DEPOSITORIES (APPEAL TO THE CENTRAL GOVERNMENT) RULES, 1998


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Section
 Section Title
  INTRODUCTION
  RULE 1 Short title and commencement
  RULE 2 Definitions
  RULE 3 Form of appeal
  RULE 4 Time within which appeal is to be preferred
  RULE 5 Payment of fees
  RULE 6 Contents of appeal
  RULE 7 What to accompany Form
  RULE 8 Filing of affidavits
  RULE 9 Rights of appellant to appear before the Central Government
  RULE 10 Authorising a representative to appear
  RULE 11 Authorisation to be filed
  RULE 12 Procedure for filing appeal
  RULE 13 Furnishing of information and documents
  RULE 14 Date and place of hearing of appeal to be communicated
  RULE 15 Hearing of appeal
  RULE 16 Orders by Central Government
  RULE 17 Order to be signed and dated
  RULE 18 Order to be communicated to the party



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