D P AUTO PARTS PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Maharashtra.Active |
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GST Number(s) 27AABCD6436B1Z0 |
PAN No AABCD6436B |
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CIN U34102MH2002PTC135221 |
ROC RoC-Mumbai |
Incorporation Date 19-03-2002 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 135221 |
Registration Date 19-03-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 96,95,000 |
Contact Information |
E-Mail Address rsdusad@aaapl.co.in |
Registered Address PLOT NO. K-236, MIDC WALUJ AURANGABAD MH 431136 IN |
TradeMarksTotal 0 marks found. |
GST Number(s) for D P AUTO PARTS PRIVATE LIMITED |
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MAHARASHTRA | 27AABCD6436B1Z0 |
Directors |
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DIN | Name | Since |
00128829 | SUDHA MANOJ BAZAZ | 19-03-2002 |
00135580 | ANUPRASH MANOJ BAZAZ | 10-12-2010 |
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