DELHI POWER COMPANY LIMITED

Activity: Electricity, Gas & Water companies in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U40103DL2001SGC111528 		ROC
RoC-Delhi 		Incorporation Date
04-07-2001
Class
Public 		Category
Company limited by Shares 		Sub-Category
State Govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
111528 		Registration Date
04-07-2001 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
13-12-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 150000,00,000
Paid Up Capital
Rs. 74505,00,000



Contact Information
E-Mail Address
delhipowercompanylimited@gmail.com
Registered Address
SHAKTI SADAN KOTLA MARG NEW DELHI DL 110002 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to DELHI POWER COMPANY LIMITED

Last Checked Past / Closed Litigation On 17-12-2020 04:22
01-10-2020 M/s. Harihar Buildspace Pvt. Ltd. G-III, Amar Palace, Panchsheel Square, Dhantoli, Nagpur Versus Union of India Through its Chief Secretary, Ministry of Power, Shramshakti Bhavan, New Delhi & Others In the High Court of Bombay at Nagpur
04-08-2020 M/s. Pioneer Power Ltd, Rep. by its Chief General Manager, Therkukattur Village, Ramanathapuram Versus Union of India, Rep. by its Secretary Ministry of Petroleum & Natural Gas, New Delhi & Others Before the Madurai Bench of Madras High Court
30-06-2020 TATA Power Delhi Distribution Limited Versus Rampal High Court of Delhi
10-03-2020 Capt. Lakshmi Krishna Kumar, Rep. by her Power of Attorney Capt. M.S. Krishna Kumar Versus Union of India, Rep. by its Secretary, Ministry of Civil Aviation, New Delhi & Others High Court of Judicature at Madras
28-02-2020 Tata Power Delhi Distribution Limited Through its authorized signatory, New Delhi Versus NTPC Limited Through its Chairman, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-02-2020 Tata Power Delhi Distribution Ltd Having its Registered office at NDPL House, Hudson Lines, New Delhi V/S Delhi Electricity Regulatory Commission Through its Secretary, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
12-02-2020 M/s. Malwa Solar Power Generation Private Limited Director, New Delhi Versus Madhya Pradesh Electricity Regulatory Commission The Secretary, Madhya Pradesh & Others Appellate Tribunal for Electricity Appellate Jurisdiction
30-01-2020 M/s. Lanco Tanjore Power Company Ltd., T.Nagar, Chennai & Others Versus Union of India, Represented by the Secretary, Ministry of Petroleum and Natural Gas, New Delhi & Others High Court of Judicature at Madras
24-10-2019 Tata Power Delhi Distribution Ltd. NDPL House Versus Manoj Misra & Others Supreme Court of India
27-09-2019 Hassan Thermal Power Pvt. Ltd. New Delhi Versus State of Karnataka, Through Additional Chief Secretary & Another High Court of Karnataka
26-02-2019 Navneet Kumar Gupta, Resolution Professional of Monnet Power Company Limited Versus Bharat Heavy Electricals Limited, New Delhi National Company Law Appellate Tribunal
29-01-2019 Jindal India Thermal Power Limited Through it's Director, New Delhi Versus Central Electricity Regulatory Commission Through it's Secretary & Others Appellate Tribunal for Electricity Appellate Jurisdiction
23-01-2019 M/s. Print Wizards Through Its Proprietor, Mr. Pradeep Bajaj Versus Tata Power Delhi Distribution Limited (Formerly known As North Delhi Power Limited) Connection Management Group & Others Appellate Tribunal for Electricity Appellate Jurisdiction
22-01-2019 New India Assurance Co. Ltd. Versus Delhi Power Co. Ltd. A Govt. of Delhi Undertaking Rajghat Power House New Delhi National Consumer Disputes Redressal Commission NCDRC
11-12-2018 The India Cements Limited, ?Coromandel Towers? Chennai Versus Power Grid Corporation of India Limited, Rep by is Chairman & Managing Director, New Delhi & Others High Court of Judicature at Madras
29-11-2018 J. Jayasamraj, Director, National Power Training Institute Kahilipara Versus The Secretary, Ministry of Power, New Delhi & Another Central Administrative Tribunal Guwahati Bench Guwahati
