Some PAST Judgements / Case Laws similar to D P S DEVELOPMENT PVT LTD
Last Checked Past / Closed Litigation On 01-04-2021 21:26
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24-03-2021 |
R. Selvam Versus The Secretary to Government, Housing & Urban Development, Chennai & Others |
Before the Madurai Bench of Madras High Court |
23-03-2021 |
Neelam Rani Versus Punjab Urban Planning & Development Authority (Now Bda)Through Its Estate Officer |
National Consumer Disputes Redressal Commission NCDRC |
12-03-2021 |
BLA Projects Private Limited Versus West Bengal Power Development Corporation Limited |
High Court of Judicature at Calcutta |
10-03-2021 |
Pune Metropolitan Regional Development Authority (PMRDA) Versus Prakash Harkachand Parakh & Others |
Supreme Court of India |
09-03-2021 |
The Andhra Pradesh State Dairy Development Coop. Federation Ltd., Rep. by its Managing Director Versus Telangana State Dairy Development Coop. Federation Ltd., Rep. by its Managing Director & Others |
High Court of for the State of Telangana |
09-03-2021 |
Meena Versus Delhi Transport Infrastructure Development Corporation Limited |
High Court of Delhi |
05-03-2021 |
M/s. Sai Aditya Assets, Rep. by its Managing Partner, Seshagiri Rao Versus The State of A.P. rep. by its Principal Secretary, Municipal Administration and Urban Development, Secretariat, Velagapudi, Guntur District & Others |
High Court of Andhra Pradesh |
04-03-2021 |
Rajiv Bhasin Versus Centre for Development Of Telematics (C-DOT) & Another |
High Court of Delhi |
01-03-2021 |
Punalur Paper Mills Limited Versus West Bengal Mineral Development & Trading Corporation Limited & Others |
Supreme Court of India |
26-02-2021 |
Mahle Filter Systems India Ltd. (Formerly Purolator India Ltd.) Versus Himachal Pradesh Urban Development Authority (HIMUDA) & Others |
High Court of Himachal Pradesh |
25-02-2021 |
Munindra Kalita Versus The Union of India, Represented by the Secretary, To the Govt. of India, Ministry of Skill Development & Entrepreneurship, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
25-02-2021 |
Vaishali & Others Versus State of Mah., thr. its Principal Secretary, Urban Development Department, Mantralaya, Mumbai & Another |
In the High Court of Bombay at Nagpur |
23-02-2021 |
Kaluvoy Fishermen Cooperative Society, rep. by its president Vajrala Srinivasulu & Others Versus The State of Andhra Pradesh rep. by its Principal Secretary to Animal Husbandry, Diary Development and Fisheries Department, Velgapudi, Guntur District & Others |
High Court of Andhra Pradesh |
22-02-2021 |
Laxmi Narayan Singh & Another Versus The State of Jharkhand through the Secretary, Higher, Technical Education & Skill Development Department, Ranchi & Others |
High Court of Jharkhand |
22-02-2021 |
Goman Koranga Versus The Jh-Mineral Area Development Authority, through its Managing Director, Dhanbad & Others |
High Court of Jharkhand |
19-02-2021 |
Nabkisan Finance Ltd., (Formerly Known as Agri Development Finance (Tamilnadu) Limited, Rep. by its Manager Accounts D. Dhanasekar Versus M/s. S&S Industries & Enterprises Ltd., Represented by its Managing Director A.R. Santhanakrishnan & Others |
High Court of Judicature at Madras |
11-02-2021 |
R. XXXX Versus Union of India, Represented by Secretary, Ministry of Women & Child Development, New Delhi & Others |
High Court of Kerala |
11-02-2021 |
Maharashtra Industrial Development Corporation through its Chief Executive Officer & Others Versus. Govardhani Construction Company |
In the High Court of Bombay at Nagpur |
11-02-2021 |
Upendra Choudhury Versus Bulandshahar Development Authority & Others |
Supreme Court of India |
11-02-2021 |
Child Development Programme Officer, World Bank Assistant-ICDS, Sembanarkoil & Another Versus Seethalakshmi & Another |
High Court of Judicature at Madras |
09-02-2021 |
K.H. Mouammed Ashraff, Proprietor Quilon Metal Industries, Kollam Versus The State of Kerala, Represented by Its Special Secretary, Industries Development, Govt. Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
08-02-2021 |
Dewan Shahjahan Ali Ahmed Versus The Union of India, Through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-02-2021 |
M/s. Tirupati Construction, Through its Proprietor Ramrao Versus The State of Maharashtra Through the Secretary to the Government of Maharashtra in Rural Development Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
05-02-2021 |
Ajit Bhagwan Patil & Others Versus State of Maharashtra through Principal Secretary under Urban Development & Public Works Department, Mantralaya & Others |
High Court of Judicature at Bombay |
03-02-2021 |
HUDA Through its Estate Officer, Haryana Urban Development Authority Kurukshetra Haryana Versus Nirmal Madan |
