DELHI BROADCASTING COMPANY LIMITED

Activity: Community, personal & Social Services in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U92132KA2004PLC034924 		ROC
RoC-Bangalore 		Incorporation Date
25-10-2004
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
034924 		Registration Date
25-10-2004 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
24-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1000,00,000
Paid Up Capital
Rs. 7,25,000



Contact Information
E-Mail Address
info.delhibroadcasting@gmail.com
Registered Address
Kaladeep Building Falls Road Opposite JSS college Gokak Belgaum KA 591307 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to DELHI BROADCASTING COMPANY LIMITED

Last Checked Past / Closed Litigation On 02-05-2022 20:01
07-03-2022 Dharmender Kumar Sharma Versus Union of India, Through Secretary, Ministry Of Information And Broadcasting, New Delhi & Others High Court of Rajasthan Jaipur Bench
02-03-2022 Kerala Union of Working Journalists, Thiruvananthapuram, Represented by Its General Secretary & Others Versus Union of India, Represented by Secretary To Government of India, Ministry of Information & Broadcasting, A-Wing, New Delhi & Others High Court of Kerala
31-01-2022 Chiju Roy Medhi Versus The Union of India, Represented by the Secretary to The Government of India, Ministry of Information & Broadcasting, A Wing, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-01-2022 Ashok Bhattacharya & Others Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-01-2022 Amal Bikash Baruah Versus & Union of India, Represented by the Secretary to the Govt. of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-12-2021 Gautam Chanda Versus The Union of India, Through the Secretary to the Government of India Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-10-2021 S. Cyril Alexander State Convenor Tamil Nadu People's Forum for Tobacco Control (TNPFTC), Kodambakkam Versus Union of India Rep. by its Principal Secretary, Ministry of Information & Broadcasting, New Delhi & Others High Court of Judicature at Madras
23-02-2021 Hareswar Boro Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
09-02-2021 Md. Imdad Hussain Saikia Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-01-2021 Rajendra Versus The Union of India, Through the Secretary to the Government, Information & Broadcasting Department, New Delhi & Others In the High Court of Bombay at Aurangabad
05-01-2021 Rajendra Versus The Union of India, Through the Secretary to the Government, Information & Broadcasting Department, New Delhi & Others In the High Court of Bombay at Aurangabad
09-12-2020 Bhaskar Misra Versus The Union of India Represented by the Secretary To the Government of India Ministry of Information & Broadcasting, A Wing, Sashtri Bhawan New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-11-2020 Debasish Halder Versus The Union of India Represented by the Secretary To the Government of India Ministry of Information & Broadcasting A Wing, Sashtri Bhawan New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
23-09-2020 Amal Vikash Barua Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-08-2020 Anil Chandra Dutta Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, A Wing, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-06-2020 Rajen Chandra Baruah & Others Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-06-2020 Raju Bora, Assam Versus Union of India, represented by Ministry of Information and Broadcasting, & Others, New Delhi Central Administrative Tribunal Guwahati Bench Guwahati
15-05-2020 Jacob George Versus The Secretary Department of Information & Broadcasting, New Delhi & Others High Court of Karnataka
11-03-2020 Harish Vasudevan Versus Union of India, Represented by The Secretary, Ministry of Information & Broadcasting, New Delhi High Court of Kerala
20-02-2020 Kailash Mech & Another Versus The Union of India, Represented by its Secretary, Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-11-2019 Avinash Baro & Others Versus The Union of India, Rep. By The Secretary, Min of Information & Broadcasting, A- Wing, Shastri Bhawan, New Delhi & Others High Court of Gauhati
25-11-2019 Surajit Sinha Roy Versus Union of India, Represented by Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
