Some PAST Judgements / Case Laws similar to DAVID AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 20-01-2021 16:05
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15-12-2020 |
E.J. David Versus The Additional Collector, Sangareddy Division, Sangareddy District, Telangana State & Others |
High Court of for the State of Telangana |
05-10-2020 |
T.K. David Versus Kuruppampady Service Co-Operative Bank Ltd. & Others |
Supreme Court of India |
04-09-2020 |
Benjamin David Manzone Versus The Queen |
Court of Appeal of New Zealand |
04-08-2020 |
David Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
24-04-2020 |
David Moore Versus Scenic Tours Pty Ltd |
High Court of Australia |
19-02-2020 |
Agra Diocesan Trust Association Versus Anil David & Others |
Supreme Court of India |
14-02-2020 |
David Versus State through The Inspector of Police, Tirunelveli |
High Court of Judicature at Madras |
30-01-2020 |
Charles T. David Versus The Govt. of Kerala, Rep. by Chief Secretary, Thiruvananthapuram & Others |
National Green Tribunal Southern Zone Chennai |
09-12-2019 |
A. Edwin Raj Versus A. Ruban David & Others |
High Court of Judicature at Madras |
09-08-2019 |
David Daniel Versus The Superintendent of Police, Nagercoil, Kanyakumari District & Others |
Before the Madurai Bench of Madras High Court |
05-08-2019 |
Kathi David Raju Versus The State of Andhra Pradesh & Another |
Supreme Court of India |
30-07-2019 |
Benjamin David Jayasingh Versus Hendry Selvaraj @ Hendry Samuel Sundar Singh Sarojini Selvaraj (died) & Others |
Before the Madurai Bench of Madras High Court |
26-06-2019 |
A. Edwin Raj Versus A. Ruban David & Others |
High Court of Judicature at Madras |
06-06-2019 |
Life Insurance Corporation of India, Rep. by Mini S. Nair, Manager (L& H.P.F), Divisional Office, Ernakulam Versus David Sekhar & Another |
High Court of Kerala |
28-05-2019 |
State of Manipur Versus Khundrakpam David Chand |
High Court of Manipur |
24-05-2019 |
Bradley David Barton Versus Her Majesty The Queen |
Supreme Court of Canada |
24-05-2019 |
Dwayne Russell Warakihi Maaka Smyth-Davoren Versus David Parker & Others |
Court of Appeal of New Zealand |
15-05-2019 |
David John Hampton Versus Minter Ellison Rudd Watts & Others |
Court of Appeal of New Zealand |
26-02-2019 |
The Competent Authority Calcutta, Under The Land (Ceiling And Regulation) Act, 1976 & Another Versus David Mantosh & Others |
Supreme Court of India |
07-01-2019 |
Shajahan Versus Suganthi David, Professor, Department of Orthopaedics, Medical College Hospital, Thiruvananthapuram. |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
07-01-2019 |
Shajahan Versus Suganthi David, Professor, Department of Orthopaedics, Medical College Hospital, Thiruvananthapuram & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
08-11-2018 |
S.R. David Versus D. Sreedhar |
High Court of Judicature at Madras |
26-09-2018 |
M.J. David Versus The District Collector, Office of the District Collector, Villupuram & Others |
High Court of Judicature at Madras |
25-09-2018 |
Riya David Versus T. Manikandan |
Before the Madurai Bench of Madras High Court |
22-06-2018 |
David Shaun Galloway Versus The Queen |
Court of Appeal of New Zealand |
19-06-2018 |
Yusuke (David) Sena Versus New Zealand Police |
Court of Appeal of New Zealand |
06-06-2018 |
Haaretz.com, Haaretz Daily Newspaper Ltd., Haaretz Group, Haaretz.co.il, Shlomi Barzel & David Marouani Versus Mitchell Goldhar & Others |
Supreme Court of Canada |
01-06-2018 |
Malibongwe David Gongqose & Others Versus Minister of Agriculture, Forestry & Fisheries & Others |
Supreme Court of Appeal of South Africa |
30-05-2018 |
T.C. David Versus Tata Motors Ltd. & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
04-05-2018 |
David Johnson Versus The State of Goa, Through the Learned Public Prosecutor & Another |
In the High Court of Bombay at Goa |
17-04-2018 |
David Miles Osborne Versus Mark William Cockin No & Others |
Supreme Court of Appeal of South Africa |
11-04-2018 |
David Carl Mostert & Others Versus Firstrand Bank Limited T/A Rmb Private Bank & Another |
Supreme Court of Appeal of South Africa |
07-02-2018 |
David John Jarden & Another Versus Lumley General Insurance (NZ) Limited |
