Some PAST Judgements / Case Laws similar to D P S SOUTHERN PVT LTD
Last Checked Past / Closed Litigation On 25-03-2021 11:57
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08-03-2021 |
C. Solaiappan & Another Versus Union of India Owning Southern Railway rep.by General Manager, Chennai |
High Court of Judicature at Madras |
08-03-2021 |
Rajalakshmi & Others Versus The Union of India Owning Southern Railway, Rep. By its General Manager, Chennai |
High Court of Judicature at Madras |
04-03-2021 |
The Southern Power Distribution Company of A.P. Ltd., rep., by its Chairman & Managing Director, Tirupathi, Chittoor District & Others Versus G.J. Lillistone |
High Court of Andhra Pradesh |
25-02-2021 |
Romy Chacko, Advocate Versus DLF Southern Towns Pvt. Ltd., represented by its Managing Director & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
18-02-2021 |
Walter D'souza, Proprietor, Fernandas Brothers, Maroli, Mangalore Versus Sudhakaran, Proprietor & Dealer, Southern Traders, Thalassery |
High Court of Kerala |
17-02-2021 |
J. Sivakumar Versus Union of India, Owning Southern Railway, Rep by its General Manager, Chennai |
High Court of Judicature at Madras |
16-02-2021 |
Union of India, Owning Southern Railway, Rep.by its General Manager, Southern Railway, Park Town, Chennai & Another Versus M/s. Mysore Mercantile Co., Ltd., Rep.by its Director / Authorized Signatory, B.N. Choudhary & Another |
High Court of Judicature at Madras |
09-02-2021 |
KSK Mahanadi Power Company Ltd. Versus Southern Power Distribution Company of Andhra Pradesh Limited & Others |
High Court of Delhi |
05-02-2021 |
Baby & Another Versus Union of India, Owning Southern Railway, Rep.by General Manager, Chennai |
High Court of Judicature at Madras |
29-01-2021 |
The Union of India owning Southern Railway Rep.by its General Manager, Chennai Versus Pappayee & Another |
High Court of Judicature at Madras |
27-01-2021 |
G. Muthappan & Another Versus Union of India, Owning Southern Railway Rep. by General Manager, Chennai |
High Court of Judicature at Madras |
27-01-2021 |
K. Michael Johnson Versus The A.P. Southern Power Distribution Company Ltd., rep. by its Chairman & Managing Director, Tirupati, Chittoor District & Another |
High Court of Andhra Pradesh |
25-01-2021 |
Union of India, Southern Railway, Represented by its General Manager Versus R. Kalvathi, Advocate & Another |
High Court of Judicature at Madras |
25-01-2021 |
The Union of India owning, Southern Railway Rep. by its, General Manager, Chennai Versus S. Kavitha & Others |
High Court of Judicature at Madras |
20-01-2021 |
Southern Railways, Rep. by the General Manager, O/o Southern Railways, Chennai & Another Versus M/s. Aarthi Enterprises, Rep. by its Partner G. Mythili & Another |
High Court of Judicature at Madras |
11-01-2021 |
The Union of India owning Southern Railway Rep. by Its General Manager, Chennai & Others Versus S. Nandakumar & Others |
Before the Madurai Bench of Madras High Court |
21-12-2020 |
R.C. Jayamohan & Another Versus Union of India, Represented by General Manager, Southern Railway, Chennai |
High Court of Kerala |
10-12-2020 |
V. Eswari & Another Versus Union of India owning Southern Railway, Rep. by its General Manager, Southern Railway, Chennai |
High Court of Judicature at Madras |
08-12-2020 |
Paulraj Versus The Chief Security Commissioner, Railway Protection Force, Southern Railway, Chennai & Others |
Before the Madurai Bench of Madras High Court |
01-12-2020 |
The Union of India, Represented by the General Manager, Southern Railway, Chennai & Another Versus M/s. V. Manikkam Engineers (Pvt.) Ltd., Mogappair (West) & Another |
High Court of Judicature at Madras |
06-11-2020 |
K.R. Sooraj & Others Versus Southern Railway Union of India, Represented by The General Manager, Chennai & Others |
High Court of Kerala |
02-11-2020 |
T. Mathew Abraham, Proprietor, M/s. Southern Rock & Aggregate Mining Company, Thiruvalla & Others Versus State Level Environment Impact Assessment, Authority (Seiaa Kerala), Represented by Its Member Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
16-10-2020 |
T. Thirumurthy Versus Union of India, Represented by The General Manager, Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
01-10-2020 |
Union of India rep. by its General Manager, Southern Railway, Headquarters Office, Chennai & Another Versus The Public Information Officer, Right to Information Cell, O/o Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
