Some PAST Judgements / Case Laws similar to D S LABORATORIES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 06-05-2022 01:08
|
20-04-2022 |
M/s. Unimed Laboratories & Another Versus The State of A.P. |
High Court of for the State of Telangana |
11-03-2022 |
M/s. Gelnova Laboratories (i) Pvt. Ltd. Versus Commissioner of Central Excise, Belapur |
Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
22-02-2022 |
Sun Pharmaceutical Industries Ltd. Versus Olcare Laboratories Pvt. Ltd. |
High Court of Delhi |
22-02-2022 |
M/s. Apex Laboratories Private Limited Versus Deputy Commissioner of Income Tax, Large Tax Payer Unit - II |
Supreme Court of India |
09-02-2022 |
M/s Brawn Laboratories Ltd. (Accused No.3), through its Authorized Representative Raja NandJha, Haryana Versus State of Jharkhand, through the Drug Inspector, Ranchi |
High Court of Jharkhand |
21-01-2022 |
M/s. Cassel Research Laboratories Pvt. Ltd., Rep. by Managing Director R. Murugan & Others |
High Court of Judicature at Madras |
06-01-2022 |
Hamdard National Foundation (India) & Another Versus Sadar Laboratories Pvt. Limited |
High Court of Delhi |
04-01-2022 |
Mylan Laboratories Limited Petitioner Versus The Additional/Joint/Deputy/Assistant Commissioner of Income Tax/income-Tax Officer National Faceless Assessment Centre, Income Tax Department, Delhi & Another |
High Court of for the State of Telangana |
03-01-2022 |
M/s. Apex Laboratories Pvt.Ltd., Chennai Versus Axis Life sciences, Hyderabad |
High Court of Judicature at Madras |
22-11-2021 |
Rajendra Ramchandra Mavale Versus The Director, Through The Directorate of Forensic Science Laboratories & Others |
High Court of Judicature at Bombay |
21-10-2021 |
Commissioner of Income Tax – TDS – 2 Versus Super Religare Laboratories Ltd. |
High Court of Judicature at Bombay |
23-09-2021 |
Sun Pharma Laboratories Limited, Rep by its Authorized Signatory Chandra Nahata Versus D.D. Pharmaceuticals Private Limited, Rajasthan & Another |
High Court of Judicature at Madras |
27-07-2021 |
Mylan Laboratories Limited Versus The State of Maharashtra, For Deputy Director, Industrial Safety & Health, Aurangabad, Tq. & Dist. Aurangabad |
In the High Court of Bombay at Aurangabad |
05-07-2021 |
M/s. Apex Laboratories Private Limited, Rep. by its Authorised Signatory, D. Jude F.L.S. Durai Pandian Versus Macleods Pharmaceuticals Limited, Mumbai |
High Court of Judicature at Madras |
02-07-2021 |
Secretary of State for Health & Another Versus Servier Laboratories Ltd. & Others |
United Kingdom Supreme Court |
24-06-2021 |
M/s. Maxcare Laboratories Ltd. Versus Joint Commissioner, CGST, Central Excise & Customs, Bhubaneswar & Others |
High Court of Orissa |
18-03-2021 |
Manoj Brijlal Kappor Versus Khandelwal Laboratories Pvt Ltd. & Another |
High Court of Judicature at Bombay |
23-02-2021 |
M/s. Apex Laboratories Pvt. Ltd., Guindy, Rep. by its Authorised Signatory, D. Jude F.L.S. Durai Pandian Versus Macleods Pharmaceuticals Limited, Andheri (East) |
High Court of Judicature at Madras |
23-02-2021 |
Saraca Laboratories Ltd., Hyderabad Versus Dy. Commissioner of Income-tax, Circle - 3(1), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
05-02-2021 |
Sun Pharma Laboratories Limited Versus Union of India & Others |
High Court of Sikkim |
19-11-2020 |
Sun Pharma Laboratories Limited, Sikkim Versus Union of India Through the Secretary, Department of Revenue, Ministry of Finance, New Delhhi & Others |