21-10-2019 A.S. Vijaya, Draughtsman, Gr.I, Civil Construction Wing (E), All India Radio, Bangalore Versus The Union of India, Represented by its Secretary, Ministry of Information & Broadcasting ‘A' Wing, New Delhi & Others Central Administrative Tribunal Bangalore Bench
18-09-2019 Sukumar Raha Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
07-08-2019 Padmanabh Shankar Versus Union Bank of India, Represented by Its Secretary, Ministry of Information & Broadcasting, New Delhi & Others High Court of Karnataka
17-07-2019 Utpal Datta Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-05-2019 Shaji Prakash Versus The Director General, All India Radio, Prasar Bharati (Broadcasting Corporation of India), New Delhi & Others Central Administrative Tribunal Ernakulam Bench
29-04-2019 Tapan Bhowmick Versus The Union of India, Represented by the Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
20-02-2019 Santosh Das Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-02-2019 Vembu Versus State rep. By The Joint Secretary Ministry of Information & Broadcasting New Delhi & Others High Court of Judicature at Madras
04-02-2019 Md. Harunal Rachid Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
31-01-2019 Debaranjan Borah Versus The Union of India, Rep. by the Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
18-01-2019 Tapash Chakraborty Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-11-2018 Shantanu Chakraborty Versus Union of India, Rep. by the Secretary, Ministry of Information and Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-11-2018 Nikhil Ranjan Bhattacharjee Versus The Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-10-2018 Kirti Bordoloi & Others Versus Union of India, Through the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-10-2018 Lashram Nilachandra Singh & Others Versus The Union of India, Rep. by Secretary, Ministry of information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-10-2018 Siddhartha Ray Versus The Union of India, Represented through Secretary, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-09-2018 Hiranmoy Goswami & Others Versus Union of India, through the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-09-2018 Banashri Hazarika Baishya & Others Versus UNION OF INDIA, through the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-09-2018 Pankaj Kumar Dey Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-09-2018 Padma Kanta Patar Versus The Union of India, Represented by the Secretary Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
31-08-2018 Jaya Rai Versus The Union of India, Through the Secretary to the Govt. of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-08-2018 Kingshuk Das & Others Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-08-2018 N. Ayyappan Nair Versus Union of India, Represented by its Secretary to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
10-07-2018 Ram Khilawan Versus Versus Prasar Bharti Broadcasting Corporation of India, New Delhi through its Chief Executive Officer & Another Central Administrative Tribunal Lucknow Bench
13-04-2018 S. Willis Narayanan Versus The Director, Directorate of Field Publicity, Ministry of Information and Broadcasting, Government of India, New Delhi & Others Before the Madurai Bench of Madras High Court
15-11-2017 The Kerala State Chalachitra Academy, Represented by Its Secretary Versus Union of India, Represented by Secretary, Ministry of Information & Broadcasting A Wing, New Delhi & Others High Court of Kerala
27-10-2017 A. Ashvathaman Versus The Government of India, Rep. by Secretary to Government, Ministry of Information & Broadcasting, New Delhi & Others High Court of Judicature at Madras
29-08-2017 Raju Bora Versus The Union of India Represented by the Secretary to Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
11-08-2017 Pranita Kalita Versus The Union of India Through the Secretary to the Govt. of India Ministry of Information & Broadcasting New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-08-2017 Sajan Varghese, Director, G.N. Infomedia Pvt. Ltd., New Delhi Versus Union of India, Represented by The Secretary, Ministry of Information and Broadcasting, New Delhi & Others High Court of Kerala
05-06-2017 M/s. Megha Movies Versus Union of India, Ministry of Information and Broadcasting, New Delhi, rep. by its Secretary & Others High Court of Karnataka
