Some PAST Judgements / Case Laws similar to D. N. PRAKASHAN PRIVATE LIMITED
Last Checked Past / Closed Litigation On 14-06-2022 10:22
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04-08-2020 |
Jagran Prakashan Limited & Others Versus Presiding Officer, Labour Court & Others |
High Court of Judicature at Allahabad |
04-08-2020 |
Jagran Prakashan Limited & Others Versus Presiding Officer, Labour Court & Others |
High Court of Judicature at Allahabad |
29-05-2020 |
Jagran Prakashan Limited Versus Telegram FZ LLC & Others |
High Court of Delhi |
02-11-2018 |
S. Prakashan Versus The Inspector of Police, Traffic Investigating Wing, Coimbatore East Police Station & Another |
High Court of Judicature at Madras |
16-02-2018 |
The Indian Institute of Planning & Management Versus M/s. Delhi Press Patra Prakashan P. Ltd. & Another |
High Court of Delhi |
10-01-2018 |
Commissioner of Income Tax-Exemption, Jaipur & Another Versus Jinvayane Parmarth Sahitya Prakashan |
High Court of Rajasthan Jodhpur Bench |
29-08-2017 |
Jagran Prakashan Ltd V/S Commissioner of Central Excise, Delhi-I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
15-12-2016 |
M/s. Kiran Prakashan through its Partner Kiran Devi Versus The Department of Income Tax, Patna & Another |
High Court of Judicature at Patna |
17-10-2016 |
Prakashan Versus State of Kerala, Represented by Sub Inspector of Police, Kunnamkulam |
High Court of Kerala |
08-08-2016 |
Suraja Versus Dr. K.C. Prakashan & Another |
High Court of Kerala |
08-08-2016 |
Nageen Prakashan Pvt. Ltd., Through Mohit Jain, M.D. & Others Versus Dr. Vishwa Nath Shukla |
High Court of Judicature at Allahabad |
17-11-2015 |
Jagran Prakashan Limited & Another Versus Union of India |
High Court of Delhi |
05-11-2015 |
Maheshwari Vani Prakashan Pvt. Ltd. & Others Versus State of Rajasthan & Another
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High Court of Rajasthan Jaipur Bench |
13-01-2015 |
P.K. Prakashan & Another Versus P.K. Soman & Another |
High Court of Judicature at Madras |
18-12-2014 |
C. Prakashan Versus The State of Kerala, represented by The Public Prosecutor & Others |
High Court of Kerala |
19-11-2014 |
Prakashan Versus Clement @ James |
High Court of Kerala |
30-07-2014 |
Jagran Prakashan Ltd. Versus Commissioner of Income-tax, Kanpur Nagar |
High Court of Judicature at Allahabad |
12-05-2014 |
Jagran Prakashan Ltd. Versus Deputy Commissioner of Income Tax |
High Court of Judicature at Allahabad |
04-04-2014 |
A.T. Prakashan Versus The Excise Inspector & Another |
Supreme Court of India |
31-05-2013 |
Commissioner of Income tax Versus M/s. Delhi Press Patra Prakashan |
High Court of Delhi |
31-05-2013 |
Commissioner of Income Tax Versus M/s. Delhi Press Patra Prakashan Ltd. |
High Court of Delhi |
11-02-2013 |
Prakashan Versus Damodaran & Others |
High Court of Kerala |
06-02-2013 |
M/s. Prithvi Prakashan (P) Ltd. Versus Deputy Commissioner of Income |
Income Tax Appellate Tribunal Mumbai |
11-01-2013 |
Prakashan Versus Damodaran & Others |
High Court of Kerala |
23-05-2012 |
Jagran Prakashan Limited Versus Deputy Commissioner of Income Tax TDS |
High Court of Judicature at Allahabad |
08-02-2012 |
In the matter of: Chowringhee Prakashan Private Limited Versus Begwani Trade & Industries Private Limited |
High Court of Judicature at Calcutta |
25-01-2012 |
M.P. Prakashan Versus M.Sasi & Another |
High Court of Kerala |
12-09-2011 |