High Court of Sikkim |
06-11-2020 |
Servier Laboratories Ltd & Others Versus Secretary of State for Health & Others |
United Kingdom Supreme Court |
02-11-2020 |
M/s. Sun Pharma Laboratories Limited Versus Union of India & Others |
High Court of Sikkim |
28-10-2020 |
Zee Laboratories Ltd., Rep by its Managing Director, Rajeev Mukul & Another Versus Tamil Nadu State rep by the Drugs Inspector, Tirunelveli-II Range, Tirunelveli |
Before the Madurai Bench of Madras High Court |
23-09-2020 |
The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another |
High Court of Judicature at Madras |
21-07-2020 |
Hamdard Laboratories (India) Versus M/s. Sterling Electro Enterprises |
High Court of Delhi |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
05-06-2020 |
Sun Pharma Laboratories Limited Versus BDR Pharmaceuticals International Pvt. Ltd. & Another |
High Court of Delhi |
03-03-2020 |
Subir Kumar Sett Versus The Managing Director, Woods Laboratories Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-02-2020 |
M/s. Jackson Laboratories Private Limited, A Private Limited Company Registered under The provisions of the Companies Act, 1956, Represented by its Managing Director, Jugal Kishore, Amritsar V/S Secretary to Government, Health & Family Welfare (H2) Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
07-01-2020 |
Mehta Laboratories Versus Principal Chief Commissioner of Income Tax 2 |
High Court of Gujarat At Ahmedabad |
13-12-2019 |
Alkem Laboratories Ltd V/S Deccan Healthcare Ltd |
High Court of Delhi |
29-11-2019 |
M/s. Alkem Laboratories Ltd. Versus State of Madhya Pradesh & Another |
Supreme Court of India |
15-11-2019 |
Vamsi Labs Private Limited Through its Director – Pratap Reddy Versus Alpine Laboratories Proprietor – A.A. Sonandkar |
High Court of Judicature at Bombay |
05-11-2019 |
Alkem Laboratories Ltd. and Others V/S Union of India and Others |
High Court of Delhi |
21-10-2019 |
Dr. Reddy's Laboratories Limited V/S D. Srinivasulu And Another |
Supreme Court of India |
30-09-2019 |
Mylan Laboratories Limited Versus Union of India & Others |
High Court of Delhi |
24-09-2019 |
Starkey Laboratories India Pvt Ltd. Versus Sanjay Gujral |
High Court of Delhi |
11-09-2019 |
Womb Laboratories Pvt. Ltd V/S Vijay Ahuja and Others. |
Supreme Court of India |
02-08-2019 |
Union of India and Others V/S Alkem Laboratories Ltd. and Others |
Supreme Court of India |
10-07-2019 |
Alkem Laboratories Ltd V/S Commissioner of GST And Central Excise, Daman |
High Court of Judicature at Bombay |
04-06-2019 |
Rakesh Arora Versus Hamdard (Wakf) Laboratories |
High Court of Delhi |
04-06-2019 |
Rakesh Arora Versus Hamdard (Wakf) Laboratories |
High Court of Delhi |
15-05-2019 |
Sun Pharma Laboratories Ltd. Versus Intas Pharmaceuticals Limited |
High Court of Delhi |
15-05-2019 |
Sun Pharma Laboratories Ltd V/S Intas Pharmaceuticals Limited |
High Court of Delhi |
22-04-2019 |
M/s. Nandini Medical Laboratories Pvt Ltd., Madhya Pradesh Versus Tamil Nadu Medical Services Corporation Ltd., Rep. by Managing Director, Egmore |
High Court of Judicature at Madras |
11-04-2019 |
Dr. Reddys Laboratories Limited Versus Laborate Pharmaceuticals India Ltd. |
High Court of Delhi |
27-02-2019 |
Morepen Laboratories Ltd. Versus State & Another |
High Court of Delhi |
04-02-2019 |
M/s. Universal Logistics, Rep. by its Managing Partner, D. Arjun Raj Versus Dr. Reddy's Laboratories Limited & Others |
High Court of for the State of Telangana |