07-04-2017 N.V. Santhosh Kumar, Upper Division Clerk, Dooradarshan Maintenance Centre, Thrissur Versus Union of India, represented by its Secretary, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
14-12-2016 P. Sivakumar Versus Union of India, Represented by Secretary Ministry of Information & Broadcasting New Delhi & Others Central Administrative Tribunal Ernakulam Bench
02-12-2016 Union of India Represented By The Secretary, Ministry of Information & Broadcasting, "A" Wing, Shastri Bhavan, New Delhi & Others Versus Jayan Cherian, Kalapurackal Hosue, Randar P.O., Muvattupuzha, Ernakulam (District), Kerala High Court of Kerala
10-11-2016 Gopalakrishna Shenoy Versus Government of India Rep. by The Secretary To Government, Ministry of Information & Broadcasting, New Delhi & Others High Court of Kerala
29-09-2016 K. Ganeshan & Others Versus Film Certification Appellate Tribunal, Ministry of Information & Broadcasting, New Delhi & Others High Court of Judicature at Madras
09-09-2016 Anil Kumar & Others Versus The Union of India through the Secretary, Information and Broadcasting, New Delhi & Others High Court of Judicature at Patna
17-05-2016 Sri Anthonis Kujur Versus The Union of India Through the Secretary to the Ministry of Information and Broadcasting Akashvani Bhavan, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
02-03-2016 Vinay Kumar Pappu & Others Versus The Union of India, through Secretary, Ministry of Information & Broadcasting, Government of India, New Delhi & Others High Court of Judicature at Patna
30-11-2015 Suman Bhoi Versus The Union of India, represented by the Secretary to the Government of India, Ministry of Information & Broadcasting, A Wing, Sashtri Bhawan, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-09-2015 The Secretary, Ministry of Information and Broadcasting, New Delhi & Others Versus M/s. Kal Cables Pvt. Ltd. Rep. by its Managing Director Vittal Sampath Kumaran & Others High Court of Judicature at Madras
09-09-2015 Mahender Singh Versus The Secretary, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
23-07-2015 Sambhu Nath Baruah Versus The Union of India Rep. by Secretary to the Government of India Ministry of Information & Broadcasting A Wing, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
09-07-2015 Anjali Tewari Versus Union of India through Secretary, Ministry of Information and Broadcasting, New Delhi & Others Central Administrative Tribunal Lucknow Bench
07-07-2015 Nagendra Kumar Rai & Others Versus Union of India, Through The Secretary, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
24-06-2015 M.P. Modi Versus Union of India through the Secretary, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Bombay Bench Mumbai
18-06-2015 Akashvani Rajbhasha Staff Associaton (Represented by Harsh Mohan singh) General Secretary, ARSA) All India Radio & Others Versus The Union of India Represented by the Secretary to the Government of India Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-06-2015 Ningamma & Another Versus The Secretary, Ministry of Information and Broadcasting, New Delhi & Others Central Administrative Tribunal Bangalore Bench
09-03-2015 Indian Broadcasting Foundation, New Delhi & Others Versus Telecom Regulatory Authority of India, New Delhi Telecom Disputes Settlement Appellate Tribunal New Delhi
13-02-2015 Shantanu Chakraborty Versus The Union of India, represented by the Secretary, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-02-2015 Bharathi Kannamma Versus Government of India, Rep. by Secretary to Government Ministry of Information & Broadcasting, New Delhi & Others High Court of Judicature at Madras
21-01-2015 G. Alex Benziger & Others Versus Union of India, Rep. By its Secretary to Government, Ministry of Information & Broadcasting Department, New Delhi & Others High Court of Judicature at Madras
13-01-2015 Manabendra Das Versus The Union of India, Represented by the Secretary, to the Government of India, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
08-01-2015 Akashvani & Doordarshan Administrative Staff Association (Recognised) through its? President & Others Versus Union of India through the Secretary, Ministry of Information and Broadcasting, Govt. of India, Shastri Bhawan, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
12-12-2014 Tarun Negi Versus Union of India, Through The Secretary, Ministry of Information and Broadcasting, ?A? Wing, Shastry Bhavan, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