17-09-2018 K.S. Natarajan & Others Versus The Government of India, Rep. by its Secretary Central Electricity Authority Ministry of Power Power System Planning & Project Appraisal-II Division Sewa Bhawan, R.K. Puram, New Delhi & Others Before the Madurai Bench of Madras High Court
20-07-2018 Sukam Power Systems Ltd V/S C.C.E., Delhi-III Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
11-06-2018 Mahendra Singh Versus Delhi Power Supply Co. Ltd. High Court of Delhi
11-06-2018 Mahendra Singh Versus Delhi Power Supply Co. Ltd. High Court of Delhi
09-05-2018 BSES Yamuna Power Ltd. Versus Delhi Power Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
12-04-2018 K. Karthika, Kasaragod District, Represented By Her Power of Attorney Holder, K.K. Narayanan Versus The Union of India, Represented by The Secretary, Ministry of Petroleum & Natural Gases, New Delhi & Others High Court of Kerala
04-04-2018 Power Grid Corporation of India & Another Versus East Delhi Municipal Corporation & Another High Court of Delhi
31-01-2018 Mass Education & Action for Rural Development Society, Represented by its President, R. Thangaraja, Virudhunagar Versus The Secretary, Central Board of Irrigation & Power, New Delhi & Others Before the Madurai Bench of Madras High Court
22-01-2018 TATA Power Delhi Distribution Limited Versus Neeraj Gulati High Court of Delhi
02-01-2018 Seema Agency, A proprietorship firm, through its Proprietor Jitmal Jain, through its Power of Attorney Holder Sanjay Kumar Jain Versus Union of India, through Secretary, Ministry of Health & Family Welfare, New Delhi & Others High Court of Chhattisgarh
08-12-2017 Harpreet Singh Bhatia Versus North Delhi Power Ltd. High Court of Delhi
27-10-2017 Manjeet Kumar Versus North Delhi Power Ltd. High Court of Delhi
13-10-2017 Dadu Steel & Power Ltd. and Others V/S Commissioner of Central Excise, Delhi I & ST, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
12-10-2017 M/s Lamifab Industries, Through Its Power of Attorney Holder Mahendra Singh Rathore Versus Union of India Through the Joint Secretary, Department of Economic Affairs, New Delhi & Others High Court of Rajasthan Jaipur Bench
22-09-2017 HPL electric & Power Limited V/S CCE, New Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
13-09-2017 Bhushan Power & Steel Ltd V/S Commissioner of Customs, New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
13-07-2017 The Secretary Ministry of Power & Chairman, New Delhi & Others Versus P. Munusamy & Another High Court of Judicature at Madras
03-04-2017 M/s. Nektor Engineers & Project Consultants, Represented by its duly authorized power of attorney holder Krishn Rameshbhai Pethani Versus Union of India, Represented by the Secretary, New Delhi & Others High Court of Sikkim
21-12-2016 The Central Board of Excise & Customs Government of India, Ministry of Finance Dept. of Revenue, New Delhi & Another Versus M/s. Mettur Thermal Power Station (A Unit of Tamil Nadu Generation & Distribution Corporation Ltd. (TANGEDCO) rep. By its Chief Engineer, V. Jayapaul Mettur Dam, Salem Dist. High Court of Judicature at Madras
10-08-2016 Municipal Corporation of Delhi & Others Versus North Delhi Power Ltd. (Now Tata Power Delhi Distribution Ltd.) & Others Supreme Court of India
14-07-2016 M/s. Maithon Power Limited, New Delhi Versus Delhi Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
14-07-2016 M/s. Maithon Power Limited, New Delhi Versus Delhi Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
11-03-2016 Tata Power Delhi Distribution Ltd. Versus Commissioner of Sales Tax, Delhi & Others High Court of Delhi
19-02-2016 Shakuntala Devi Versus North Delhi Power Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
02-02-2016 M/s. Bharat Power Control Systems Versus Govt. of NCT of Delhi & Others High Court of Delhi
