DARSH CORPORATION PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Gujarat.Converted to LLP |
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CIN U17123GJ2013PTC076916 |
ROC RoC-Ahmedabad |
Incorporation Date 23-09-2013 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 076916 |
Registration Date 23-09-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address pandyahardik@hotmail.com |
Registered Address C/155, AMBIKAKRUPA SOCIETY, BALOLNAGAR, RANIP AHMEDABAD Ahmedabad GJ 382480 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to DARSH CORPORATION PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-06-2022 01:50
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08-03-2018 | Super Cassettes Industries Ltd Versus Darsh Digital Network Pvt. Ltd | High Court of Delhi |
24-09-2012 | M/s. Darsh Global Services, by Itspro Prieto R. Rajeshwaran Versus M/s. ICICI Bank Ltd. & Another | High Court of Karnataka |
28-07-2004 | Haryana Urban Development Authority Versus Darsh Kumar & Others | Supreme Court of India |
31-08-2001 | Haryana Urban Development Authority Versus Darsh Kumar | National Consumer Disputes Redressal Commission NCDRC |
17-05-1999 | Surendra Kumar Sharma Versus Sub-Inspector, Ram Darsh Ram | High Court of Judicature at Allahabad |
Directors |
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DIN | Name | Since |
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