D. Y. NUTRITION PRIVATE LIMITED

Activity: Manufacturing (Food stuffs) in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15119DL2016PTC309405 		ROC
RoC-Delhi 		Incorporation Date
19-12-2016
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
309405 		Registration Date
19-12-2016 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-08-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
accounts@corebolics.com
Registered Address
PROPERTY NO. 315/274, 2ND FLOOR, WESTEND MARG M. B. ROAD, SAIDULAJAIB NEWDELHI South Delhi DL 110030 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to D. Y. NUTRITION PRIVATE LIMITED

Last Checked Past / Closed Litigation On 22-06-2022 20:55
04-01-2022 J. Narayanan Versus The State of Tamilnadu represented by its Secretary, Department of Social Welfare & Nutrition Meals Programme & Others Before the Madurai Bench of Madras High Court
23-01-2020 R. Kandan & Another Versus The Vellore District Nutrition Employees Child Welfare Organiser & Helpers, Rep., by President & Others High Court of Judicature at Madras
30-07-2019 S.M. Halpe, Wattala & Others Versus Dr. Anil Jayasinghe, Director General of Health Services, Ministry of Health, Nutrition and Indigenous Medicine, Colombo & Others Supreme Court of Sri Lanka
15-03-2019 The Special Officer, D.P.S., Gujiliamparai Panchayat Union, Midtime Meals and Nutrition Employees' Co-operative Thrift and Credit Society Limited Versus The Appellate Authority under the Tamilnadu Shops and Establishment Act, Deputy Commissioner of Labour, Dindigul & Another Before the Madurai Bench of Madras High Court
26-03-2018 Dr. (Mrs.) Chandini Perera, Nugegoda Versus Dr. J.M.W. Jayasundara Bandara, Director General of Health Services, Ministry of Health, Nutrition and Indigenous Medicine, Colombo & Others Supreme Court of Sri Lanka
11-06-2014 S.P. Latha Versus The Secretary to the Government, Social Welfare and Nutrition Project Department, Chennai & Others Before the Madurai Bench of Madras High Court
30-05-2014 Hotel Management Catering & Applied Nutrition Educational Society (Regd.) Versus Nagar Panchayat Daurala High Court of Judicature at Allahabad
29-11-2013 The Aided Elementary School, Rep. by its Secretary, M. Rajagopal, Salem Versus The Government of Tamil Nadu, Rep. by its Principal Secretary, Social Welfare and Nutrition Scheme, Chennai & Another High Court of Judicature at Madras
02-07-2012 Mead Johnson Nutrition (Thailand) Ltd. Versus Bureau of Indian Standards (BIS) High Court of Delhi
27-03-2012 The Institute of Hotel Management Catering Technology and Applied Nutrition Rep.by its Principal Versus The Presiding Officer & Another High Court of Judicature at Madras
19-01-2012 M/s. Sampre Nutrition Limited & Others Versus The Commissioner of Customs & Central Excise (Appeals), Hyderabad Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
04-07-2011 Academy of Nutrition Improvement & Others Versus Union of India Supreme Court of India
27-07-2010 L. Vimal Devakumar Versus The District Project Nutrition Officer High Court of Judicature at Madras
14-10-2009 T. Dhanalakshmi Versus The District Project Nutrition Officer, Erode District High Court of Judicature at Madras
29-07-2008 K.S. Jeyaseeli Versus The District Project Nutrition Officer High Court of Judicature at Madras
27-06-2008 R. Gandhi Versus The District Project Nutrition Officer, VRP District & Another High Court of Judicature at Madras
27-03-2006 P. Jayalakshmi Versus The Secretary, Social Welfare & Nutrition Programme Dept., & Others High Court of Judicature at Madras
07-01-2005 INSTITUTE OF HOTEL MANAGEMENT, CATERING TECHNOLOGY AND APPLIED NUTRITION (KARNATAKA) SOCIETY, BANGALORE VERSUS HEMALATHA V. REDDY High Court of Karnataka
25-10-2000 Institute of Hotel Management, Catering Technology & Nutrition Versus Workmen, Institute of Hotel Management Class Iv Employees Association High Court of Karnataka
25-06-1997 DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED. , WEST GODAVARI, ELURU, GENERAL MANAGER VERSUS STATE OF ANDHRA PRADESH REP. , BY ITS SECRETARY TO GOVERNMENT, LABOUR EMPLOYMENT, NUTRITION AND TECHNICAL EDUCATION DEPARTMENT, HYDERABAD High Court of Andhra Pradesh
01-10-1996 MODERN NUTRITION COMPANY, REP. BY ITS MANAGING PARTNER, VINOD GUPTA, HYDERABAD VERSUS AGRICULTURAL MARKET COMMITTEE, NIRMAL, REP. BY ITS SECRETARY High Court of Andhra Pradesh
17-06-1996 M.K.Padmavathy Versus The Institute of Hotel Management, Catering Technology and Applied Nutrition represented by the Principal and Secretary, Madras High Court of Judicature at Madras
24-11-1995 N. V. NARAYANA VERSUS A. P. NUTRITION COUNCIL High Court of Andhra Pradesh
01-03-1968 NUTRITION RESEARCH LABORATORIES TARNAK HYDERABAD VERSUS LABOUR COURT, HYDERABAD High Court of Andhra Pradesh



Directors
DIN Name Since
01268697 SATYAVRAT PACHISIA 19-12-2016
01268671 SUDHANSHU PACHISIA 19-12-2016

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