERCHANTS' CHAMBER OF COMMERCE & INDUSTRY Active
AAM-2052 SKIPPER-METZER INDIA LLP Active
U27109WB2003PLC096555 BANSAL CYLINDERS & TUBES LIMITED Amalgamated
U27109WB2003PLC096409 SKIPPER INFRASTRUCTURE LIMITED Amalgamated
U25200WB1993PLC060734 SKIPPER PLASTICS LIMITED Active
U27101WB2007PTC115292 SAMRIDDHI FERROUS PRIVATE LIMITED Active
U51109WB1995PTC075034 VENTEX TRADE PVT LTD Active


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