Some PAST Judgements / Case Laws similar to DEVELOPMENT CORPN PVT LTD
Last Checked Past / Closed Litigation On 20-01-2021 15:13
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12-01-2021 |
Himachal Pradesh Bus Stand Management & Development Authority (HPBSM&DA) Versus The Central Empowered Committee Etc. & Others |
Supreme Court of India |
12-01-2021 |
Sopan Kishanrao Narwade & Another Versus State of Maharashtra, Through its Principal Secretary, Rural Development Department, Mantralaya, Mumbai – 32 & Others |
High Court of Judicature at Bombay |
11-01-2021 |
Shrikant Ankush Sawant & Another Versus The State of Maharashtra, Through its Department of Rural Development Mantralaya & Others |
High Court of Judicature at Bombay |
08-01-2021 |
Jayshree Versus The State of Maharashtra Department of Tribal Development, Mantralaya & Others |
High Court of Judicature at Bombay |
08-01-2021 |
Shubham S. Suryawanshi Versus State of Maharashtra Through Secretary, Tribal Development Department Mantralaya, Mumbai & Others |
High Court of Judicature at Bombay |
06-01-2021 |
Shripad Versus The State of Maharashtra, Department of Urban Development, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
06-01-2021 |
Resources Development Department, Government of Jharkhand, Ranchi & Others |
High Court of Jharkhand |
06-01-2021 |
Vidarbha Irrigation Development Corporation, through its Executive Engineer Versus The Collector, Buldhana, District Buldhana & Others |
In the High Court of Bombay at Nagpur |
05-01-2021 |
Kommuri Sriniwas & Another Versus The State of Telangana, Through Principal Secretary, Women Development & Child Welfare, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
05-01-2021 |
A. Anil Kumar Versus The State of Telangana, rep. by its Principal Secretary, Irrigation and Command Area Development Department, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
04-01-2021 |
Chhaya Versus The State of Maharashtra, through the Secretary to the Government of Maharashtra in Rural Development Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
04-01-2021 |
Vijaya Educational Society Chintal, Regd. No. 511/2016, rep. by its General Secretary Versus The State of Telangana, rep. by its Principal Secretary, Panchayat Raj & Rural Development Department, Hyderabad & Others |
High Court of for the State of Telangana |
04-01-2021 |
G. Ramesh & Others Versus The Government of Tamil Nadu, Represented by its Secretary to Government, Rural Development Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
02-01-2021 |
Anjali Guru Sanjana Jaan Versus The State of Maharashtra Through its Principal Secretary, Rural Development Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
23-12-2020 |
Primary Co-Operative Agricultural & Rural Development Bank Ltd., Reptd. by its Manager & Another Versus The Regional Commissioner & District Election Officer, Karnataka State Co-Operative Agricultural & Rural Development Bank Ltd., Bengaluru & Others |
High Court of Karnataka |
22-12-2020 |
Jai Sevalal Sevabhavi Sanstha, Takarwan, Through its President, Ambadas & Others Versus The State of Maharashtra, Through its Principal Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
18-12-2020 |
Prakash Kumar Singh & Others Versus The Union Of India, Rep. by the Commissioner & Secy. to the Gvot. of India Ministry of Human Resource Development New Delhi & Others |
High Court of Gauhati |
18-12-2020 |
Mayuri Versus The State of Maharashtra, Department of Tribal Development, Mantralaya, Mumbai – 32 Through its Secretary & Others |
In the High Court of Bombay at Aurangabad |
16-12-2020 |
City & Industrial Development Corporation of Maharashtra Ltd. by and through its General Manager (Environment & Forest) Versus Government of India by and through the Ministry Environment & Others |
High Court of Judicature at Bombay |
16-12-2020 |
Miryala Mahendar Versus State of Telangana, Rep. by its Principal Secretary, Panchayat Raj & Rural Development & Others |
High Court of for the State of Telangana |
16-12-2020 |
Sandeep Pandurang Patil & Others Versus The State of Maharashtra, Through Principal Secretary, Urban Development Department, Mantralaya & Others |
High Court of Judicature at Bombay |
15-12-2020 |
K. Tatarao & Another Versus The State of Karnataka by its Secretary Department of Rural Development & Panchayat Raj, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
14-12-2020 |
B. Jakarayya & Another Versus The State of Karnataka, by its Secretary Department of Rural Development & Panchayat Raj, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
