DIN: 06894092

DEBADITYA CHAUDHURY

Companies Associated
CIN Company Name Status
U55204WB2014PTC204380 CHOWMAN HOSPITALITY PRIVATE LIMITED Active
AAY-0554 TRIVISTA REALTY LLP Active
U91990WB2022NPL251846 BENGAL ASSOCIATION OF HOTELS & RESTAURANTS Active
AAM-3850 MASTER DIM SUM LLP Active
U74900WB2014PTC204456 PLATTER HOSPITALITY PRIVATE LIMITED Active
AAP-4924 TRE VENNER PROJECTS LLP Active


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