D N D AGRO (INDIA) LIMITED

Activity: Agriculture and Allied Activities in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U01403PN2011PLC139235 		ROC
RoC-Pune 		Incorporation Date
15-04-2011
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
139235 		Registration Date
15-04-2011 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information
E-Mail Address
rnivedita.dwivedi@gmail.com
Registered Address
OFFICE NO. 98, 4TH FLOOR, G WING K. K. MARKET, BALAJINAGAR, DHANAKWADI PUNE MH 411043 IN



TradeMarks

Total 1 marks found.
D N D AGRO (INDIA) LTD., Class 44, Registered




Some PAST Judgements / Case Laws similar to D N D AGRO (INDIA) LIMITED

Last Checked Past / Closed Litigation On 15-06-2022 01:20
03-01-2019 M/s. Krishna Modern Rice Mill, Pondicherry Versus Puducherry Agro Products & Another High Court of Judicature at Madras
21-12-2018 Al-Waffi Agro Food Company, Through its Proprietor Mohd. Shoaib Versus The State of Maharashtra, Through its Secretary & Others In the High Court of Bombay at Nagpur
11-12-2018 Joshine Antony Versus M/s Barafwala Cold Storage & Agro Processor & Others Supreme Court of India
31-10-2018 Kwality Agro Products, rep. by its Proprietor K. Srinivasa Rao & Another Versus Canara Bank, rep. by its Branch Manager/Authorized Officer & Others In the High Court of Judicature at Hyderabad
05-10-2018 M/s. Kar Agro Products LLP Versus The Income Tax Officer Income Tax Appellate Tribunal Ahmedabad
06-09-2018 M/s. Muthumani Agro Faarms, Rep through its Managing Partner, M. Prakash & Others Versus Bank of Baroda, Namakkal Branch, Namakkal & Others High Court of Judicature at Madras
06-09-2018 Hatsun Agro Product Ltd, Rep by its Chairman & Managing Director, Chennai & Another Versus State of Tamil Nadu Rep by its Principal Secretary Animal Husbandry, Chennai & Others High Court of Judicature at Madras
29-08-2018 Dharti Agro Chemicals Pvt. Ltd., through its General Manager, Sanjay & Another Versus The Commissioner of Central Excise, Nagpur-II & Another In the High Court of Bombay at Nagpur
16-08-2018 M/s. Lan Eseda Industries Ltd. Versus Shree Hari Rice & Agro Ltd. & Another In the High Court of Bombay at Nagpur
13-08-2018 Ocean Agro (India) Ltd. Versus The Deputy Commissioner of Income Income Tax Appellate Tribunal Ahmedabad
07-08-2018 M/s. Adinath Agro Industries Dharangaon Road, Parola (Rural) & Another Versus The State of Maharashtra The Department of Agriculture Through Sidhanath Sadhu Kalel & Others In the High Court of Bombay at Aurangabad
12-07-2018 Parakh Vanijya Private Limited Versus Baroma Agro Product & Others Supreme Court of India
21-06-2018 Surya Food & Agro Ltd V/S Commissioner of Customs & Central Excise, Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
20-06-2018 M/s. Hatsum Agro Product Limited, Rep. by its Assistant General Manager, Legal Rajesh D.R. Versus The Joint Commissioner, HR & CE Department, Coimbatore & Others High Court of Judicature at Madras
13-06-2018 The Nellikuppam Agro Engineering Service Co-operative Centre Ltd., Rep by its Secretary V. Seesapillai Versus The State of Tamil Nadu, Rep by its Principal Secretary, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
08-06-2018 Anmol India Agro- Herbal Farming and Dairies Care Company Limited Neminath Paradise, Thane & Others Versus Securities & Exchange Board of India, SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
05-06-2018 A.V. Agro Products Ltd. and Others V/S Commissioner of Customs & Central Excise, Delhi-I Customs Excise Service Tax Appellate Tribunal New Delhi
31-05-2018 Commissioner of Central Excise Mumbai - II V/S Aries Agro - Vet Industries Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-05-2018 The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., Kochi High Court of Kerala