Court of Appeal of New Zealand |
01-02-2018 |
Lim Seng Choon David Versus Global Maritime Holdings Ltd & Another & Another Suit |
Supreme Court of Singapore |
25-01-2018 |
Jayaprakash & Another Versus T.S. David & Others |
Supreme Court of India |
15-12-2017 |
Union of India Versus David Narzary |
High Court of Gauhati |
08-12-2017 |
M/s. Welspun Renewable Energy Private Ltd., Rep. by its Deputy General Manager, J.David Joe Kamaraj, 'Trinity' Tirunelveli Versus The District Collector, Tirunelveli District & Another |
Before the Madurai Bench of Madras High Court |
17-11-2017 |
Devaraj Alias David @ David Versus State by Channarayapatana Police, Bangalore, Represented by the State Public Prosecutor, High Court of Karnataka |
High Court of Karnataka |
02-11-2017 |
Salas J. David Versus Joseph Manuel & Another |
High Court of Kerala |
17-10-2017 |
Union Bank of India, Aluva Branch Represented by its Branch Manager, Aluva Versus M/s. G.K. Engineering Works, Represented By Its Proprietor V.A. David & Another |
High Court of Kerala |
14-10-2017 |
J. David Jeyaraj Versus Government of India rep. by its Secretary, Ministry of Finance, Department of Financial Services & Others |
High Court of Judicature at Madras |
27-09-2017 |
O.S.K. David Versus The Superintendent of Police, Ramanathapuram District, Ramanathapuram & Others |
Before the Madurai Bench of Madras High Court |
20-09-2017 |
O.S.K. David Versus L. Rethinam |
Before the Madurai Bench of Madras High Court |
05-09-2017 |
Stanislas David, Rep. By Power its Power Agent, Trichy Versus P.R. Sathiyamoorthy & Others |
Before the Madurai Bench of Madras High Court |
25-08-2017 |
A.M. David & Others Versus Union of India Represented by the Secretary, Ministry of Micro Small & Medium Enterprises, New Delhi & Others |
High Court of Kerala |
14-07-2017 |
Preeju David Versus Minor Mebel rep. by Guardian Mother Nisha John & Another |
High Court of Kerala |
29-06-2017 |
Her Majesty the Queen Versus Robert David Nicholas Bradshaw & Another |
Supreme Court of Canada |
03-04-2017 |
K. Johnson David Versus A. Kandasamy |
Before the Madurai Bench of Madras High Court |
27-03-2017 |
Apollos David Versus T. Joseph Sundaraj |
High Court of Judicature at Madras |
21-03-2017 |
David & Another Versus State Rep. by The Inspector of Police, Erode |
High Court of Judicature at Madras |
02-03-2017 |
King David Investments Limited (In Liquidation) & Others Versus Zie Zhang |
Court of Appeal of New Zealand |
23-02-2017 |
David Jayakumar Versus Retna Bai & Another |
Before the Madurai Bench of Madras High Court |
10-02-2017 |
City Tech by its Sole Proprietor David V.Antony, Mumbai Versus The Owner's & Parties interested in the Vessel MV Asha Prestige, a Motor Vessel Registered under Vessel Flag |
High Court of Judicature at Madras |
09-02-2017 |
David Ammanna Versus Donald Lobo |
High Court of Karnataka |
11-01-2017 |
Dr. David Raja Bose & Others Versus R. Issac Robi & Others |
Before the Madurai Bench of Madras High Court |
04-01-2017 |
Anshu Mala David Versus Anish Paul & Another |
High Court of Rajasthan Jaipur Bench |
08-12-2016 |
A. Kingston David Versus The Secretary to Government, Department of Co-operation, Food and Consumer Protection, Fort St. George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
01-12-2016 |
David Appa Durai Versus Tirunelveli C.M.S. Evangelical Church Sangam & Others |
Before the Madurai Bench of Madras High Court |
10-11-2016 |
Kingston S. David Versus Asia Match Company Private Ltd. & Others |
Before the Madurai Bench of Madras High Court |
02-11-2016 |
Kathi David Raju Versus Revenue Divisional Officer, Guntur, Guntur Districtman & Others |
In the High Court of Judicature at Hyderabad |
21-10-2016 |
Rajan David Versus State of Kerala Represented By Secretary to Government, Sports & Youth Affairs Department, Government Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
21-10-2016 |
Rajan David Versus State of Kerala Represented By Secretary to Government, Sports & Youth Affairs Department, Government Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
19-10-2016 |
E. David Karunaharan Versus The State rep. by its Secretary to Government, Home Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
26-07-2016 |