National Consumer Disputes Redressal Commission NCDRC |
02-02-2021 |
Welfare Association 'Y' block Anna Nagar, Rep. by its President K. Selvamani Versus State of Tamilnadu rep. by Secretary, Housing and Urban Development Dept., Chennai & Others |
High Court of Judicature at Madras |
01-02-2021 |
S. Sathyanarayana & Others Versus The Commissioner, Bengaluru Development Authority, Bengaluru & Another |
High Court of Karnataka |
29-01-2021 |
Boddu Gangamallu Versus The State of Telangana Rep by its Principal Secretary Municipal Administration & Urban Development Secretariat Hyderabad |
High Court of for the State of Telangana |
29-01-2021 |
D. Kanchana Versus The Government of Tami Nadu Rep. by its Principal Secretary Rural Development & Panchayat Raj Department, Chennai & Another |
High Court of Judicature at Madras |
28-01-2021 |
Assam Industrial Development Corporation Ltd. Versus Gillapukri Tea Company Limited & Others |
Supreme Court of India |
28-01-2021 |
Gram Panchayat, Ekurka Through its Sarpanch Sharad & Others Versus The State of Maharashtra Through the Secretary, Rural Development & Panchayat Raj Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
28-01-2021 |
Ispat Industries Ltd. (Now JSW Steel Coated Products Ltd. Versus Maharashtra Airport Development Company Limited (MADC) acting through its Managing Director/Joint Managing Director |
In the High Court of Bombay at Nagpur |
28-01-2021 |
P. Rajan Versus State of Kerala, Represented by Its Secretary, SC/ST Development Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
25-01-2021 |
Prof (Dr.) J. Sundaresan Pillai, Head (Retired) Research & Business Development Division CSIR-NISCAIR, New Delhi Versus Union of India, through Secretary, Department of Scientific & Industrial Research (DSIR), New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
25-01-2021 |
Netaji Subash Place Traders Welfare Association (Regd) Through its President Versus Delhi Development Authority Through its Vice Chairman & Others |
High Court of Delhi |
25-01-2021 |
S.H. Afja Versus State of Kerala, Represented by The Secretary, Department of Women & Child Development, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
22-01-2021 |
Tamil Nadu Tourism Development Corporation Limited rep. by its General Manager, Chennai & Others Versus Tamil Nadu Tourism Development Corporation-s Retired Officers and Staff Welfare Association represented by its President A. Muthukumarasamy & Another |
High Court of Judicature at Madras |
21-01-2021 |
M/s Versha Technotrade Pvt. Ltd., Guwahati, Represented By Sri Aakash Surana Versus The State of Assam Represented By The Commissioner And Secretary To The Govt. Of Assam, Public Works Development Department, Dispur Guwahati & Others |
High Court of Gauhati |
21-01-2021 |
The State Election Commission, Vijayawada, Represented by its Secretary Versus The State of Andhra Pradesh, rep., by its Principal Secretary, Panchayat Raj & Rural Development Department & Others |
High Court of Andhra Pradesh |
18-01-2021 |
M. Murugan Versus The Principal Secretary to Government, Rural development & Panchayat Raj Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
14-01-2021 |
The Principal Chief Conservator of Forests (Planning & Development) Versus Suresh Mathew |
High Court of Kerala |
13-01-2021 |
Mrs X (Identity May Not Be Published As Per Supreme Court Guidelines) Versus Union of India, Represented by Secretary, Ministry of Woman & Child Development, New Delhi & Others |
High Court of Kerala |
13-01-2021 |
Vilas Vitthal Sakhare & Others Versus State of Maharashtra through secretary Rural Development Department, Mantralaya, Mumbai & Others |
High Court of Judicature at Bombay |
12-01-2021 |
Himachal Pradesh Bus Stand Management & Development Authority (HPBSM&DA) Versus The Central Empowered Committee Etc. & Others |
Supreme Court of India |
12-01-2021 |
Sopan Kishanrao Narwade & Another Versus State of Maharashtra, Through its Principal Secretary, Rural Development Department, Mantralaya, Mumbai – 32 & Others |
High Court of Judicature at Bombay |
11-01-2021 |
Shrikant Ankush Sawant & Another Versus The State of Maharashtra, Through its Department of Rural Development Mantralaya & Others |
High Court of Judicature at Bombay |
08-01-2021 |
Shubham S. Suryawanshi Versus State of Maharashtra Through Secretary, Tribal Development Department Mantralaya, Mumbai & Others |
High Court of Judicature at Bombay |
08-01-2021 |
Jayshree Versus The State of Maharashtra Department of Tribal Development, Mantralaya & Others |
High Court of Judicature at Bombay |
06-01-2021 |
K. Parameswaran & Others Versus The Secretary to Government, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
