DELHI SERVICES PRIVATE LIMITED

Activity: Business Services in Delhi.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74999DL1950PTC001721 		ROC
RoC-Delhi 		Incorporation Date
04-01-1950
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001721 		Registration Date
04-01-1950 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
DL IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to DELHI SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 06-04-2021 19:35
05-11-2020 T. Sidhardha Reddy, New Delhi & Others Versus Rajive Kumar Gupta, Director, Headquarter Chief Engineer (R & D), Military Engineer Services, Delhi & Others High Court of Kerala
03-11-2020 Vianaar Homes Private Limited Versus Assistant Commissioner (Circle-12), Central Goods & Services Tax, Audit-II, Delhi & Others High Court of Delhi
29-10-2020 M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another High Court of Judicature at Madras
28-10-2020 Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
24-09-2020 S.R. Natesh, I.F.S. Commissioner, Department of Animal Husbandry & Veterinary Services Government of Karnataka Versus Union of India, Department of Personnel & Training, Represented by its Principal Secretary, New Delhi & Others Central Administrative Tribunal Bangalore Bench
21-09-2020 Ford Motor Private Limited, Former Name Ford Business Services Centre Pvt. Ltd., Represented by its Authorised Signatory Chennai Versus The Central Provident Fund Commissioner, Employee Provident Fund Organisation, New Delhi & Others High Court of Judicature at Madras
28-07-2020 N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
02-07-2020 BSA Citi Courier Pvt. Ltd. Versus Commissioner of Central Goods & Services Tax Delhi West & Another High Court of Delhi
25-06-2020 Pro Interactive Services India Pvt. Ltd. Versus Commisioner of Central Goods & Services Tax Delhi South & Another High Court of Delhi
16-06-2020 M/s. Sbi Cards & Payments Services Ltd., New Delhi Versus Vishal Sabharwal & Another National Consumer Disputes Redressal Commission NCDRC
04-06-2020 Goods & Services Tax Network, New Delhi & Others Versus M/s. Leo Distributors, Thrissur & Others High Court of Kerala
03-06-2020 M/s. Guru Shoe Components and Company, Rep. by its Partner - R. Rajkumar Versus Goods and Services Tax Council (GST Council), Through Secretary, 5th Floor Tower, New Delhi & Others High Court of Judicature at Madras
05-05-2020 B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others Before the Madurai Bench of Madras High Court
21-04-2020 State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others High Court of for the State of Telangana
08-04-2020 N. Rajagopal Versus The Union of India, Represented by the Secretary, Department of Financial Services, New Delhi & Others High Court of Judicature at Madras
26-02-2020 Rappid Geo Services Pvt. Ltd., rep. by its Managing Director S.V. Suresh Babu Versus The Union of India, rep. by its Secretary, Department of Petroleum, New Delhi & Others High Court of Andhra Pradesh
17-02-2020 Triad Trading Services P. Ltd, Chennai Versus Union of India Rep. By its Secretary Department of Revenue Ministry of Finance (Revenue), New Delhi & Another Before the Madurai Bench of Madras High Court
31-01-2020 Verizon Data Services India Private Limited, Rep. by its Director, S. Ramakrishnan, Chennai Versus The Authority for Advance Rulings, New Delhi & Others High Court of Judicature at Madras
20-12-2019 Manjeet Kapoor Proprietor M/s. Manjeet Plastic Industries, New Delhi Versus Tamil Nadu Textbook and Educational Services Corp. Chennai, Tamil Nadu High Court of Judicature at Madras
01-11-2019 Subhashish Paul, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-10-2019 Jitender Kumar & Others Versus Directorate Of Health Services Govt of NCT of Delhi High Court of Delhi
13-09-2019 APM Air Cargo Terminal Services & Another Versus Celebi Delhi Cargo Terminal Management India Private Limited & Another High Court of Delhi
12-09-2019 Nirmal Kanti Mitra, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
09-09-2019 Supreme Laundry Services JV (Pvt) Ltd. Versus Union of India, Indian Railways, Rail Bhavan, New Delhi rep. by Member Secretary & Others High Court of for the State of Telangana
05-08-2019 R. Deekshita Versus The Directorate General of Health Services, Health and Family Welfare Department Near Udyog Bhawan Metro Station, New Delhi & Others Before the Madurai Bench of Madras High Court
01-07-2019 Pramod Kumar Savita, Inspector of Central Goods & Services Tax & Central Excise Air Customs, Airport, Thiruvananthapuram & Others Versus Union of India, Represented by Secretary, Department of Revenue, New Delhi & Others High Court of Kerala
30-04-2019 Rajni Meena & Another Versus Delhi Subordinate Services Selection Board & Others High Court of Delhi
12-04-2019 State Banks' Staff Union (Kerala Circle), Rep. by Its General Secretary, Trivandrum Versus Union of India, Rep. by Its Secretary, Financial Services, Ministry of Finance, Department of Economic Affairs, New Delhi & Others High Court of Kerala
25-02-2019 Piyush Gupta V/S Delhi Legal Services Authority High Court of Delhi
