DELHI PRESS PATRA PRAKASHAN P. LTD.Activity: Others in Delhi.Not available for efiling |
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CIN U99999DL2000PTC903763 |
ROC RoC-Delhi |
Incorporation Date --- |
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Class Private |
Category Company Limited by Guarantee |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 903763 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. --- |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address NA |
Registered Address NA |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DELHI PRESS PATRA PRAKASHAN P. LTD.Last Checked Past / Closed Litigation On 28-06-2022 10:47
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16-02-2018 | The Indian Institute of Planning & Management Versus M/s. Delhi Press Patra Prakashan P. Ltd. & Another | High Court of Delhi |
31-05-2013 | Commissioner of Income Tax Versus M/s. Delhi Press Patra Prakashan Ltd. | High Court of Delhi |
31-05-2013 | Commissioner of Income tax Versus M/s. Delhi Press Patra Prakashan | High Court of Delhi |
21-09-2010 | Delhi Press Patra Prakashan Pvt. Ltd. Versus Jyotsna Industrial Training Centre | High Court of Himachal Pradesh |
11-09-2009 | Delhi Press Patra Prakashan Ltd. Versus The Regional Provident Fund Commissioner & Others | High Court of Delhi |
28-01-1992 | DELHI PRESS PATRA PRAKASHAN LIMITED VERSUS DIAMOND POCKET BOOKS PRIVATE LIMITED | High Court of Delhi |
Directors |
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DIN | Name | Since |
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