14-01-2016 HS Power Projects Pvt. Ltd. Versus Commissioner of Trade & Taxes, Delhi High Court of Delhi
23-11-2015 ECE Industries Ltd. Versus Delhi Power Supply Company Ltd & Others High Court of Delhi
29-09-2015 In Re: Open Access Users Association Versus Tata Power Delhi Distribution Limited & Others Competition Commission of India
20-08-2015 M/s Torrent Power Limited, Ahmedabad Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
20-05-2015 Jindal Power Limited, Chahattisgarh & Another Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
15-05-2015 BSES Rajdhani Power Limited, New Delhi Versus Delhi Electricity Regulatory Commission, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
15-05-2015 Power Company of Karnataka Ltd., & Others Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
30-04-2015 Himachal Sorang Power Ltd., Shimla Versus Central Electricity Regulatory Commission, New Delhi & Another Appellate Tribunal for Electricity Appellate Jurisdiction
27-04-2015 M/s. Puri Oil Mills Limited, New Delhi Versus Haryana Power Purchase Centre, Haryana & Others Appellate Tribunal for Electricity Appellate Jurisdiction
30-03-2015 DB Power Ltd. Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
25-02-2015 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
25-02-2015 North Delhi Power Ltd. Versus Sarover Hospital & Another High Court of Delhi
23-02-2015 Tata Power Delhi Distribution Limited (formerly North Delhi Power Limited), Delhi & Others Versus Delhi Electricity Regulatory Commission, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
27-01-2015 Tata Power Delhi Distribution Ltd. Delhi State Electricity Workers Union & Others High Court of Delhi
05-01-2015 Ram Lal Bansiwal Versus Business Manager, North Delhi Power Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
16-12-2014 Tata Power Delhi Distribution Limited, (formerly North Delhi Power Ltd.) Through its MD/CEO Versus Ramesh Kumar Rohilla National Consumer Disputes Redressal Commission NCDRC
16-12-2014 Tata Power Delhi Distribution Ltd. Versus Delhi Electricity Regulatory Commission Appellate Tribunal for Electricity Appellate Jurisdiction
31-07-2014 B.S.E.S. Rajdhani Power Ltd. Versus Govt. of Nct of Delhi & Another High Court of Delhi
23-05-2014 Indraprastha Power Generation Co. Ltd. & Others Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
06-05-2014 Rajender Kumar Sharma & Others Versus North Delhi Power Ltd. & Another High Court of Delhi
29-04-2014 Dr. (Mrs.) Prem Lata Versus North Delhi Power Limited (Now known as Tata Power Delhi Distribution Ltd.) through its C.E.O. National Consumer Disputes Redressal Commission NCDRC
23-04-2014 Ramashanker Gurudwan & Others Versus National Thermal Power Corporation (NTPC) Through its Chairman-Cum-Managing Director, Delhi & Others National Green Tribunal Principal Bench New Delhi
23-04-2014 Sanjeev Dutta, Bilaspur & Others Versus National Thermal Power Corporation Ltd. Through its Chairman cum Managing Director, New Delhi & Others National Green Tribunal Principal Bench New Delhi
19-03-2014 Patel Engineering Ltd. Versus Union of India, Represented by the Commissioner and Secretary to the Government of India, Ministry of Power, New Delhi & Others High Court of Meghalaya
11-03-2014 BSES Yamuna Power Limited Versus Delhi Electricity Regulatory Commission Appellate Tribunal for Electricity Appellate Jurisdiction
11-03-2014 TATA Power Delhi Distribution Limited Versus M/s GAIL (India) Limited Competition Commission of India
21-02-2014 M/s. North Delhi Power Limited Now Tata Power Delhi Distribution Ltd. Versus Tilak Raj High Court of Delhi
17-02-2014 Ramesh Kumar Rohilla Versus North Delhi Power Ltd Delhi State Consumer Disputes Redressal Commission New Delhi
21-01-2014 North Delhi Power Ltd. Versus Premlata Delhi State Consumer Disputes Redressal Commission New Delhi
10-01-2014 North Delhi Power Ltd. Versus Wheels Polymers Pvt. Ltd. & Another High Court of Delhi
