DEBIND CONTROLS & SYSTEMS PVT LTDActivity: Manufacturing (Machinery & Equipments) in West Bengal.Strike Off |
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CIN U31909WB1994PTC065272 |
ROC RoC-Kolkata |
Incorporation Date 26-09-1994 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 065272 |
Registration Date 26-09-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 19-06-2009 |
Last Balance Sheet Date 31-03-2009 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 5,01,000 |
Contact Information |
E-Mail Address debraj.talukdar@eaga.co.in |
Registered Address 58A ALIPORE ROAD KOLKATA WB 700027 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DEBIND CONTROLS & SYSTEMS PVT LTDLast Checked Past / Closed Litigation On 22-03-2023 09:31
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for DEBIND CONTROLS & SYSTEMS PVT LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00122582 | DEB ASISH MUKHERJEE | 26-09-1994 |
02072551 | DEVARATI MUKHERJEE | 26-09-1994 |
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