07-09-2020 |
Southern Response Earthquake Services Limited Versus Karl Gregory Dodds & Others |
Court of Appeal of New Zealand |
24-08-2020 |
A.V. Shiva Nagamani Versus Southern Power Distribution Company of TS Limited |
High Court of for the State of Telangana |
24-08-2020 |
Wg. Cdr. Arifur Rahman Khan & Aleya Sultana & Others Versus DLF Southern Homes Pvt Ltd. (Now Known As Begur Omr Homes Pvt. Ltd.) & Others |
Supreme Court of India |
19-08-2020 |
Chairman-Cum M.D., Andhra Pradesh Southern Power Distribution Co. Ltd., Tripathi & Others Versus T. Rajeswari & Others |
National Consumer Disputes Redressal Commission NCDRC |
11-08-2020 |
A Labour Inspector Versus Southern Taxis Limited & Others |
Court of Appeal of New Zealand |
08-07-2020 |
The Union of India, Represented by the General Manager, Southern Railway, Chennai & Another Versus B. Sundaramoorthy & Others |
High Court of Judicature at Madras |
01-06-2020 |
Telangana State Southern Power Distribution Company Limited & Another Versus M/s. Srigdhaa Beverages |
Supreme Court of India |
18-03-2020 |
M/s. COPCO Engineering Pvt. Ltd., Rep.by its Managing Director K. George Versus Southern Railway, Office of the Chief Administrative Officer (Construction), Chennai |
High Court of Judicature at Madras |
11-03-2020 |
J. Nagarajan Versus Chief Commercial Manager, Southern Railway, Park Town, Chennai & Others |
High Court of Judicature at Madras |
11-03-2020 |
J. Nagarajan Versus The Chief Commercial Manager, Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
10-03-2020 |
Periyammal & Others Union of India owning Southern Railway rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
10-03-2020 |
M/s. Aarthi Enterprises, Rep. by its Partner Mrs.G. Mythili V/S Southern Railways, Rep. by the General Manager, Chennai & Others |
High Court of Judicature at Madras |
06-03-2020 |
Senior Divisional Commercial Manager, Divisional Office, Commercial Branch, Southern Railway, Chennai Versus G. Bharathi |
High Court of Judicature at Madras |
27-02-2020 |
M. Janardhanan V/S Divisional Railway Manager, Southern Railway, Chennai division, Chennai & Others |
High Court of Judicature at Madras |
27-02-2020 |
Indian Railways Represented by Southern Railways, Chennai Versus The Chairman and Managing Director Tamil Nadu Electricity Board Limited & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
27-02-2020 |
S. Elango Versus The Executive Director, Indian Oil Corporation Limited, Southern Region, Chennai & Others |
High Court of Judicature at Madras |
20-02-2020 |
M/s. Premier Garment Processing, Rep. by its Proprietor, Ibrahim Shah V/S The Divisional Railway Manager, Southern Railway, Salem & Another |
High Court of Judicature at Madras |
18-02-2020 |
Sri Venkateswara Agency, Rep.by its Managing Partner V. Muthuganesan V/S The General Manager, Southern Railway, Madras & Another |
High Court of Judicature at Madras |
17-02-2020 |
Union of India, The General Manager, Southern Railway, Chennai & Others Versus V. Gangadharan |
High Court of Kerala |
10-02-2020 |
Tonymon Joseph Versus General Manager, Southern Railway, Chennai & Others |
High Court of Kerala |
04-02-2020 |
M/s. Siddhi Vinayak Enterprises represented by its Proprietor R. Devika Versus The Senior Divisional Commercial Manager Southern Railway Divisional Railway Manager's Office Commercial Branch, Park Town Chennai |
High Court of Judicature at Madras |
03-02-2020 |
Deputy Chief Engineer (Construction), Southern Railway, Thiruvananthapuram (Appearing on Behalf of Southern Railway) Versus P. Rajendran Asari & Another |
High Court of Kerala |
29-01-2020 |
Dhivya Steels, Rep. by its Prop. R. Shiva Shankar Versus The Controller of Stores, Southern Railway, Perambur, Chennai & Another |
High Court of Judicature at Madras |
20-01-2020 |
S. Kuppusamy Versus The General Manager, Southern Railway Office, Chennai & Another |
High Court of Judicature at Madras |
13-01-2020 |
Congruent Info-tech Pvt. Ltd., Thiruvanmiyur, Chennai, Rep. by its Director, Shaileshkumar Limaye Versus The Regional Director, Southern Region, Ministry of Company Affairs, Chennai & Others |
High Court of Judicature at Madras |
09-01-2020 |
P. Saravanan Versus The Union of India, Represented by the General Manager, Southern Railway, Chennai |
High Court of Judicature at Madras |
03-01-2020 |
Uma Maheswari & Others Versus The Union of India Owning Southern Railway rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