06-01-2021 |
Resources Development Department, Government of Jharkhand, Ranchi & Others |
High Court of Jharkhand |
06-01-2021 |
Vidarbha Irrigation Development Corporation, through its Executive Engineer Versus The Collector, Buldhana, District Buldhana & Others |
In the High Court of Bombay at Nagpur |
06-01-2021 |
Shripad Versus The State of Maharashtra, Department of Urban Development, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
06-01-2021 |
K. Shanmugasundaram Versus The General Manager(Administration), Tamil Nadu Tourism Development Corporation Litd., Chennai & Others |
Before the Madurai Bench of Madras High Court |
05-01-2021 |
A. Anil Kumar Versus The State of Telangana, rep. by its Principal Secretary, Irrigation and Command Area Development Department, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
05-01-2021 |
Kommuri Sriniwas & Another Versus The State of Telangana, Through Principal Secretary, Women Development & Child Welfare, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
04-01-2021 |
XXX, Represented by the Mother & the Natural Guardian Versus Union of India, Represented by The Under Secretary, Ministry of Women & Child Development, New Delhi & Others |
High Court of Kerala |
04-01-2021 |
Vijaya Educational Society Chintal, Regd. No. 511/2016, rep. by its General Secretary Versus The State of Telangana, rep. by its Principal Secretary, Panchayat Raj & Rural Development Department, Hyderabad & Others |
High Court of for the State of Telangana |
04-01-2021 |
Chhaya Versus The State of Maharashtra, through the Secretary to the Government of Maharashtra in Rural Development Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
04-01-2021 |
G. Ramesh & Others Versus The Government of Tamil Nadu, Represented by its Secretary to Government, Rural Development Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
02-01-2021 |
Anjali Guru Sanjana Jaan Versus The State of Maharashtra Through its Principal Secretary, Rural Development Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
23-12-2020 |
Primary Co-Operative Agricultural & Rural Development Bank Ltd., Reptd. by its Manager & Another Versus The Regional Commissioner & District Election Officer, Karnataka State Co-Operative Agricultural & Rural Development Bank Ltd., Bengaluru & Others |
High Court of Karnataka |
23-12-2020 |
R. Arumugam Versus The Government of Tamil Nadu represented by the Secretary to Government Rural Development & Panchayat Raj Department, Chennai & Others |
High Court of Judicature at Madras |
22-12-2020 |
Jai Sevalal Sevabhavi Sanstha, Takarwan, Through its President, Ambadas & Others Versus The State of Maharashtra, Through its Principal Secretary to the Government of Maharashtra in Women & Child Development Department, Maharashtra State, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
18-12-2020 |
Mayuri Versus The State of Maharashtra, Department of Tribal Development, Mantralaya, Mumbai – 32 Through its Secretary & Others |
In the High Court of Bombay at Aurangabad |
18-12-2020 |
Bal Bhagwan V/S Delhi Development Authority |
High Court of Delhi |
18-12-2020 |
Prakash Kumar Singh & Others Versus The Union Of India, Rep. by the Commissioner & Secy. to the Gvot. of India Ministry of Human Resource Development New Delhi & Others |
High Court of Gauhati |
17-12-2020 |
G. Rajalakshmi Versus The State of Tamil Nadu, Represented by the Principal Secretary, Rural Development and Panchayat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
16-12-2020 |
Sandeep Pandurang Patil & Others Versus The State of Maharashtra, Through Principal Secretary, Urban Development Department, Mantralaya & Others |
High Court of Judicature at Bombay |
16-12-2020 |
Miryala Mahendar Versus State of Telangana, Rep. by its Principal Secretary, Panchayat Raj & Rural Development & Others |
High Court of for the State of Telangana |
16-12-2020 |
City & Industrial Development Corporation of Maharashtra Ltd. by and through its General Manager (Environment & Forest) Versus Government of India by and through the Ministry Environment & Others |
High Court of Judicature at Bombay |
15-12-2020 |
K. Tatarao & Another Versus The State of Karnataka by its Secretary Department of Rural Development & Panchayat Raj, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
14-12-2020 |
B. Jakarayya & Another Versus The State of Karnataka, by its Secretary Department of Rural Development & Panchayat Raj, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
11-12-2020 |
Arun Bakshi Versus Industrial Development Bank of India Ltd. & Others |
High Court of Punjab and Haryana |
11-12-2020 |
S. Ashoka Versus The State of Karnataka Department of Rural Development & Panchayat Raj, Bangalore & Others |