03-11-2014 Kali Charan & Another Versus The Union of India, Through the Secretary, Ministry of Telecommunication & Broadcasting, Secretariat, Sanchar Bhawan, New Delhi & Another Central Administrative Tribunal Principal Bench New Delhi
29-10-2014 S. Sudin Versus The Union of India, Its Secretary, Ministry of Information & Broadcasting, New Delhi & Others High Court of Kerala
10-10-2014 Aamoda Broadcasting Company Private Limited (ABN Andhra Jyothi News Channel) Hyderabad, rep. by its Associate Editor Sri D.H.V.S.S.N. Murthy Versus The Union of India Ministry of Information and Broadcasting Government of India A Wing, Shastry Bhavan New Delhi & Others High Court of Andhra Pradesh
23-08-2014 O. Sugandhakumari, Erappukuzhi Versus Union of India represented by the Secretary to the Government Department of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
21-08-2014 Lalita Joshi Versus The Secretary Ministry of Information & Broadcasting Shastri Bhawan, New Delhi Central Administrative Tribunal Principal Bench New Delhi
25-07-2014 Amoda Broadcasting Company Private Limited, Hyderabad Versus The Union of India, Ministry of Information and Broadcasting, A Wing, Shastry Bhavan, New Delhi & Others High Court of Andhra Pradesh
20-06-2014 Raju Bora Versus Union of India, represented by the Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-04-2014 M/s. Noida Software Technology Park Ltd., Versus M/o Information and Broadcasting, New Delhi & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
26-03-2014 Rajesh Babu, Delhi Versus Ministry of Information & Broadcasting Through Secretary Shastri Bhawan, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
28-02-2014 Prashar Bharati Broadcasting Corporation, Represented by the Director, New Delhi & Others Versus Arun Kumar Dey, West Agartala High Court of Tripura
16-01-2014 Dr. (Mrs.) Vasudha Gupta, New Delhi Versus Union of India Through Secretary, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
02-01-2014 Dr. K. Asaiah, New Delhi Versus Ministry of Information & Broadcasting, Through its Secretary Central Administrative Tribunal Principal Bench New Delhi
05-11-2013 Prasenjit Das & Another Versus Union of India, represented by the Secretary to the Govt. of India Ministry of Information & Broadcasting, New Delhi & Others High Court of Gauhati
09-01-2013 N.V.S.J. Rama Rao Versus Broadcasting Corporation of India, New Delhi & Others High Court of Andhra Pradesh
01-10-2012 The Union of India, Rep by its Secretary Ministry of Information and Broadcasting Government of India, New Delhi & Others Versus The Registrar Central Administrative Tribunal High Court Buildings, Chennai & Another High Court of Judicature at Madras
18-05-2012 C. Sarath Chandramohan Nair & Another Versus The Director General, All India Radio, Prasar Bharati (Broadcasting Corporation of India), Akashvani Bhavan, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
17-04-2012 M/s. Hindu Dharma Sakthi, Rep. by its Secretary, N. Devasenathypathy Versus The Government of India, Ministry of Information & Broadcasting New Delhi & Others High Court of Judicature at Madras
14-03-2012 Ajitha Shaji Versus Union of India represented by the Secretary to Govt, Ministry of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
25-01-2012 O. Sugandha kumari Versus Union of India represented by the Secretary to the Govt, Department of Information & Broadcasting, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
04-01-2012 A.K. Gupta & Others Versus Ministry of Information and Broadcasting through its Secretary, Shastri Bhawan, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
21-12-2011 S.C. Jain & Others Versus Union of India Through its Secretary Ministry of Information and Broadcasting, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
01-12-2011 S.C. Monga Versus Ministry of Information and Broadcasting Through Secretary, New Delhi & Another Central Administrative Tribunal Principal Bench New Delhi
28-11-2011 Dinesh Kumar Yadav Versus Union of India through Secretary Ministry of Information and Broadcasting, New Delhi & Others Central Administrative Tribunal Chandigarh Bench



Directors
DIN Name Since
07633827 PRIYANKA SATISH JARKIHOLI 06-03-2017
01739215 VITHAL RUDRAPPA PARASANNAVAR 25-10-2004
01672493 PRADEEP KUMAR MANOHAR INDI 12-04-2005

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