20-12-2019 |
Gukhana @ Guna Versus The Union of India Owning Southern Railway, Rep.by its General Manager, Chennai |
High Court of Judicature at Madras |
17-12-2019 |
Vivekanandan & Others Versus The Indian Oil Corporation Limited, Southern Regional Office, Rep. by its Chief Manager, Chennai & Another |
High Court of Judicature at Madras |
10-12-2019 |
The Chief Engineer (Construction), Gauge Conversion, Southern Railway, Chennai & Another Versus Sri Swarna & Co., Represented by its Managing Partner, B. Venugopal Reddy & Another |
High Court of Judicature at Madras |
28-11-2019 |
The Southern Regional Manager, Thiruvaduthurai Adheenam, Tirunelveli Versus B. Shahjahan & Others |
Before the Madurai Bench of Madras High Court |
07-11-2019 |
B. Babu Versus The Union of India, Represented by the General Manager, Southern Railway, Chennai |
High Court of Judicature at Madras |
04-11-2019 |
The Union of India Owning Southern Railway, Rep. by its General Manager, Chennai Versus Gopal – Died & Another |
High Court of Judicature at Madras |
02-11-2019 |
Kalaguri Balaji & Others Versus The A.P. Southern Power Distribution Company Ltd., (APSPDCL) & Others |
High Court of Andhra Pradesh |
31-10-2019 |
A. Elumalai & Another Versus The General Manager, Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
31-10-2019 |
Union of India, Rep. by The General Manager, Southern Railway, Chennai & Others Versus T.K. Hamsa, L.P. (Group D), Palghat Railway Station |
High Court of Kerala |
24-10-2019 |
D. Jency Rexlin Versus Union of India, Rep. by the Postmaster General, Southern Region (TN), Madurai & Others |
Central Administrative Tribunal Madras Bench |
16-10-2019 |
M/s. DLF Southern Towns Private Limited, Kakkanad, Represented by Its Assistant General Manager S. Subramanian & Another Versus The State Tax Officer (Investigation Branch), O/O. The Deputy Commissioner of State Tax (Intelligence), Department of State Goods & Service Tax, Edappally, Ernakulam & Others |
High Court of Kerala |
15-10-2019 |
Command Hospital (Southern Command) & Others Versus Sachin Satish Chandra Dubey & Others |
National Consumer Disputes Redressal Commission NCDRC |
11-10-2019 |
J. Samanthi Versus Union of India, Rep. by The General Manager, Southern Railway, Chennai & Another |
Central Administrative Tribunal Madras Bench |
19-09-2019 |
K. Pooranachandran Versus Union of India, Rep. by the Director of Postal Services, Southern Region (TN), Madurai & Others |
High Court of Judicature at Madras |
10-09-2019 |
K. Dhanasekar Engineering Contractor Versus The Union of India, rep.by its General Manager Southern Railway, Park Town, Chennai & Others |
High Court of Judicature at Madras |
29-08-2019 |
The Union of India, Represented by the General Manager, Southern Railway, Chennai & Others Versus Best Cast Constructions (P) Ltd., Represented by its President, N. Venugopal |
High Court of Judicature at Madras |
27-08-2019 |
The General Manager, Southern Railway, Chennai Versus The Central Government Industrial Tribunal Cum Labour Court, Chennai & Another |
High Court of Judicature at Madras |
26-08-2019 |
The Deputy Chief Engineer/CN/1/MAS, Southern Railway, Chennai Versus M/s. V. Sathyamoorthy & Co., Namakkal |
High Court of Judicature at Madras |
21-08-2019 |
Nagammal Versus The Senior Divisional Personnel Officer, Southern Railway, Trichy |
Before the Madurai Bench of Madras High Court |
07-08-2019 |
S. Selvi Versus Union of India, Owning Southern Railway, Rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
31-07-2019 |
M. Maheswari Versus The Regional Executive Director, Airport Authority of India, Southern Region, AAI Operational Officer Complex, Chennai Airport, Chennai & Others |
Before the Madurai Bench of Madras High Court |
15-07-2019 |
Christ College of Education for Women Rep. By its Correspondent A. Gerald Phingnora Raja Versus The Southern Regional Committee (SRC) National Council for Teachers' Education (NCTE), New Delhi, Rep. By its Regional Director & Another |
High Court of Judicature at Madras |
09-07-2019 |
S.K. Ramkumar Versus Union of India, Rep. by its General Manager, Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
04-07-2019 |
K. Bijeesh Versus Union of India, Represented by the General Manager, Southern Railway, Chennai & Others |
Central Administrative Tribunal Ernakulam Bench |
01-07-2019 |