High Court of Karnataka |
10-12-2020 |
Anand & Others Versus State of Karnataka, Represented by Principal Secretary Urban Development Department, Bengaluru & Others |
High Court of Karnataka |
09-12-2020 |
India Tourism Development Corporation Versus M/s. C.P. & Associates Pvt. Ltd. & Others |
High Court of Delhi |
09-12-2020 |
Nunna Keshava Rao & Others Versus State of Andhra Pradesh, Rep., by its Principal Secretary, Municipal Administration & Urban Development Department, Secretariat, Velagapudi, Amaravati & Others |
High Court of Andhra Pradesh |
09-12-2020 |
Varun Jonwal Versus The Union of India, Through its Secretary (S.E. & L), Ministry of Human Resources Development (MHRD), Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
09-12-2020 |
K. Narasimha & Another Versus The State of Karnataka by its Secretary, Department of Rural Development & Panchayatraj, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
07-12-2020 |
Rajdeep Das Rep. By His Father Namely Dr Nirmal Kumar Das, Assam Versus The Union of India, Rep. By Its Secretary to the Govt of India, Deptt of Higher Education, Min of Human Resource Development, Delhi & Others |
High Court of Gauhati |
01-12-2020 |
The Commissioner, Block Development Office, Thanjavur & Others Versus Sarasu & Others |
High Court of Judicature at Madras |
01-12-2020 |
Balu Gopalakrishnan Versus State of Kerala, Represented by Secretary, Ministry For Health, Social Justice & Woman & Child Development, Thiruvananthapuram & Others |
High Court of Kerala |
30-11-2020 |
V. Shanthi Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
30-11-2020 |
Geetha Pandit Rao & Another Versus The State of Karnataka, Represented by its Principal Secretary Rural Development & Panchayat Raj Department, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
27-11-2020 |
Khursidul Islam Versus The State of Assam represented by the Commissioner and Secretary to the Government of Assam, Panchayat and Rural Development Department, Dispur, Guwahati & Others |
High Court of Gauhati |
26-11-2020 |
D.B. Thapa Versus Urban Development and Housing Department Through Secretary Government of Sikkim Gangtok, Sikkim |
High Court of Sikkim |
26-11-2020 |
X & Another Versus Union of India, Represented by Secretary, Ministry of Woman & Child Development, New Delhi & Others |
High Court of Kerala |
24-11-2020 |
V. Suresh Versus Kerala Small Industries Development Corporation, Represented by its Managing Director, Thiruvananthapuram & Others |
High Court of Kerala |
24-11-2020 |
Nagiya Sultana Mazumder & Others Versus The State of Assam Rep. By The Principal Secretary To The Govt. of Assam, Panchayat & Rural Development Department, Guwahati & Others |
High Court of Gauhati |
23-11-2020 |
K. Thangamani Versus The Principal Secretary / Special Commissioner, Department of Integrated Child Development Services Scheme, Tharamani & Others |
Before the Madurai Bench of Madras High Court |
20-11-2020 |
Victoria Joseph Versus The Principal Secretary, Housing and Urban Development Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
17-11-2020 |
Sukumar Chandra Haldar Versus Assam Fisheries Development Corporation Limited & Others Rep. By Its Chairman, Mother Teressa Road, Ghy & Others |
High Court of Gauhati |
10-11-2020 |
Haryana Urban Development Authority, Panchkula, Chandigarh & Others Versus Ashwani Bamba & Another |
National Consumer Disputes Redressal Commission NCDRC |
09-11-2020 |
Athinarayanan Versus The Inspector General of Prison Chennai Metropolitan Development Authority Tower-II & Others |
Before the Madurai Bench of Madras High Court |
09-11-2020 |
Kanpur Development Authority Through It Vice-Chairman Motijheel, Kanpur U.P. Versus Sudarshan Devi |
National Consumer Disputes Redressal Commission NCDRC |
05-11-2020 |
V. Shanthi & Others Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
04-11-2020 |
M/s. Vidhyawati Construction Co. Builders & Govt Contractors Versus Allahabad Development Authority |
High Court of Judicature at Allahabad |
04-11-2020 |
Ku. Ambalika Sahu & Others Versus State of Chhattisgarh Through Principal Secretary, Tribal Welfare Development Department, Mantralaya, Indravati Bhawan, Raipur & Others |
High Court of Chhattisgarh |
03-11-2020 |
Moogambigai Charitable & Educational Trust ®, Represented by its Executive Director, Dr. S. Vijayanand & Others Versus The Union of India, by its Secretary, Ministry of Human Resource Development, New Delhi & Others |
High Court of Karnataka |
03-11-2020 |
Jetti Sandhaya Rani Versus The State of Telangana, Rep. by its Principal Secretary, Panchayat Raj & Rural Development Department, Secretariat & Others |
High Court of for the State of Telangana |