DECCAN ADVISORY PRIVATE LIMITEDActivity: Business Services in West Bengal.Active |
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CIN U74999WB2011PTC167530 |
ROC RoC-Kolkata |
Incorporation Date 12-09-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 167530 |
Registration Date 12-09-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2,00,000 |
Paid Up Capital Rs. 1,40,000 |
Contact Information |
E-Mail Address DECCAN.ADVISORY@GMAIL.COM |
Registered Address G-5, VARSHA APARTMENT 49/1, DOBSON ROAD HOWRAH Howrah WB 711101 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DECCAN ADVISORY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:49
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DECCAN ADVISORY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07769060 | SUSHILA DEVI SUSHILA DEVI JAIN | 05-05-2017 |
07757786 | LAXMI RAJ JAIN | 05-05-2017 |
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