Delhi Prakashan Vitran Private Limited Versus Haryana State Industrial Development Corporation Limited & Another |
High Court of Punjab and Haryana |
21-09-2010 |
Delhi Press Patra Prakashan Pvt. Ltd. Versus Jyotsna Industrial Training Centre |
High Court of Himachal Pradesh |
22-06-2010 |
Bhaskar Prakashan (Pvt.) Ltd. Versus Commissioner Of Income Tax |
High Court of Madhya Pradesh |
26-05-2010 |
Chandra Jyoti Prakashan Pvt. Ltd. Versus New India Assurance Company Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
26-10-2009 |
Sarvaseva Sangh Prakashan, rep. by its constituted Attorney Versus Union of India, rep. by the Chief Commercial Manager & Another |
High Court of Andhra Pradesh |
26-10-2009 |
Sarvaseva Sangh Prakashan, rep. by its constituted Attorney Versus Union of India, rep. by the Chief Commercial Manager & Another |
High Court of Andhra Pradesh |
11-09-2009 |
Delhi Press Patra Prakashan Ltd. Versus The Regional Provident Fund Commissioner & Others |
High Court of Delhi |
28-03-2008 |
Aaj Prakashan Ltd. Versus Presiding Officer, Labour Court I, Kanpur |
High Court of Judicature at Allahabad |
10-10-2007 |
K. Prakashan Versus P.K. Surenderan
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Supreme Court of India |
10-10-2007 |
K. Prakashan V/S P.K. Surenderan |
Supreme Court of India |
30-04-2007 |
Manoj Prakashan v/s Lakshmi Vilas Bank Limited |
Debt Recovery Appellate Tribunal At Chennai |
30-06-2006 |
Ashok Prakashan (Regd.) and Anr. Versus Sunil Kumar and Ors. |
High Court of Judicature at Allahabad |
02-05-2006 |
Satyam Prakashan and Others v/s Canara Bank and Another |
Debt Recovery Appellate Tribunal At Allahabad |
16-12-2005 |
Sanjay Harishchandra Vanarase Versus Maratha Prakashan Pvt. Ltd.
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High Court of Judicature at Bombay |
05-12-2005 |
Chandra Jyoti Prakashan Pvt. Ltd. Versus New India Assurance Co. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
13-06-2005 |
Chandran Versus Prakashan
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High Court of Kerala |
19-04-2005 |
Sukhendu Maity Versus Abhinaba Prakashan |
High Court of Judicature at Calcutta |
01-03-2005 |
Prakashak, Madhu Prakashan Versus District Judge |
High Court of Judicature at Allahabad |
19-01-2005 |
M/S. MAHESH BOOK HOUSE, JODHPUR VERSUS M/S. ALWAR PRAKASHAN & ANOTHER
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Intellectual Property Appellate Board |
02-04-2003 |
M/s. Awaz Prakashan Private Limited Versus Pramod Kumar Pujari
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Supreme Court of India |
11-07-2002 |
Vidya Prakashan Mandir Limited Versus State of Uttar Pradesh |
High Court of Judicature at Allahabad |
06-03-2002 |
Radhika Prakashan P.Ltd. Versus Union of India (UOI) |
High Court of Madhya Pradesh |
06-03-2002 |
Radhika Prakashan Pvt. Ltd. Versus Union of India |
High Court of Madhya Pradesh |
24-05-2001 |
Prakashak, Madhu Prakashan Versus District Judge |
High Court of Judicature at Allahabad |
15-12-2000 |
Anuradha Versus Director, Uttar Pradesh Rajya Shikshak Anusandhan Evam Prakashan Sansthan |
High Court of Judicature at Allahabad |
16-05-2000 |
Prakashak Puneet Prashant Prakashan Versus District Judge Bulandshahr U P |
High Court of Judicature at Allahabad |
17-03-1999 |
Neelabh Prakashan Versus State of U.P. |
High Court of Judicature at Allahabad |
22-06-1998 |
N.M. Pimpalkar Versus Shree Narkesari Prakashan Ltd. |