11-12-2020 |
S. Ashoka Versus The State of Karnataka Department of Rural Development & Panchayat Raj, Bangalore & Others |
High Court of Karnataka |
10-12-2020 |
Anand & Others Versus State of Karnataka, Represented by Principal Secretary Urban Development Department, Bengaluru & Others |
High Court of Karnataka |
09-12-2020 |
India Tourism Development Corporation Versus M/s. C.P. & Associates Pvt. Ltd. & Others |
High Court of Delhi |
09-12-2020 |
K. Narasimha & Another Versus The State of Karnataka by its Secretary, Department of Rural Development & Panchayatraj, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
09-12-2020 |
Varun Jonwal Versus The Union of India, Through its Secretary (S.E. & L), Ministry of Human Resources Development (MHRD), Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
07-12-2020 |
Rajdeep Das Rep. By His Father Namely Dr Nirmal Kumar Das, Assam Versus The Union of India, Rep. By Its Secretary to the Govt of India, Deptt of Higher Education, Min of Human Resource Development, Delhi & Others |
High Court of Gauhati |
01-12-2020 |
The Commissioner, Block Development Office, Thanjavur & Others Versus Sarasu & Others |
High Court of Judicature at Madras |
01-12-2020 |
Balu Gopalakrishnan Versus State of Kerala, Represented by Secretary, Ministry For Health, Social Justice & Woman & Child Development, Thiruvananthapuram & Others |
High Court of Kerala |
30-11-2020 |
Geetha Pandit Rao & Another Versus The State of Karnataka, Represented by its Principal Secretary Rural Development & Panchayat Raj Department, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
30-11-2020 |
V. Shanthi Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
27-11-2020 |
Khursidul Islam Versus The State of Assam represented by the Commissioner and Secretary to the Government of Assam, Panchayat and Rural Development Department, Dispur, Guwahati & Others |
High Court of Gauhati |
26-11-2020 |
X & Another Versus Union of India, Represented by Secretary, Ministry of Woman & Child Development, New Delhi & Others |
High Court of Kerala |
26-11-2020 |
D.B. Thapa Versus Urban Development and Housing Department Through Secretary Government of Sikkim Gangtok, Sikkim |
High Court of Sikkim |
24-11-2020 |
V. Suresh Versus Kerala Small Industries Development Corporation, Represented by its Managing Director, Thiruvananthapuram & Others |
High Court of Kerala |
24-11-2020 |
Nagiya Sultana Mazumder & Others Versus The State of Assam Rep. By The Principal Secretary To The Govt. of Assam, Panchayat & Rural Development Department, Guwahati & Others |
High Court of Gauhati |
20-11-2020 |
Victoria Joseph Versus The Principal Secretary, Housing and Urban Development Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
17-11-2020 |
Sukumar Chandra Haldar Versus Assam Fisheries Development Corporation Limited & Others Rep. By Its Chairman, Mother Teressa Road, Ghy & Others |
High Court of Gauhati |
10-11-2020 |
Haryana Urban Development Authority, Panchkula, Chandigarh & Others Versus Ashwani Bamba & Another |
National Consumer Disputes Redressal Commission NCDRC |
09-11-2020 |
Kanpur Development Authority Through It Vice-Chairman Motijheel, Kanpur U.P. Versus Sudarshan Devi |
National Consumer Disputes Redressal Commission NCDRC |
05-11-2020 |
V. Shanthi & Others Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
04-11-2020 |
M/s. Vidhyawati Construction Co. Builders & Govt Contractors Versus Allahabad Development Authority |
High Court of Judicature at Allahabad |
04-11-2020 |
Ku. Ambalika Sahu & Others Versus State of Chhattisgarh Through Principal Secretary, Tribal Welfare Development Department, Mantralaya, Indravati Bhawan, Raipur & Others |
High Court of Chhattisgarh |
03-11-2020 |
Jetti Sandhaya Rani Versus The State of Telangana, Rep. by its Principal Secretary, Panchayat Raj & Rural Development Department, Secretariat & Others |
High Court of for the State of Telangana |
03-11-2020 |
Moogambigai Charitable & Educational Trust ®, Represented by its Executive Director, Dr. S. Vijayanand & Others Versus The Union of India, by its Secretary, Ministry of Human Resource Development, New Delhi & Others |
High Court of Karnataka |
28-10-2020 |
Shanthimalai Trust, Represented by its Managing Trustee, Thiruvanamalai Versus Arunachala Education & Environment Development Trust (AEED Trust), Rep by its Managing Trustee, Fr. Pancras & Others |
High Court of Judicature at Madras |
28-10-2020 |
M.P. Ravi Chandra Varma Versus The State of Tamil Nadu, Represented by its Secretary to Government, Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
