DIN: 03403340

DEEPAK KUMAR HARLALKA

Companies Associated
CIN Company Name Status
U55101WB1988PLC044475 G G L HOTEL AND RESORT COMPANY LIMITED Active
U51109WB1995PTC070909 RAGHUVIR VANIJYA PVT LTD Active
U55101WB2009PLC133507 BAHDL HOSPITALITY LIMITED Active
U55101WB2007PLC120898 GREEN EMERALD HOTEL AND RESORT COMPANY LIMITED Active
U85110WB1994PLC063007 GANAPATI PARKS LTD Active
U45203WB2006PLC111777 GAJALAKSHMI IT PARK DEVELOPERS LIMITED Active
U51109WB2006PLC110773 UDAYAN GREENFIELD DEVELOPERS LIMITED Amalgamated
U70109WB2008PTC128345 BLOOMING SKIES REAL ESTATE PRIVATE LIMITED Active
U92490WB2008PLC121507 AMBUJA REALTY EVENTS MANAGEMENT LIMITED Active
U70101WB1986PTC041064 SGBC OWNERS ASSOCIATION PVT LTD Active
U70102WB2005PTC124195 DESIGNER REAL ESTATE INDIA PRIVATE LIMITED Active
U70109WB1996PLC082185 PROPERTY CARE SERVICE LIMITED Active
U45200WB2006PLC111961 EPOCH GREENFIELDS PARKS DEVELOPMENT LIMITED Active
U52200WB2008PTC126980 CITY TEA JUNCTION PRIVATE LIMITED Active
U55201WB2008PTC126158 ENRICO TEA AND SNACKS BAR PRIVATE LIMITED Active


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