Company Law Board Principal Bench New Delhi |
03-03-1998 |
Prakashan Bhawan Versus State of U.P. |
High Court of Judicature at Allahabad |
11-01-1998 |
Narkesari Prakashan Karmachari Sangh Versus Narkesari Prakashan Ltd. & Another
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Supreme Court of India |
11-12-1997 |
Kotta Prakashan Versus State of Kerala
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Supreme Court of India |
05-12-1997 |
Mitra Prakashan Pvt Ltd Versus Union of India |
High Court of Judicature at Allahabad |
19-07-1997 |
Sajive Versus Prakashan
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High Court of Kerala |
24-01-1996 |
Prakashan Pillai Versus Mararikulam South Panchayat
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High Court of Kerala |
28-07-1995 |
Jagran Prakashan Ltd. Versus Press Council of India |
High Court of Judicature at Allahabad |
26-08-1993 |
Anadi Prakashan and Another Versus Inspecting Assistant Commissioner of Income Tax and Others
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Supreme Court of India |
10-12-1992 |
Narkeshari Prakashan Ltd. Versus Nagpur Press Kamgar Sangh and another
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High Court of Judicature at Bombay |
28-01-1992 |
DELHI PRESS PATRA PRAKASHAN LIMITED VERSUS DIAMOND POCKET BOOKS PRIVATE LIMITED
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High Court of Delhi |
05-12-1990 |
Vani Prakashan, Plaintiff Versus Abhinav Prakashan, Defendant
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High Court of Delhi |
16-07-1990 |
Hindi Pracharak Prakashan and Another Versus Messrs G. K. Brothers and Others
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Supreme Court of India |
17-01-1990 |
Union of India Versus Jagran Prakashan and Others
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Supreme Court of India |
09-02-1989 |
Kumkum Prakashan Versus State |
High Court of Gujarat At Ahmedabad |
09-02-1989 |
Kumkum Prakashan Versus State |
High Court of Gujarat At Ahmedabad |
08-12-1988 |
Nav Bharat Prakashan Versus Commissioner of Sales Tax |
High Court of Judicature at Allahabad |
02-12-1988 |
G.K.Brothers Versus Hindi Pracharak Prakashan |
High Court of Judicature at Allahabad |
06-10-1987 |
Kamlapati Khatri Versus Sharda Prakashan |
High Court of Delhi |
05-01-1987 |
Deputy Director Sambhagiya Prakashan Karyalaya Versus Kamlabai |
High Court of Madhya Pradesh |
11-02-1985 |
PRABHAKARAN Versus KUTTIAN PRAKASHAN
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High Court of Kerala |
06-11-1984 |
PRAKASHAN Versus PANKAJAKSHAN
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High Court of Kerala |
15-10-1984 |
Shri Narakesari Prakashan Limited and Others Versus Employees State Insurance Corporation Etc
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Supreme Court of India |
27-04-1983 |
K.P.M.Sundhram Versus Rattan Prakashan Mandir |
High Court of Delhi |
03-01-1983 |
Lok Prakashan Limited v/s Income Tax Officer |
Income Tax Appellate Tribunal ITAT Ahmedabad Bench |
30-10-1967 |
Commissioner of Sales Tax Versus Lok Chetna Prakashan |
High Court of Madhya Pradesh |
12-10-1962 |
State Versus Riyasati Prakashan |
High Court of Rajasthan |
16-06-1960 |
Jay Gujarat Prakashan Limited Versus Hariprasad Hargovinddas Pandya |
High Court of Gujarat At Ahmedabad |
09-04-1957 |
Mitra Prakashan Ltd. Versus Post Master General |
High Court of Judicature at Allahabad |