09-01-2014 Vijay Sunar & Another Versus North Delhi Power Limited & Another High Court of Delhi
06-01-2014 North Delhi Power Limited Versus Rajesh Gupta High Court of Delhi
02-01-2014 Satnam Singh Pabla Versus Delhi Power Company Ltd. High Court of Delhi
20-12-2013 Delhi Power Company Ltd. Versus KL Sharma & Others High Court of Delhi
12-12-2013 In The Matter of: Indraprastha Power Generation Company Limited New Delhi Versus Delhi Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
09-12-2013 North Delhi Power Ltd. Versus M.C.D. High Court of Delhi
03-12-2013 Uttar Pradesh Power Corporation Ltd. (Formerly Uttar Pradesh State Electricity Board) Lucknow Versus Central Electricity Regulatory Commission New Delhi & Another Appellate Tribunal for Electricity Appellate Jurisdiction
09-09-2013 P.N. Parashar Versus Delhi Power Supply Co. Ltd. High Court of Delhi
22-07-2013 Hindustan Vidyut Products Limited Versus Delhi Power Company Limited Supreme Court of India
03-05-2013 Power Grid Corporation of India Ltd., Gurgaon Versus Central Electricity Regulatory Commission New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
03-05-2013 M/s. Tata Power Delhi Distribution Limited Versus Delhi Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
11-03-2013 M/s Rainbow Electric Supply Co. Versus North Delhi Power Ltd. & Another High Court of Delhi
12-02-2013 Bhimandas Ambwani (D) Thr. Lrs. Versus Delhi Power Company Limited Supreme Court of India
24-01-2013 BSES Rajdhani Power Ltd. New Delhi Versus Central Electricity Regulatory Commission New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
11-12-2012 Nar Singh Dass Versus Union of India through the Secretary (Power & Energy),Government of India, New Delhi & Others High Court of Himachal Pradesh
19-09-2012 Commissioner of Income Tax, New Delhi Versus Shri Ram Honda Power Equipment Limited Supreme Court of India
06-09-2012 BSES Yamuna Power Limited, Delhi Versus Delhi Electricity Regulatory Commission Viniyamak Bhawan & Others Appellate Tribunal for Electricity Appellate Jurisdiction
04-09-2012 BSES Rajdhani Power Limited, New Delhi & Another Versus Delhi Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
14-08-2012 Ind Bharath Power (Madras) Ltd. Hyderabad Versus Central Electricity Regulatory Commission, New Delhi & Another Appellate Tribunal for Electricity Appellate Jurisdiction
02-07-2012 BSES Rajdhani Power Ltd. New Delhi Versus Central Electricity Regulatory Commission, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
02-07-2012 Punjab State Power Corporation Ltd., Patiala Versus Power Grid Corporation of India Ltd., New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
01-05-2012 Anil Bhambri Versus North Delhi Power Ltd. High Court of Delhi
30-03-2012 Kurumurthy Versus The Ministry of Power, Government of India, Rep. by its Secretary, Sanskruthi Bhavan, New Delhi & Others High Court of Andhra Pradesh
21-03-2012 K.P. Naseemudheen & Others Versus Union of India rep. by Secretary, Ministry of Power, Shram Shakti Bhavan, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
16-02-2012 BSES Rajdhani Power Limited Versus Delhi Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
02-01-2012 KM. Shashindra Singh Versus Union of India through Secretary, Ministry of Power, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
20-12-2011 North Delhi Power Ltd Versus Swarna Gupta High Court of Delhi
01-12-2011 Praveen Sharma Versus North Delhi Power Limited National Consumer Disputes Redressal Commission NCDRC
19-07-2011 Kanwar Singh Versus Union of India Ministry of Power, Shram Shakti Bhawan, New Delhi & Others High Court of Punjab and Haryana



Directors
DIN Name Since
AYZPJ3879M PALAK JAIN 21-10-2016
AGFPB7017H SURENDER BABBAR 22-06-2016
08512883 DATLA VARMA 18-07-2019
07539635 PADMINI SINGLA 05-07-2019
00918651 AJIT KESHAV RANADE 31-05-2016

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