08-02-2019 Service No. 13984110-N, Ex Sep Bhandari Bhaskara Rao, Andhra Pradesh Versus Union of India Represented by The Additional Director General of Personnel Services Adjutant General Branch IHQ Ministry of Defence, New Delhi Armed Forces Tribunal Regional Bench Chennai
04-02-2019 Dr. K.P. Shiyas, General Secretary, Indiragandhi Memorail Trust, Ernakulam & Others Versus Union of India, Ministry of Finance Department of Financial Services, New Delhi & Others High Court of Kerala
21-01-2019 Jadab Chandra Boro Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Finance, Department of Financial Services, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-12-2018 RM Financial Services Pvt. Ltd Versus Ito, Ward- 20(3), New Delhi Income Tax Appellate Tribunal Delhi
27-12-2018 M/s. IP Support Services (India) Versus Dcit, New Delhi Income Tax Appellate Tribunal Delhi
05-12-2018 Delhi Baroda Road Carrier Pvt. Ltd. & Another Versus Mahindra and Mahindra Finance Services Pvt. Ltd. High Court of Judicature at Bombay
15-11-2018 Pouly @ Thressia & Another Versus Union of India, Ministry of Finance Department of Financial Services, New Delhi & Others High Court of Kerala
10-09-2018 Nddb Dairy Services, New Delhi Versus Dcit (Exemption), New Delhi Income Tax Appellate Tribunal Delhi
20-08-2018 Pr. Commissioner of Income Tax, Delhi ? 1 Versus At & T Global Network Services (India) Pvt. Ltd. High Court of Delhi
11-08-2018 T. Srijeya Versus The Director, Directorate General of Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
08-08-2018 Sunanda Seal & Another Versus The Union of India, represented by the Secretary Ministry of Finance, Department of Financial Services, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-07-2018 Minor N.V. Baradhan, Rep. by his father & natural guardian N. Venkatesan Versus Director General of Health Services, New Delhi & Others High Court of Judicature at Madras
02-07-2018 Sainik Mining & Allied Services Ltd V/S CST, Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
26-06-2018 Eiha (Unit of Oberoi Flight Services) V/S C.S.T., Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
11-05-2018 G. Ranganaayaki Versus The Directorate General of Health Services Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
08-05-2018 Exim Cargo Services V/S CC, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
27-04-2018 G. Kuppuswamy Naidu Memorial Hospital (Unit of the Kuppuswamy Naidu Charity Trust for Education & Medical Relief), Coimbatore Versus The Deputy Director General (M), Directorate General of Health Services, New Delhi & Another High Court of Judicature at Madras
22-02-2018 Team HR Services Ltd V/S CST, Delhi-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
21-02-2018 M/s. Transworld Shipping Services Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, New Delhi & Others High Court of Judicature at Madras
12-02-2018 World Phone Internet Services Private Ltd V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-02-2018 Commissioner of Income Tax-XVII, Delhi Versus M/s. Doordarshan Commercial Services Supreme Court of India
25-01-2018 Western Union Financial Services Inc V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
18-01-2018 National Travel Services Versus Commissioner of Income Tax, Delhi, VIII Supreme Court of India
11-01-2018 M. Reeta Versus The Secretary, (Financial Sector), Department of Financial Services, Banking Division, New Delhi & Others Before the Madurai Bench of Madras High Court
09-01-2018 DDB Marketing Services Pvt. Ltd V/S C.S.T., Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
04-01-2018 Pr. Commissioner of Income Tax-6, New Delhi Versus National Informatics Centre Services Inc. High Court of Delhi
17-11-2017 P. Lakshmi Narayanan & Others Versus The Union of India, rep. by the Secretary to Government of India, Ministry of Health & Family Welfare Services, New Delhi & Others High Court of Judicature at Madras
13-11-2017 INMA International Limited, Represented by its Chief Executive Officer/ Authorised Signatory, J. Thiruvarasan, Chennai Versus The Secretary, Department of Financial Services, Ministry of Finance, Government of India, New Delhi & Others High Court of Judicature at Madras
16-10-2017 ACE Financial Services V/S Commissioner of C. Ex. & S.T., Delhi-III Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
25-09-2017 Datasoft Computers Services (P) Limited V/S CCE, New Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
21-09-2017 Dr. Bishwanath Prasad Singh Versus Director General of Health Services Ministry of Health & Family Welfare Nirman Bhawan, New Delhi & Others National Company Law Appellate Tribunal
25-07-2017 Indo Cargo Trading Services V/S Commissioner of Customs, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-07-2017 Vibgyor Brand Services Pvt. Ltd V/S Commissioner of Central Excise, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
26-05-2017 Commissioner of Service Tax, New Delhi V/S Air Charter Services P. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