28-10-2020 |
Mohanavalli Versus The State of Tamilnadu,Represented by the Secretary to the Government, Rural Development Department, Chennai & Others |
High Court of Judicature at Madras |
27-10-2020 |
Punjab Urban Planning & Development Authority, Punjab & Another Versus Gurvak Singh |
National Consumer Disputes Redressal Commission NCDRC |
23-10-2020 |
M/s. Mascot Construction Co. Versus Maharashtra Industrial Development Corporation, Through The Chief Engineer, MIDC & Another |
In the High Court of Bombay at Aurangabad |
22-10-2020 |
M/s Wise Industrial Park Ltd Versus Uttar Pradesh State Industrial Development Corporation Ltd & Another |
High Court of Judicature at Allahabad |
21-10-2020 |
Sandip Jash Versus West Bengal Small Industries Development Corporation Ltd. & Others |
High Court of Judicature at Calcutta |
17-10-2020 |
D.B. Thapa Versus Urban Development & Housing Department |
High Court of Judicature at Patna |
16-10-2020 |
Mansoor Ali Versus The Director, Rural Development & Panchayat Raj Department, Chennai & Others |
High Court of Judicature at Madras |
15-10-2020 |
Rajasthan State Road Development & Construction Corporation Limited Versus Piyush Kant Sharma & Others |
Supreme Court of India |
14-10-2020 |
Sunil Versus The State of Maharashtra, Through its Secretary, Department of Rural Development, Mantralaya, Mumbai-32 & Others |
In the High Court of Bombay at Nagpur |
14-10-2020 |
T. Kavinraj Versus Union of India Represented by its Ministry of Human Resource and Development Shashtri Bhavan, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
12-10-2020 |
M. Ganesan & Others Versus The Managing Director, Tamil Nadu Backward Classes Economic Development Corporation Limited, Chennai & Others |
Before the Madurai Bench of Madras High Court |
09-10-2020 |
C. Mamimala Versu Director, Rural Development & Panchayat Raj Department, Panagal Building, Chennai & Another |
High Court of Judicature at Madras |
09-10-2020 |
Environmental Health & Safety Research & Development Centre (EHSRDC), Through its Managing Director, Bangalore & Others Versus Karnataka State Pollution Control Board (KSPCB), Through its Member Secretary, Bangalore & Others |
National Green Tribunal Southern Zone Chennai |
08-10-2020 |
Rapelli Gangadhar Versus The Principal Secretary, Department of Panchayat Raj & Rural Development, State of Telangana, Secretariat & Others |
High Court of for the State of Telangana |
08-10-2020 |
Raja Mahesh Kumar M.E. (Civil-Structural) Versus The Secretary to Govt., Housing & Urban Development Dept., Chennai & Others |
High Court of Judicature at Madras |
06-10-2020 |
Small Industries Development Bank of India, Chennai & Others Versus Creation Investments Equitas Holdings LLC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America & Others |
High Court of Judicature at Madras |
05-10-2020 |
M/s. Continuum Wind Energe (India) Pvt. Ltd. (formerly known as M/s. Surajbari Windfarms Development Pvt. Ltd.), Chennai Versus The Deputy Commissioner of Income Tax, Corporate Circle 1(2), Chennai |
High Court of Judicature at Madras |
01-10-2020 |
Construction Industry Development Council, New Delhi Versus Arjun Singh & Others |
National Consumer Disputes Redressal Commission NCDRC |
30-09-2020 |
A. Saravanan & Others Versus The Principal Secretary to Government, Rural Development & Panchayat Raj (V3) Department & Others |
High Court of Judicature at Madras |
18-09-2020 |
K. Murugan: Petitioner in W.P (MD). No. 2547/15 T. Velladurai, Petitioner in W.P (MD). No. 2548/15, Versus The Block Development Officer, (Village Panchayat), Panchayat Union Office, Alangulam & Others |
Before the Madurai Bench of Madras High Court |
14-09-2020 |
Avinashi Town People Welfare Development Association, Rep. by its President P. Vijay Anand Versus The Secretary to Government, Municipal Administration and Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
11-09-2020 |
Chandramoni Tamuli Versus The Union of India, Through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
09-09-2020 |
Vidarbha Irrigation Development Corporation, through Executive Engineer, Minor Irrigation Division, Nagpur Versus Laxman Seetaram Neulkar & Another |
In the High Court of Bombay at Nagpur |
07-09-2020 |
Suneeta Sharma Versus Greater Mohali Area Development Authority, Punjab & Another |
National Consumer Disputes Redressal Commission NCDRC |
02-09-2020 |
G.C. Kishor Kumar Versus Karnataka State Handicrafts Development Corporation Ltd., Rep. by its Managing Director, Bengaluru & Others |
High Court of Karnataka |