S. Revathi & Another Versus The Union of India owning Southern Railway, Rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
14-06-2019 |
Southern Academy of Maritime Studies, Rep. by Director, Maritime Education Private Ltd., Chennai Versus A.M. Akash & Others |
High Court of Judicature at Madras |
11-06-2019 |
The Chief Engineer/CN/South/Ms, Southern Railway, Chennai & Another Versus M/s. Rail One Projects Pvt. Ltd., Rep. by K. Kotiredddy, Managing Director |
High Court of Judicature at Madras |
07-06-2019 |
Union of India, Represented by The General Manager, Southern Railway, & Others Versus J. Sebastian |
High Court of Kerala |
06-05-2019 |
M/s Southern Scribe Instruments Pvt Ltd, The Deputy Commissioner of New No.398 Versus Income Tax, Corporate Circle - 6(2), Chennai |
Income Tax Appellate Tribunal Chennai |
24-04-2019 |
Immanuel Arasar International Institute of Science & Technology Educational Charitable Trust rep. by its Founder Trustee Sam G.Jebajoselin Versus The Regional Officer, Southern Regional Office, AICTE & Others |
High Court of Judicature at Madras |
16-04-2019 |
M/s. Southern Cogen Systems Private Limited, Vellachery, Rep. by its Director B.S. Adisesh Versus M/s. Sree Venkateswara Engineering Corporation, Coimbatore, Rep. by its Managing Director, C.N. Sathyamurthy & Another |
High Court of Judicature at Madras |
12-04-2019 |
Lalithamma & Others Versus Union of India Owning Southern Railway, rep.by General Manager, Chennai |
High Court of Judicature at Madras |
09-04-2019 |
E.A. Ziaudeen & Others Versus Union of India, Rep. by its Post Master General, Southern Region (TN) & Others |
Before the Madurai Bench of Madras High Court |
08-04-2019 |
P. Lokesh Kumar Versus The Deputy Director General (South), Bureau of Indian Standards, Southern Regional Office, CIT Campus, Taramani, Chennai & Another |
High Court of Judicature at Madras |
28-03-2019 |
M/s. Mahalaxmi Purified Drinking Water Rep. by its Proprietor S. Vijay Kumar Versus Telangana State Southern Power Distribution Company Limited (TSSPDCL), rep. by its Chief General Manager (Commercial), Hyderabad & Others |
High Court of for the State of Telangana |
20-03-2019 |
G. Sekar Versus The Chief Works Manager, Southern Railway, Chennai |
High Court of Judicature at Madras |
19-03-2019 |
RPN Engineers Chennai Private Limited Rep. by its Managing Director, Chennai Versus The Union of India Rep. by the General Manager, Southern Railway, Park Town, Chennai & Others |
High Court of Judicature at Madras |
13-03-2019 |
The Senior Divisional Mechanical Engineer, Southern Railway, Salem Division & Others Versus M/s. Premier Garments Processing, Rep. by its Proprietor Ibrahim Sha, Chennai |
High Court of Judicature at Madras |
27-02-2019 |
V. Nagalakshmi & Another Versus The Union of India, Owning Southern Railway, Rep. by its General Manager, Chennai |
High Court of Judicature at Madras |
26-02-2019 |
D. Kuruvamma Versus The Senior Divisional Personal Officer, Chennai Division, Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
18-02-2019 |
Southern Railway Employees, Co-operative Credit Society Ltd. Rep. by its Managing Director, Rail Co-op. Mansion, Tiruchirappalli Versus National Insurance Company Ltd. Rep. by its Managing Director, Kolkata & Others |
High Court of Judicature at Madras |
14-02-2019 |
C. Hamza Versus The Union of India Represented by the General Manager Southern Railway, Park Town, Chennai & Others |
High Court of Judicature at Madras |
06-02-2019 |
Southern Railway, Represented by Divisional Railway Manager (Works), Palakkad Versus M/s. Padmavathy Constructions, Represented by Its Sole Proprietor, Chennai |
High Court of Kerala |
04-02-2019 |
M/s. Southern Petrochemical Industries Corpn. Ltd. Versus S. Joel & Others |
Supreme Court of India |
04-02-2019 |
M/s. Southern Petrochemical Industries Corpn. Ltd. Versus S. Joel & Others |
Supreme Court of India |
04-02-2019 |
M/s. Southern Petrochemical Industries Corpn. Ltd. Versus S. Joel & Others |
Supreme Court of India |
31-01-2019 |
D. Sankar & Another Versus The Union of India Owning Southern Railway Rep by its General Manager, Chennai |
High Court of Judicature at Madras |
31-01-2019 |
D. Sankar & Another Versus The Union of India Owning Southern Railway Rep by its General Manager, Chennai |
High Court of Judicature at Madras |
28-01-2019 |
M/s. Southern Alloy Foundries Private Limited Versus The Collector of Chennai & Others |
High Court of Judicature at Madras |