16-05-2017 Bharati Hexacom Limited, represented by Sib Kumar Sarma, Deputy General Manager (Legal & Regulatory) Versus The Union of India, represented by the Secretary to the Ministry of Communications & Information Technology, Department of Telecommunications (Access Services Cell), New Delhi & Others High Court of Tripura
05-05-2017 LNG Security Services Pvt. Ltd V/S CST, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
30-03-2017 Innovative Cargo Services V/S Commissioner of Customs, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
14-02-2017 Auto Risk Management Services P Ltd V/S Commissioner of Central Excise & ST, Delhi-I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-01-2017 Fedex Express Services (I) Pvt. Limited V/S CCE & ST, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
02-12-2016 M/s. WS Retail Services Private Limited, Rep., by its Authorised Signatory, Puducherry Versus Union of India, Through the Secretary, New Delhi & Others High Court of Judicature at Madras
11-11-2016 Delhi Subordinate Services Selection Board Versus Praveen Kumar Supreme Court of India
17-10-2016 O. Ramachandran & Others Versus Union of India, Rep. by the Secretary (Posts), Director General India Post & Chairman Postal Services Board, New Delhi & Others High Court of Judicature at Madras
28-06-2016 Transcend MT Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 16(1), New Delhi Income Tax Appellate Tribunal Delhi
14-03-2016 Regen Infrastructure & Services (P.) Ltd. Versus Central Board of Direct Taxes, New Delhi High Court of Judicature at Madras
24-02-2016 Ram Kumar Gijroya Versus Delhi Subordinate Services Selection Board & Another Supreme Court of India
11-02-2016 Headstrong Services India (P.) Ltd. Versus Deputy Commissioner of Income-tax, Circle -12(1), New Delhi Income Tax Appellate Tribunal Delhi
16-12-2015 Jai Balaji Security Services (Regd.) & Others Versus A.P.F.C. Delhi (North) & Others High Court of Delhi
11-12-2015 VFS Global Services Private Limited Versus South Delhi Municipal Corporation High Court of Delhi
10-12-2015 Deputy Director of Income-tax, Circle -2(2), New Delhi Versus Western Union Financial Services Inc. Income Tax Appellate Tribunal Delhi
16-10-2015 GE Capital Business Process Management Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 12 (1), New Delhi Income Tax Appellate Tribunal Delhi
07-10-2015 M/s. Caravel Shipping Services P. Limited Versus Government of India, Rep. by its Joint Secretary, New Delhi & Others High Court of Judicature at Madras
05-08-2015 Deputy Commissioner of Income-tax, Circle-49(1), New Delhi Versus Consulting Engineering Services (India) (P.) Ltd. Income Tax Appellate Tribunal Delhi
29-07-2015 Manita Rani Versus Delhi Subordinate Services Selection Board, Government of NCT of Delhi, Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
30-04-2015 M/s. Appaches Security & Allied Services Private Ltd. Versus Government of NCT of Delhi & Others High Court of Delhi
08-04-2015 Ishwari Versus Secretary, Delhi Subordinate Services Selection Board (DSSSB), Institutional Area, Karkardooma, Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
19-03-2015 Aidek Tourism Services Pvt. Ltd. Versus Commissioner of Customs, New Delhi Supreme Court of India
27-02-2015 Nexus Design Project Pvt. Ltd. Versus Travel Foods Services (Delhi Terminal 3) Pvt. Ltd. High Court of Delhi
26-02-2015 David Suresh Babu Versus Chief of Army Staff Additional Director General Personnel Services New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
05-02-2015 Orix Auto Infrastructure Services Ltd. Versus Commissioner, Dvat, Delhi & Others High Court of Delhi
04-02-2015 M/s. Construction & Design Services Versus Delhi Development Authority Supreme Court of India
29-01-2015 Wadia Techno-Engineering Services Ltd. Versus Commissioner, North Delhi Municipal Corporation & Others High Court of Delhi
13-01-2015 Department of Transport Governement of NCT of Delhi Versus M/ Star Bus Services Pvt Ltd. High Court of Delhi
15-12-2014 Competent Security Services Versus Govt of Nct of Delhi & Others High Court of Delhi
09-12-2014 Vodafone Mobile Services Ltd., New Delhi & Another Versus Union of India & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
25-11-2014 XL India Business Services (P.) Ltd. Versus Assistant Commissioner of Income-tax, Circle 18 (1), New Delhi Income Tax Appellate Tribunal Delhi
17-09-2014 Radhey Shyam Pandey Versus Union of India, Through Director General, Postal Services, New Delhi & Others Central Administrative Tribunal Lucknow Bench
04-09-2014 Vinay Kumar Shailendra Versus Delhi High Court Legal Services Committee & Another Supreme Court of India
03-09-2014 Commissioner of Income Tax-Ii, New Delhi Versus M/s. Ml Outsourcing Services (P) Limited High Court of Delhi
03-09-2014 Commissioner of Income Tax-Ii, New Delhi Versus M/s. Ml Outsourcing Services (P) Limited High Court of Judicature at Calcutta Circuit Bench at Port Blair
12-08-2014 Delhi High Court Legal Services Committee Versus UOI & Another High Court of Delhi
04-08-2014 Gorkha Security Services Versus Govt. of NCT of Delhi & Others Supreme Court of India



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