01-09-2020 |
M/s Elgi Equipments Ltd., Rep.by its company Secretary, S. Raveendar, Coimbatore Versus M/s Kurichi New Town Development Authority Rep.by its Member Secretary, Kurichi, Coimbatore & Another |
High Court of Judicature at Madras |
28-08-2020 |
State of Madhya Pradesh Versus Centre for Environment Protection Research & Development & Others |
Supreme Court of India |
27-08-2020 |
Rakesh Kumar Versus H.P. Urban Development Authority & Another |
High Court of Himachal Pradesh |
25-08-2020 |
The Deputy General Manager, Small Industries Development Bank of India, Coimbatore & Another Versus M/s. Annamalai Hotels (Pvt.) Ltd., Rep.by its Managing Director, P. Velusamy, Coimbatore |
High Court of Judicature at Madras |
25-08-2020 |
Gopal Krishna Mishra Versus State of Chhattisgarh through The Secretary, Department of Tribal Welfare Development, Mantralaya, New Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
13-08-2020 |
Karakapally Pusparaju Versus The State of Telangana, Rep., by its Principal Secretary, Panchayat Raj & Rural Development Department & Others |
High Court of for the State of Telangana |
11-08-2020 |
Khaja Nayeemuddin Versus State of Telangana, Rep. by its Principal Secretary, Municipal Administration & Urban Development & Others |
High Court of for the State of Telangana |
10-08-2020 |
Maranalloor Milk Producers Co. Operative Society Ltd. Represented by Its Secretary, Thiruvananthapuram & Others Versus The Registrar /Director, Directorate of Dairy Development, Pattom & Others |
High Court of Kerala |
06-08-2020 |
Syed Firdouse Begum Versus State of Andhra Pradesh, rep. by its Principal Secretary, Panchayat Raj & Rural Development Department & Others |
High Court of Andhra Pradesh |
05-08-2020 |
Sudhindra Das Versus Assam Fisheries Development Corporation Ltd & Others |
High Court of Gauhati |
05-08-2020 |
K. Ramalingamma Versus State of Andhra Pradesh, rep. by its Principal Secretary, Department of Panchayat Raj & Rural Development, Velagapudi, Amaravathi & Others |
High Court of Andhra Pradesh |
04-08-2020 |
Santosh Kumar Garg (Deceased) Versus U.P. Housing & Development Board, U.P. & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-08-2020 |
S. Ganesan Versus The Commissioner, Department of Rural Development & Panchayat Raj, Chennai & Another |
Before the Madurai Bench of Madras High Court |
03-08-2020 |
Sadanand Versus The State of Karnataka, Rep. by its Secretary Urban Development Department, Bengaluru & Another |
High Court of Karnataka Circuit Bench OF Kalaburagi |
31-07-2020 |
Greater Mohali Area Development Authority, Punjab & Another Versus Deepshikha |
National Consumer Disputes Redressal Commission NCDRC |
30-07-2020 |
Haryana Urban Development Authority, Haryana & Another Versus Jaswant Singh |
National Consumer Disputes Redressal Commission NCDRC |
24-07-2020 |
P. Prabhavathi Versus The State of Telangana, Rep. by its Principal Secretary, Municipal Administration and Urban Development Authority, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
24-07-2020 |
Vishnu Priya & Others Versus State of Kerala, Represented by Secretary To Government, SC/ST Development Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
15-07-2020 |
Vankudoth Swathi Versus The State of Telangana, Rep. by its Principal Secretary, Municipal Administration & Urban Development, Secretariat & Others |
High Court of for the State of Telangana |
14-07-2020 |
The Director General (Road Development) National Highways Authority of India Versus Aam Aadmi Lokmanch & Others |
Supreme Court of India |
13-07-2020 |
Rakesh Wadhwan, Shareholder (Housing Development & Infrastructure Ltd.) Versus Bank of India, Bandra, & Another |
National Company Law Appellate Tribunal |
09-07-2020 |
Khem Raj Verma & Others Versus Union of India, through Ministry of Human Resource & Development, Department of Higher Education, New Delhi & Another |
Central Administrative Tribunal Chandigarh Bench |
07-07-2020 |
Dr. Y. Kedareswari Versus The State of Telangana, rep. by its Prl. Secretary, Social Welfare (SC Development) Department, Secretariat & Others |
High Court of for the State of Telangana |
07-07-2020 |
The Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Bengaluru & Another Versus Byamma & Others |
High Court of Karnataka |
03-07-2020 |
M/s. Psa Impex Pvt Ltd Versus Graeater Noida Industrial Development & Others |
High Court of Judicature at Allahabad |
01-07-2020 |
C.L. Satish Babu & Others Versus The State of Karnataka, Dept of Rural Development & Panchayath Raj, Bangalore & Others |
High Court of Karnataka |