DIN: 02374610

DEVENDRA JAIN

Companies Associated
CIN Company Name Status
U85110RJ1993PTC007785 FRIENDLY BABY HOSPITAL NAD RESEARCH INSTITUTE PRIVATE LIMITED Active
L45201MP2006PLC018689 DILIP BUILDCON LIMITED Active
U45203MP2015PLC034878 DBL HASSAN PERIYAPATNA TOLLWAYS LIMITED Active
U10100MP2018PTC046473 DBL PACHHWARA COAL MINE PRIVATE LIMITED Active
U45500MP2017PTC043169 DBL YAVATMAL WARDHA HIGHWAYS PRIVATE LIMITED Active
U45309MP2018PTC045392 DBL BANGALORE NIDAGATTA HIGHWAYS PRIVATELIMITED Active
U10100MP2021PTC055833 DBL-SIARMAL COAL MINES PRIVATE LIMITED Active
U45309MP2018PTC045485 DBL NIDAGATTA MYSORE HIGHWAYS PRIVATE LIMITED Active
U45309MP2018PTC045514 DBL BYRAPURA CHALLAKERE HIGHWAYS PRIVATELIMITED Active
U45500MP2018PTC046171 DBL BELLARY BYRAPURA HIGHWAYS PRIVATE LIMITED Active


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