02-05-2018 H.P. Agro Industries Corporation V/S CCE, Chandigarh Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
13-04-2018 M/s. Oswal Woollen Mills Ltd. Versus M/s. Oswal Agro Mills Ltd. Supreme Court of India
13-04-2018 M/s. Jai Mata Agro Industries, Represented by its Partner, Ashok Kumar Bharadwaj, Coimbatore & Another Versus The Governor Reserve Bank of India, Mumbai & Others High Court of Judicature at Madras
27-02-2018 Saraswati Agro Chemicals India Ltd V/S CCE, Jammu & Kashmir Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
09-02-2018 Anil Goel Versus M/s. REI Agro Ltd. National Company Law Tribunal Kolkata
08-02-2018 Thakur J. Bakshani & Another Versus Shriutivinda Agro Farms Pvt. Ltd., Represented by its Director, D.V.S. Subba Raju & Others High Court of Judicature at Madras
29-01-2018 P. Rama Mohana Rao Versus M/s. Vijaya Adithya Agro Biotech Pvt. Ltd. & Another In the High Court of Judicature at Hyderabad
22-11-2017 R. Selvam@ Pannerselvam & Another Versus The Managing Director, Pondicherry Agro Products Food & Civil SCO & Another High Court of Judicature at Madras
07-11-2017 Krishna Agro Foods Versus Punjab State Power Corporation Limited High Court of Punjab and Haryana
03-11-2017 Regional Provident Fund Commissioner Versus M/s. Nijjar Agro Foods Limited High Court of Punjab and Haryana
16-10-2017 R.H. Agro Overseas Pvt. Ltd. and Others V/S State Bank of India and Others. Debt Recovery Appellate Tribunal At Delhi
16-10-2017 R.H. Agro Overseas Pvt. Ltd. & Another Versus State Bank of India & Others Debts Recovery Appellate Tribunal at Delhi
05-10-2017 Blessing Agro Farm India Ltd. & Others Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities Exchange Board of India Securities Appellate Tribunal
28-09-2017 Konkan Agro Marine Industries Pvt. Ltd V/S C.C.E., CUS. & S.T., Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-09-2017 Al Hamad Agro Food Products P. Ltd V/S Commr. of C., C.E. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
22-09-2017 The State of Karnataka Versus M/s. M.K. Agro Tech Pvt. Ltd. Supreme Court of India
11-08-2017 U.P. State Agro Industrial Corporation Ltd. Versus Vidyadhar Pandey National Consumer Disputes Redressal Commission NCDRC
10-08-2017 State of West Bengal Versus M/s. Desire Agro Resorts Development Private Limited High Court of Judicature at Calcutta
14-07-2017 Tirupati Agro Seed Distributors Pvt. Ltd. & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
14-07-2017 Srividhya Versus M/s. Udavat Agro Foods, Partnership Firm Represented by its Manager A. Sivasami High Court of Judicature at Madras
05-07-2017 IFB Agro Industries Ltd. & Others Versus SICGIL India Ltd. & Others National Company Law Tribunal, Kolkata
31-05-2017 Zimidara Agro Center & Another Versus Sukhdev Singh & Others National Consumer Disputes Redressal Commission NCDRC
29-05-2017 UCO Bank V/S Shree Durga Agro Oils Pvt. Ltd. and Others. Debts Recovery Tribunal Allahabad
19-05-2017 Smart Timing Steel Ltd. Versus National Steel & Agro Industries Ltd. National Company Law Appellate Tribunal
16-05-2017 IFB Agro Industries Ltd. & Another Versus Chief Commercial Manager (FM) Eastern Railway High Court of Judicature at Calcutta
09-05-2017 Tvl. Chellas Agro Products [P] Limited, Thanjavur Versus The State of Tamil Nadu, Represented by the Deputy Commercial Tax Officer, Thanjavur Before the Madurai Bench of Madras High Court
08-05-2017 Gangamai Agro Trust Gangamai Industries & Construction Ltd. & Another Versus Narayan Raoji Mahajan National Consumer Disputes Redressal Commission NCDRC
04-05-2017 Yati Agro Product and Others V/S United Bank of India and Others. Debts Recovery Tribunal Kolkata
04-04-2017 Praveen Kumar Singh & Another Versus Medinimata Agro Products (P) Ltd. & Others National Company Law Tribunal, Kolkata
30-03-2017 Kanchan Jyoti Agro Industries Jaipur (KJAI) Versus Rajasthan Co-operative Dairy Federation Limited & Others High Court of Rajasthan Jaipur Bench
27-03-2017 Haryana Agro Industries Corporation Limited Versus The Presiding Officer, Industrial Tribunal-cum-labour Court & Another High Court of Punjab and Haryana
23-03-2017 Kuber Agro Corporation & Others Versus Gurmeet Singh & Others National Consumer Disputes Redressal Commission NCDRC
13-03-2017 M.K.R. Poultry Farm and M. Krishna Reddy and thers Poultry Farm Versus Tinna Agro Industries Limited High Court of Karnataka Circuit Bench At Dharwad
07-03-2017 Nandi Agro Vet, Through its Proprietor S. Sundar Versus The State of Karnataka, By its Principal Secretary to Finance Department, Bengaluru & Others High Court of Karnataka
03-03-2017 Vaighai Agro Products Limited Versus The District Magistrate and District Collector, Namakkal High Court of Judicature at Madras
01-03-2017 Parakh Vanijya Private Limited Versus Baroma Agro Product & Others High Court of Judicature at Calcutta
17-02-2017 M/s. Grass Lands Agro Private Ltd. & Others Versus R.S. Mohammed Saleem & Others National Company Law Tribunal Chennai
02-02-2017 Theni Agro Farms Private Limited, Through its Managing Director, V. Srinivasaragavan, Theni Versus R.R.B. Energy Limited, Palladam Before the Madurai Bench of Madras High Court
30-01-2017 M/s. Karnataka Agro Agency Kudari Salawadagi, Vijayapur Versus The State of Karnataka & Others High Court of Karnataka Circuit Bench OF Kalaburagi
20-01-2017 Fateh Singh Arya Versus U.P. State Agro Industrial High Court of Judicature at Allahabad
16-01-2017 IFB Agro Industries Limited Versus Integrated Project Management & Services High Court of Judicature at Calcutta
23-11-2016 M/s. Coronation Agro Industries Ltd. Versus Deputy Commissioner of Income-Tax Circle-6(2)(1) High Court of Judicature at Bombay
23-11-2016 Bibhas Chandra Guha Versus Desire Agro Resorts Development Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
21-11-2016 Shivalik Agro Poly Products Ltd. Versus Union of India & Others High Court of Himachal Pradesh
25-10-2016 Dr. B.S. Aggarwal & Another Versus VGP Agro Farm Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
25-10-2016 Dr. B.S. Aggarwal & Another Versus VGP Agro Farm Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
30-09-2016 M/s. Vitthal Agro Exports, Gurme Farm Versus The Union of India, through its Secretary Ministry of Agriculture Department & Others In the High Court of Bombay at Aurangabad
15-09-2016 The Project Manager, Cattle & Poultry Feed Processing Plant, Orissa Agro Industries Corp. Ltd., BBSR. Versus P.O., Labour Court, Bhubaneswar & Another High Court of Orissa
06-09-2016 M/s. M.J. Tirumala Aqua & Agro Products Pvt. Limited Versus Deputy Commercial Tax Officer-II & Others In the High Court of Judicature at Hyderabad
31-08-2016 SBT, Kottayam Versus Coods Agro Pvt. Ltd. (In Liquidation) & Another High Court of Kerala
11-08-2016 Bhavna Agro Products and Services Private Limited (Gat No. 47) Versus The Commissioner of Sugar, State of Maharashtra & Others In the High Court of Bombay at Nagpur
04-07-2016 M/s Kalptaru Agro Forest Enterprises Pvt. Ltd. Versus The Commissioner Commercial Tax U.P. High Court Of Judicature At Allahabad Lucknow Bench
30-06-2016 Hatsun Agro Product Ltd. & Another Versus M/s. Arokya Food Products & Another High Court of Judicature at Madras
27-06-2016 Tvl. Rama Vilas Agro Foods, Rep. by its Proprietor, Thiruvaiyaru Versus The Appellate Deputy Commissioner (CT) (FAC), Commercial Taxes Buildings, Thanjavur & Another Before the Madurai Bench of Madras High Court
26-05-2016 Narayan Chandra Das Versus M/s. Desire Agro Resorts Development Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
24-05-2016 M/s. Desire Agro Resorts Development Pvt. Ltd. Versus Sandhya Dawn West Bengal State Consumer Disputes Redressal Commission Kolkata
24-05-2016 Desire Agro Resorts Development Pvt. Ltd. Versus Olivia Dan West Bengal State Consumer Disputes Redressal Commission Kolkata
05-05-2016 Pratap Singh Rawat Versus U.P. State Agro Industrial Corp. Ltd. & Another High Court Of Judicature At Allahabad Lucknow Bench
26-04-2016 Principal Commissioner of Income Tax, Panchkula Versus Haryana Agro Industries Corporation Limited High Court of Punjab and Haryana
22-04-2016 Narayan Hudda Amin Versus Nandan Agro Tech Pvt. Ltd. High Court of Judicature at Bombay
22-04-2016 Hindustan Mint & Agro Products P. Ltd. Versus Union of India High Court of Judicature at Allahabad
21-04-2016 M/s Hindustan Mint & Agro Products Pvt. Ltd. Versus Union of India High Court of Judicature at Allahabad
20-04-2016 Ashis Kumar Kundu Versus M/s. Desire Agro Resorts Development Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
29-03-2016 Manjilas Agro Private Ltd. Versus Nil High Court of Kerala
28-03-2016 Senthil Agro Products, rep by its Manager, S. Sivamurugan Versus S. Renuka Devi Agriculture Officer/ Insecticides Inspector, K. Paramathi, Karur Before the Madurai Bench of Madras High Court
14-03-2016 Piccadily Agro Industries Ltd. Versus Ashok Narwal & Another High Court of Delhi
10-03-2016 Gail Gas Limited & Another Versus M.P. Agro BRK Energy Foods Ltd & Another High Court of Madhya Pradesh Bench at Indore
24-02-2016 Bihariji Agro Foods Pvt. Ltd. Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
05-02-2016 M/s. Parle Agro Pvt Ltd. Versus Commissioner Commercial Taxes Trivandrum High Court of Kerala
01-02-2016 S.K. Jain Versus The Punjab Agro Industries Corporation Ltd. High Court of Punjab and Haryana
29-01-2016 Sachee Agro Trading Pvt. Ltd. Versus Union of India In the High Court of Bombay at Nagpur
15-01-2016 M/s Premier Agro Industries Versus The New India Assurance Company Limited Haryana State Consumer Disputes Redressal Commission Panchkula
14-01-2016 Lakshmi Devi Agro Rice Industries, Kirugavalu, Maluvalli Taluk, Mandya District Versus The Deputy Commissioner, Mysuru & Another High Court of Karnataka
23-12-2015 Lan Eseda Industries V/S Shri Hari Rice and Agro Pvt. Ltd. and Others. Debt Recovery Appellate Tribunal At Delhi
10-12-2015 M/s. Gojay Agro Food Industries P.Ltd., Rep. by its Director G. Mahendran & Others Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Industries Department, Chennai & Others Before the Madurai Bench of Madras High Court
30-11-2015 M/s. Keventer Agro Limited Versus M/s. Kalyan Vyapar Pvt. Ltd. & Another High Court of Delhi
24-11-2015 M/s. Halappanavar Agro Chemicals Versus M/s. Jajee Pesticides High Court of Karnataka Circuit Bench At Dharwad
19-11-2015 Dhirendra Kumar Versus U.P. Agro Industrial Corp. Ltd. High Court of Judicature at Allahabad
17-11-2015 M/s J.B. Industries & Others Versus Punjab Agro Food Grains Corporation & Another High Court of Punjab and Haryana
27-10-2015 M/s. Amy Agro Pvt. Ltd. Versus State Bank of Patiala & Others High Court of Himachal Pradesh
13-10-2015 JVL Agro Industries Ltd. Versus Union of India & Others High Court of Judicature at Allahabad



Directors
DIN Name Since
03430186 NIVEDITA RANJAY DWIVEDI 15-04-2011
08481647 NITES KUMAR 13-06-2019
03637294 ABHAY KUMAR DWIVEDI 05-10-2011

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