04-02-2019 |
Universal Logistics V/S Dr. Reddy's Laboratories Ltd. and Others |
High Court of for the State of Telangana |
17-12-2018 |
Managing Director, Ind Swift Laboratories Ltd. Versus A.K. Ganesan |
National Consumer Disputes Redressal Commission NCDRC |
01-11-2018 |
Sun Pharmaceutical Industries Limited V/S Systopic Laboratories Limited |
High Court of Delhi |
01-11-2018 |
Sun Pharmaceutical Industries Limited Versus Systopic Laboratories Limited |
High Court of Delhi |
29-10-2018 |
AFD Laboratories Pvt. Ltd. & Others Versus Union of India Ministry of Health and Family Welfare |
In the High Court of Bombay at Goa |
29-10-2018 |
Indo French Laboratories Ltd, Represented by its Director Ianthy Fernandez Versus M/s. Swiss Garnier Biotech, Himachal Pradesh |
High Court of Judicature at Madras |
12-10-2018 |
M/s. Embiotic laboratories Pvt Ltd. & Others Versus State represented by the Drugs Inspector, Coimbatore |
High Court of Judicature at Madras |
26-09-2018 |
Johnson & Johnson Versus Alkem Laboratories Ltd. |
Intellectual Property Appellate Board |
14-09-2018 |
Zenotech Laboratories Limited Versus Dy. Commissioner of Income Tax |
Income Tax Appellate Tribunal Hyderabad |
07-09-2018 |
D.C.I.T.,Circle-10(1) Versus M/s. Laboratories Griffon Pvt |
Income Tax Appellate Tribunal Kolkata |
03-08-2018 |
M/s. Divi?s Laboratories Ltd. Versus Commissioner of Customs (Import-II), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
02-08-2018 |
Alkem Laboratories Limited Versus Principal Commissioner of Income Tax |
High Court of Judicature at Patna |
01-08-2018 |
The Commissioner of Income Tax V/S Matrix Laboratories Ltd |
High Court of Judicature at Madras |
18-07-2018 |
CCE, CC, Hyderabad-III V/S Greesha Laboratories Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
12-07-2018 |
Dr. hitesh s. mehta V/S Ranbaxy laboratories ltd. (now sun pharmaceutical |
Supreme Court of India |
04-07-2018 |
The Dcit-3(1), Indore Versus M/s. Modern Laboratories, Indore |
Income Tax Appellate Tribunal Indore |
02-07-2018 |
M/s Hamdard (Wakf) Laboratories Versus Commissioner of Commercial Taxes |
High Court of Judicature at Allahabad |
07-06-2018 |
Devanand Agarwala Versus Morepen Laboratories Ltd. & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
06-06-2018 |
CCE, CC, Hyderabad-III V/S Dr. Raj Laboratories Limited |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
06-06-2018 |
CCE & CC, Visakhapatnam-I V/S Dr. Reddy Laboratories Limited |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
23-05-2018 |
Wockhardt Limited V/S Jackson Laboratories Private Limited and Others |
High Court of Judicature at Bombay |
24-04-2018 |
C.C.E. & S.T. Indore Versus Harshavardhan Laboratories Pvt. Ltd. |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
24-04-2018 |
C.C.E. & S.T.-Indore V/S Harshavardhan Laboratories Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
19-04-2018 |
Matrix Laboratories Ltd V/S Asst. Commissioner of Commercial Tax |
High Court of Madhya Pradesh Bench at Indore |
11-04-2018 |
Alkem Laboratories Limited V/S The State of Madhya Pradesh and Others |
High Court of Madhya Pradesh Bench at Jabalpur |
26-03-2018 |
Glenmark Farmaceuticals Ltd V/S Dr. Reddy S Laboratories Ltd. And Another |
Supreme Court of India |
21-03-2018 |
Brooks Laboratories Ltd. & Others Securities & Exchange Board of India, SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
21-03-2018 |