R. David Versus The Executive Officer, Kallukootam Town Panchayat, Kanyakumari District & Another |
Before the Madurai Bench of Madras High Court |
23-06-2016 |
David Christopher James Payne Versus The Queen |
Court of Appeal of New Zealand |
20-06-2016 |
David Obiaga & Another Versus The Queen |
Court of Appeal of New Zealand |
15-06-2016 |
Rajan @ David Raja Versus State Rep. by Inspector of Police Aanaimalai Police Station, Coimbatore District |
High Court of Judicature at Madras |
14-06-2016 |
David Muthukani & Another Versus The Inspector General of Registration/ Chief Controlling Revenue Authority, Chennai & Others |
Before the Madurai Bench of Madras High Court |
14-06-2016 |
David Raj Versus The Secretary to Government, Public Works Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
01-06-2016 |
Murray Athol Osmond & Another Versus David Murray Blanchett & Another |
Court of Appeal of New Zealand |
27-05-2016 |
Pradeep John David Versus DLF Universal Limited & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
11-05-2016 |
David John Jarden & Another Versus Lumley General Insurance (Nz) Limited |
Court of Appeal of New Zealand |
11-05-2016 |
David & Another Versus The Inspector of Police, Tirunelveli |
Before the Madurai Bench of Madras High Court |
10-05-2016 |
David Ross Petterson As Liquidator Of Polyethylene Pipe Systems Limited (In Liquidation) Versus David Charles Browne & Others |
Court of Appeal of New Zealand |
20-04-2016 |
P.J. David Versus P.V. Joseph |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-04-2016 |
R. David Versus State Represented by The Superintendent of Police, Nagercoil & Another |
Before the Madurai Bench of Madras High Court |
01-04-2016 |
Ian David Mitchell No Versus Sandra Jane Wren & Others |
Supreme Court of Appeal of South Africa |
23-03-2016 |
David Blake Versus The Queen |
Court of Appeal of New Zealand |
09-03-2016 |
David Arokiaraj @ Dass Versus State by the Inspector of Police, Chennai |
High Court of Judicature at Madras |
01-03-2016 |
David Pear'n Williams Versus The Queen |
Court of Appeal of New Zealand |
22-01-2016 |
Jonathan David Meer Versus Her Majesty The Queen |
Supreme Court of Canada |
20-01-2016 |
J. Jerald Vivera Versus David Manoharan |
High Court of Judicature at Madras |
18-12-2015 |
David Owen Crequer Versus The Chief Executive Of The Ministry Of Social Development |
Court of Appeal of New Zealand |
01-12-2015 |
David Owen Crequer Versus The Chief Executive of the Ministry of Social Development |
Court of Appeal of New Zealand |
27-11-2015 |
Alexander Pieter Van Heeren Versus Michael David Kidd |
Court of Appeal of New Zealand |
13-11-2015 |
Shane David Murray Versus The Queen |
Court of Appeal of New Zealand |
29-10-2015 |
Josephine Martin & Another Versus David Ravirajan, The Inspector of Police, Tirunelveli District |
Before the Madurai Bench of Madras High Court |
14-10-2015 |
David Vanlaltlanchhuaha Versus State of Mizoram |
High Court of Gauhati |
29-09-2015 |
David Drury Versus The Queen |
Court of Appeal of New Zealand |
11-09-2015 |
J. David Versus The Sub-Inspector of Police, Tirunelveli District |
Before the Madurai Bench of Madras High Court |
26-08-2015 |
Kamal David & Others Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
29-06-2015 |
David Naidoo & Others Versus S J Kalianjee No & Others |
Supreme Court of Appeal of South Africa |
29-05-2015 |
David Caplin Versus Minister of Justice of Canada |
Supreme Court of Canada |
14-05-2015 |
David Pelham & Others Versus Omar Ahmed Khadr & Another |
Supreme Court of Canada |
31-03-2015 |
David Maurice Campbell & Another Versus The Queen |
Court of Appeal of New Zealand |
30-03-2015 |
Carl David George Butcher Versus The Queen |
Court of Appeal of New Zealand |
11-03-2015 |
T.K. David Versus Kuruppumpady Service Co-Operative Bank & Others |
High Court of Kerala |
06-03-2015 |
David M. Potter Versus New Brunswick Legal Aid Services Commission |
Supreme Court of Canada |
26-02-2015 |
David Suresh Babu Versus Chief of Army Staff Additional Director General Personnel Services New Delhi & Others |
Armed Forces Tribunal Regional Bench Chennai |
26-02-2015 |
P. David Versus The Director of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |