D K G EXPRESS PRIVATE LIMITED

Activity: Manufacturing (Food stuffs) in Uttar Pradesh.
Strike Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15499UP1982PTC005721 		ROC
RoC-Kanpur 		Incorporation Date
08-07-1982
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
005721 		Registration Date
08-07-1982 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 4,000



Contact Information
E-Mail Address
NA
Registered Address
883-D DARIABADALLAHABAD ALLAHABAD UTTAR PRADESH Allahabad UP 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to D K G EXPRESS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 26-07-2022 23:09
15-07-2022 Tamil Nadu State Express Transport Corporation Limited, Chennai Versus Esakki Devi & Others Before the Madurai Bench of Madras High Court
05-05-2022 Delhi Airport Metro Express Private Limited Versus Delhi Metro Rail Corporation Supreme Court of India
12-04-2022 Parenteral Drugs (India) Limited Through Nanalal Joshi, Authorised Signatory Shree Ganesh Chambers, Navlakha Versus Gati Kintetsu Express Pvt. Ltd. High Court of Madhya Pradesh Bench at Indore
02-03-2022 The Management of State Express Transport Corporation (Tamilnadu) Ltd., Rep. by its Managing Director, Chennai Versus M. Jeganathan & Another Before the Madurai Bench of Madras High Court
27-01-2022 M/s. Moonline Express Cargo Pvt. Ltd. Versus Union of India through Divisional Railway Manager (Commercial) High Court of Judicature at Bombay
05-01-2022 P. Sekar Versus The Managing Director, Tamil Nadu State Express Transport Corporation (Tirunelveli) Ltd., Tirunelveli Before the Madurai Bench of Madras High Court
23-12-2021 The Management, State Express Transport Corporation (Tamil Nadu) Limited, Chennai Versus The Presiding Officer, Labour Court, Chennai & Others High Court of Judicature at Madras
17-12-2021 Nagarajan Versus The Management of State Express Transport Corporation (Tamil Nadu) Limited, represented by its Managing Director & Others Before the Madurai Bench of Madras High Court
07-12-2021 Vinod Mathew Jacob, Editor (Kerala), The New Indian Express, Kochi & Another Versus K.I. John & Others High Court of Kerala
30-11-2021 Brinda Sreejith & Others Versus The Managing Director, Air India Express, Mumbai & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
30-11-2021 M/s. Tamil Nadu Petroproducts Limited, Manali Express Highway, Rep. by its Deputy General Manager (Human Resources), K. Vasanthakumar Versus J. Uma Sankar High Court of Judicature at Madras
16-09-2021 M/s. NO.1 World Wide Express Pvt. Ltd. Versus Union Of India & Others High Court of Delhi
15-09-2021 Management, State Express Transport Corporation Ltd Versus K. Maharaja & Another High Court of Judicature at Madras
09-09-2021 Delhi Airport Metro Express Private Limited Versus Delhi Metro Rail Corporation Limited Supreme Court of India
09-08-2021 The Managing Director, State Express Transport Corporation Ltd., Pallavan Salai, Chennai Versus S. Umapathy & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
15-06-2021 The State Express Transport Corporation (Tamilnadu) Ltd., Rep. by its Managing Director, Chennai & Others Versus G. Senthil & Another Before the Madurai Bench of Madras High Court
26-04-2021 M/s. D.H.L. Express (India) Private Limited, Chennai & Another Versus M/s. Sri Manikandan Enterprises, Rep. by its Proprietor S. Sarangapani, Chennai High Court of Judicature at Madras
11-03-2021 M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another High Court of Judicature at Madras
11-03-2021 M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another High Court of Judicature at Madras
11-02-2021 Bank of India, Rep. by the Manager, At Express Towers, Coimbatore Versus S. Bupathi High Court of Judicature at Madras
11-02-2021 Bank of India, Rep. by the Manager, At Express Towers, Coimbatore Versus S. Bupathi High Court of Judicature at Madras
15-12-2020 M/s. Express Publications (Madurai) Ltd. Versus The Regional Provident Fund Commissioner-II Orissa, Bhubaneswar & Another High Court of Orissa
03-12-2020 G. Sridhar Babu & Another Versus M/s. State Express Transport Corporation, Represented by its Managing Director High Court of Judicature at Madras
28-09-2020 R. Maharajan Versus The State Express Transport Corporation (Tamil Nadu) Ltd., Rep., by its Managing Director, Chennai & Others Before the Madurai Bench of Madras High Court
18-09-2020 Court on its own motion on the basis of news item titled "School shut, no mid-day meal, children in Bihar village back to work selling scrap" published in the Indian Express, dated July 6, 2020 Versus The State of Bihar through its Chief Secretary, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
03-09-2020 Commissioner of Customs C.R. Building, Bangalore Versus Digital Express, Telangana High Court of Karnataka
27-08-2020 IRB Ahmedabad Vadodara Super Express Tollway Private Limited Versus National Highways Authority of India High Court of Delhi
27-08-2020 IRB Ahmedabad Vadodara Super Express Tollway Private Limited Versus National Highways Authority of India High Court of Delhi
25-08-2020 The Managing Director, State Express Transport Corporation Tamilnadu Ltd., Chennai Versus B. Dhilshath Begam & Others High Court of Judicature at Madras
06-08-2020 Manager, Dtdc Express Ltd. (Formerly Known As Dtdc Couriers & Cargo Ltd.) & Another Versus Rashmi Thacker National Consumer Disputes Redressal Commission NCDRC
28-07-2020 G. Senthil Versus The State Express Transport Corporation (Tamil Nadu) Ltd., Rep. by its Managing Director, Chennai & Others Before the Madurai Bench of Madras High Court
10-03-2020 The Managing Director, State Express Transport Corporation Ltd., Chennai Versus Anar & Others High Court of Judicature at Madras
10-03-2020 The Managing Director, State Express Transport Corporation Ltd., Chennai Versus Parameshwari & Others High Court of Judicature at Madras
25-02-2020 M/s. Tridev Express Cargo Versus IPSITA Saha National Consumer Disputes Redressal Commission NCDRC
25-02-2020 M/s. Tridev Express Cargo, West Bengal Versus IPSITA Saha, West Bengal National Consumer Disputes Redressal Commission NCDRC
06-02-2020 ICICI Bank Ltd V/S Puneet Cargo Express Debts Recovery Tribunal Delhi
31-01-2020 The Managing Director, State Express Transport Corporation Chennai. Versus Amsa Rani & Others High Court of Judicature at Madras
29-01-2020 Tribunal on its own motion Suo Motu based on The News item in The New Indian Express, Chennai Versus District Collector, Chengalpattu & Others National Green Tribunal Southern Zone Chennai
09-01-2020 M/s. Express Infrastructure Private Limited, Rep. by its Authorised Signatory, R.R. Aroon Kumar Versus M/s. B.L. Kashyap & Sons Limited, New Delhi also having office at Kancheepuram High Court of Judicature at Madras
09-01-2020 Sekar Versus The Managing Director State Express Corporation Ltd., Chennai High Court of Judicature at Madras
27-11-2019 Kurukshetra Express Pvt. Ltd.Versus Raj Kumar & Others National Consumer Disputes Redressal Commission NCDRC
06-11-2019 T.V. Govindarajan Versus State Express Transport Corporation (Tamil Nadu) Ltd., Rep. by its Managing Director, Chennai & Others High Court of Judicature at Madras
25-10-2019 K. Shanmugam Versus V. Krishnamurthy, Proprietor, Aviation Express, Chennai & Another High Court of Judicature at Madras
25-10-2019 K. Shanmugam Versus V. Krishnamurthy, Proprietor, Aviation Express, Chennai & Another High Court of Judicature at Madras
18-10-2019 M/s. Yellow Express Logistics Ltd., Rep. by Joju Thomas (Managing Director) & Another Versus The Deputy Commissioner & District Magistrate, Bengaluru Rural District & Others High Court of Karnataka
12-09-2019 Esquire Express & Courier Service & Others Versus The Union of India & Others High Court of Tripura
22-08-2019 AIR India Express Limited & Others Versus Capt. Gurdarshan Kaur Sandhu Supreme Court of India
16-08-2019 M.K. Ramakrishnan Versus The Management of Express Carriers Ltd., South India House, Chennai & Another High Court of Judicature at Madras
16-08-2019 M.K. Ramakrishnan Versus The Management of Express Carriers Ltd., South India House, Chennai & Another High Court of Judicature at Madras
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
18-07-2019 State Express Transport Corporation Ltd., Tamil Nadu Division-I, Rep. by its General Manager, Chennai Versus S. Rajamony & Another High Court of Judicature at Madras
24-06-2019 M/s. Aviation Express, Rep. by its Proprietor, V. Krishnamurthy Versus The Chairman, Airports Authority of India, New Delhi & Another High Court of Judicature at Madras
24-06-2019 M/s. Fairline Worldwide Express, Pondicherry Versus Commissioner of Central Excise, (Service Tax), Pondicherry High Court of Judicature at Madras
17-06-2019 Blue Dart Express Limited, M.G. Road, Bangalore Versus Entel Limited, Infantry Road, Bangalore & Another High Court of Karnataka
17-06-2019 Karthikeyan @ Saravanakumar Versus The Managing Director, State Express Transport Corporation (Tamilnadu) Ltd., Chennai Before the Madurai Bench of Madras High Court
27-05-2019 Future Express Versus Union of India & Others High Court of Delhi
03-05-2019 R.L. Choudhary Versus Skynet Word Wide Express Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
02-04-2019 K. Deepa Versus M/s. State Express Transport Corporation Ltd., Rep. by its Managing Director High Court of Judicature at Madras
21-03-2019 Umayapandi @ Balakumar Versus The General Manager, State Express Transport Corporation, Chennai & Another High Court of Judicature at Madras
20-03-2019 K. Senthilnathan Versus Ponmudi The General Manager(Operation & Administration) The State Express Transport Corporation Ltd. High Court of Judicature at Madras
20-03-2019 C. Mohan Versus Ponmudi, The General Manager (Operation & Administration), The State Express Transport Corporation Ltd., Chennai High Court of Judicature at Madras
21-02-2019 S.M. Bagley & Associates Pvt. Ltd. & Others Versus M/s. IITL Nimbus, The Express Park View High Court of Delhi
21-02-2019 M/s. Designers Den Versus M/s. DHL Courier Express Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
14-02-2019 DHL Express (P) Ltd. Versus Enchante Jewellery Pvt Ltd. High Court of Delhi
24-01-2019 The Hoshiarpur Express Transport Co. Ltd. Versus Jagbir Singh & Others High Court of Punjab and Haryana
12-12-2018 Dr. Sajesh Ashokan, Ernakulam Versus Reliance Commercial Finance Limited, Reliance Centre, Office Western Express, Highway, Santacruz (E), Mumbai & Another Debts Recovery Tribunal Ernakulam
11-10-2018 Daily Express LLP, Alappuzha Versus The Ito, Wd-1, Alappuzha Income Tax Appellate Tribunal Cochin
11-10-2018 M/s. Neetha Impex Pvt. Ltd. Versus Dhl Worldwide Express Rep. By Its Company Secretary & Another National Consumer Disputes Redressal Commission NCDRC
18-07-2018 M/s. Federal Express Corporation, Mumbai Versus M/s. Chirag International, Through Partner Shri Gautamdas Maheshwari & Others National Consumer Disputes Redressal Commission NCDRC
17-07-2018 R. Santhamurthy Versus The Managing Director, State Express Transport Corporation (Tamil Nadu) Ltd. High Court of Judicature at Madras
12-07-2018 DHL Express (India) Pvt. Ltd. and Others V/S Commissioner of Customs (II), (Air Special Cargo), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-07-2018 FLE Fast Line Express Pvt. Ltd V/S Commissioner of Customs (ACC Export), New Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
13-06-2018 Managing Director, Tamil Nadu State Express Transport Corporation Versus S. Keerthana High Court of Judicature at Madras
01-05-2018 UPS Jetair Express Pvt. Ltd. Versus Commissioner of Customs, Airport, Mumbai Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
25-04-2018 The Managing Director, State Express Transport Corporation Ltd., Pallavan Salai, Chennai Versus Inbalatha & Others Before the Madurai Bench of Madras High Court
13-04-2018 M. Balasubramanian Versus The Management, Tamil Nadu State Express Transport Corporation, (Formerly Thiruvalluvar Transport Corporation), Chennai & Another Before the Madurai Bench of Madras High Court
13-04-2018 M. Balasubramanian Versus The Management, Tamil Nadu State Express Transport Corporation, (Formerly Thiruvalluvar Transport Corporation), Chennai & Another Before the Madurai Bench of Madras High Court
02-04-2018 Indian Express Newspapers (Bombay) Private Ltd. Versus Inspecting Assistant Commissioner of Income Tax High Court of Judicature at Bombay
13-03-2018 Federal Express Corporation Versus Fedex Securities Limited & Others High Court of Delhi
13-03-2018 Federal Express Corporation Versus Fedex Securities Limited & Others High Court of Delhi
09-03-2018 Narendra Prasad & Others Versus Indian Express Limited & Others High Court of Judicature at Madras
22-02-2018 Captain Gurdarshan Kaur Sandhu Versus Air India Express Ltd., New Delhi, Represented by Its Chairman & Managing Director & Others High Court of Kerala
16-02-2018 P. Ramakrishnan Versus The Administrative Director, Tamil Nadu State Express Transport Corporation, Chennai & Another Before the Madurai Bench of Madras High Court
09-02-2018 Tamilnadu State Express Transport Corporation, Rep. by its Managing Director, Chennai Versus A. Dheelipan Chakkaravarthy & Another High Court of Judicature at Madras
23-01-2018 M/s. Indian Additives Limited Express Highway Manali, Chennai Versus The Commissioner of Central Excise, Chennai I Commissionerate Chennai High Court of Judicature at Madras
23-01-2018 CCCE & ST, Hyderabad V/S The Professional Express Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
08-01-2018 DHL Express (India) Private Limited Represented by its Legal Manager Chandrasen Upadyay & Another Versus K.M. Maju Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-12-2017 M. Jeganathan Versus The Management of state Express Transport Corporation (Tamilnadu) Ltd., Represented by its Managing Director, Chennai Before the Madurai Bench of Madras High Court
08-12-2017 A. Singaravelu Versus The Managing Director, The State Express Transport Corporation Tamil Nadu Ltd., Chennai & Another Before the Madurai Bench of Madras High Court
29-11-2017 A. Paramachandran Versus Balakrishnaswamy, Managing Director, State Express Transport Corporation, Chennai & Others Before the Madurai Bench of Madras High Court
29-11-2017 A. Kumaraswamy Versus The General Manager, The State Express Transport Corporation (Tamilnadu) Ltd. Before the Madurai Bench of Madras High Court
12-10-2017 D.H.L. Express (I) Pvt. Ltd V/S Commissioner of Service Tax Bangalore Service Tax- I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
12-10-2017 DHL Express India Pvt. Ltd V/S Commissioner of Service Tax Bangalore Service Tax-I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
23-08-2017 M/s. Ashok Leyland Limited rep. by its Authorised Signatory Versus State Express Transport Corporation, rep. by its Managing Director, Pallavan salai High Court of Judicature at Madras
31-07-2017 State Express Transport Corporation Ltd. Versus K. Savithiri Before the Madurai Bench of Madras High Court
12-07-2017 Scorpion Express Pvt. Ltd. Versus Union of India Through Secretary Ministry of Railways & Another High Court of Delhi
09-06-2017 The Management, Rep. by its Managing Director, State Express Transport Corporation Ltd., Chennai Versus S. Easwaramoorthy & Another High Court of Judicature at Madras
07-06-2017 Delhi Metro Rail Corporation Ltd. Versus Delhi Airport Metro Express Private Limited High Court of Delhi
07-06-2017 DHL Express (I) Pvt. Ltd V/S CC, New Delhi Customs Excise Service Tax Appellate Tribunal New Delhi



Directors
DIN Name Since

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification








DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.