Armstrong, Carol Ann (executrix of the estate of Peter Traynor, deceased & on behalf of the dependents of Peter Traynor, deceased) Versus Quest Laboratories Pte Ltd & Another |
Supreme Court of Singapore |
19-03-2018 |
The Commissioner of Central Excise & Service Tax, Large Taxpayer Unit Versus M/s. Apex Laboratories, Chennai & Another |
High Court of Judicature at Madras |
23-02-2018 |
Dr. Reddy's Laboratories V/S The State of Tamil Nadu |
IN THE HIGH COURT OF MADRAS (MADURAI BENCH) |
19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
19-02-2018 |
Sun Pharma Laboratories Ltd. Versus Lupin Ltd. & Another |
High Court of Delhi |
16-02-2018 |
M/s. Hindustan Laboratories Versus Haryana Medical Services Corporation Limited |
High Court of Punjab and Haryana |
13-02-2018 |
Humanoid Laboratories and Others V/S The State of Assam and Others. |
High Court of Gauhati |
19-01-2018 |
Sri Biotech Laboratories India Limited Versus Angothu Babu & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
18-01-2018 |
The Commissioner of Central Excise & Service Tax, Large Taxpayer Unit, Chennai Versus M/s. Apex Laboratories, Chennai & Another |
High Court of Judicature at Madras |
16-01-2018 |
Poonam Gupta Versus Ranbaxy Laboratories Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
12-01-2018 |
Ameya Laboratories Ltd. Versus Kotak Mahindra Bank |
National Company Law Appellate Tribunal |
04-12-2017 |
Dr. Reddy's Laboratories Limited V/S Assistant Commercial Tax Officer, West Godavari District and Others |
HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH |
04-12-2017 |
Dr. Reddy?s Laboratories Limited, Visakhapatnam, reptd by its Director-Finance-P.Sivarama Krishna Versus Assistant Commercial Tax Officer, West Godavari District & Others |
In the High Court of Judicature at Hyderabad |
15-11-2017 |
Morepen Laboratories Ltd V/S C.C., Kandla |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
05-09-2017 |
M/s. Falma Laboratories Private Limited, Represented by its Authorised Signatory Anit Kumar Surana Versus M/s. The Himalaya Drug Company, Represented by its Authorised Signatory Shabir Shariff & Another |
High Court of Karnataka |
21-08-2017 |
Fourrts (India) Laboratories Pvt. Ltd V/S Commissioner of Central Excise, Chennai-III |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
17-08-2017 |
M/s. SPC Lifesciences Pvt. Ltd. Versus M/s. Ameya Laboratories Ltd. |
In the High Court of Judicature at Hyderabad |
08-08-2017 |
Teckbond Laboratories Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Hyderabad-I |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
08-08-2017 |
Brawn Laboratories Ltd V/S CCE, Delhi-IV |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
07-08-2017 |
The Commissioner of Central Excise, Customs And Service Tax V/S Alkem Laboratories Ltd |
High Court of Judicature at Bombay |
31-07-2017 |
Ranbaxy Laboratories Ltd V/S CCE & ST, Chandigarh-I |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
14-07-2017 |
M/s. Jyothi Laboratories Ltd., Rep. by its Managing Director, M.P. Ramachandran Versus Indian Overseas Bank, (SSI North Branch), Rep. by its Senior Manager, Chennai & Another |
High Court of Judicature at Madras |
10-07-2017 |
M/s. Gennex Laboratories Ltd. Versus The Commercial Tax Officer, Hyderabad & Another |
Supreme Court of India |
03-07-2017 |
In the Matter of: M/s. Oriental Insurance Co. Ltd. Versus M/s. Lupin Laboratories Limited & Others |
National Company Law Tribunal Mumbai |