Some PAST Judgements / Case Laws similar to D K DAS & CO PVT LTD
Last Checked Past / Closed Litigation On 03-04-2021 03:54
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11-03-2021 |
Tapan Kumar Das Versus The State of West Bengal |
High Court of Judicature at Calcutta |
10-03-2021 |
Sri Subash Ch. Nama Das @ Sri Subash Nama Das Versus The State of Tripura, Represented by its Secretary Cum Commissioner, Department of Home, West Tripura |
High Court of Tripura |
05-03-2021 |
Asim Das Versus The State of Tripura, Represented by Ld. Public Prosecutor |
High Court of Tripura |
04-03-2021 |
Sukumar Das & Another Versus The Union of India, Through General Manager, N.F. Railway, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-03-2021 |
Mritunjoy Das Versus The State of Tripura, Represented by Chief Secretary to the Government of Tripura, Agartala & Others |
High Court of Tripura |
26-02-2021 |
Anupam Das Versus Allahabad Bank & Others |
High Court of Judicature at Calcutta |
18-02-2021 |
Subodh Chandra Das Versus The Union of India, Represented through Secretary, Government of India, Ministry of Defence, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
16-02-2021 |
Rajib Kr. Das, IFS Versus The State of Assam, Through the Commissioner & Secretary to the Government of Assam Environment & Forests, Dispur & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
12-02-2021 |
Nayan Das Versus The State of Tripura, To be represented by the Commissioner of Food, Civil Supplies & Consumer Affairs, West Tripura & Others |
High Court of Tripura |
29-01-2021 |
Shila Rani Das & Others Versus Manindra Chandra Das |
High Court of Tripura |
19-01-2021 |
Rakhal Mitra Versus Babul Das & Others |
High Court of Tripura |
18-01-2021 |
Onkar Das Manikpuri Versus Yogita Manikpuri |
High Court of Chhattisgarh |
12-01-2021 |
Ruhi Das Basak Versus The Union of India, Represented by the Secretary, Ministry of Railways, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-01-2021 |
Durga Das Versus Union of India, Rep. by its Ministry of Corporate Affairs, New Delhi & Another |
High Court of Judicature at Madras |
05-01-2021 |
Ranjit Das Versus The State of Assam Rep. By The Secy., Municipal Administration Deptt., Govt. of Assam, Assam Secretariat, Dispur, Gauhati & Others |
High Court of Gauhati |
04-01-2021 |
Reliance Nippon Life Insurance Company Ltd. Versus Puni Das |
National Consumer Disputes Redressal Commission NCDRC |
04-01-2021 |
Dhruba Charan Das Versus State of Orissa |
High Court of Orissa |
07-12-2020 |
Rajdeep Das Rep. By His Father Namely Dr Nirmal Kumar Das, Assam Versus The Union of India, Rep. By Its Secretary to the Govt of India, Deptt of Higher Education, Min of Human Resource Development, Delhi & Others |
High Court of Gauhati |
26-11-2020 |
Mitthu Das Versus Khagraj Singh (Died) & Others |
High Court of Chhattisgarh |
25-11-2020 |
Trailokya Nath Das Assistant Teacher, Chenga H.S. School, Assam Versus State of Assam Rep. By The Commissioner And Secretary to the Govt. of Assam, Education (Secondary) Deptt. Dispur, Guwahati & Others |
High Court of Gauhati |
20-11-2020 |
Bitu Paban Das Versus The State of Assam Rep By The Commissioner And Secretary To The Govt. of Assam Education, Deptt. (Secondary) Dispur, Guwahati-6 & Others |
High Court of Gauhati |
17-11-2020 |
Nitai Majumder Versus Tanmoy Krishna Das |
High Court of Tripura |
15-11-2020 |
Namdev Das Tyagi @ Computer Baba Versus The State of Madhya Pradesh & Others |
High Court of Madhya Pradesh Bench at Indore |
11-11-2020 |
Bikash Bhuiya Versus Nepal Chandra Das & Another |
High Court of Gauhati |
06-11-2020 |
Gautam Ranjan Das Versus The Union of India Represented by the Secretary Ministry of Science & Technology Department of Survey of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
03-11-2020 |
Chief Manager, Punjab National Bank & Another Versus Anit Kumar Das |
Supreme Court of India |
20-10-2020 |
Prahlad Chandra Das Versus The State of Assam Represented By The Commissioner & Secy. To The Govt. of Assam, Education (Secondary) Deptt., Dispur, Guwahati & Others |
High Court of Gauhati |
07-10-2020 |
M/s. Soft Options, Represented by its Authorised Signatory Tapan Kanti Das Versus The Appellate Deputy Commissioner (CT) (FAC), Commercial Taxes Buildings, Trichy & Another |
Before the Madurai Bench of Madras High Court |
07-10-2020 |
Rupam Das Versus The Union of India, Represented by the General Manager, N.F. Railway, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
30-09-2020 |
Siddhartha Das Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
29-09-2020 |
Dharam Das Versus State of U.P. |
High Court of Judicature at Allahabad |
28-09-2020 |
Union of India The General Manager, North East Frontier Railway, Guwahati Versus On The Death of Baneswar Das His Legal Heir Manju Das & Others |
High Court of Gauhati |
25-09-2020 |
Shanti Ranjan Das Versus The District Election Officer, 17-Barasat Parliamentary Constituency |
High Court of Judicature at Calcutta |
25-09-2020 |
Asi (Steno) Hrishikesh Das Versus The State of Assam Rep. By The Commissioner & Secretary to the Govt of Assam & Others |
High Court of Gauhati |
17-09-2020 |
Smti Renu Das Versus Bhaskar Das |
High Court of Gauhati |
11-09-2020 |
Utpal Kumar Das Versus The Union of India, Represented by the Secretary, Government of India, Ministry of Communications, Department of Posts, India & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-09-2020 |
Ratul Das Versus The Union of India, Represented by the Secretary to the Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
03-09-2020 |
Sujith Kumar Das Versus The State of Andhra Pradesh Rep. by the Senior Intelligence Officer, Directorate of Revenue Intelligence, Visakhaptanam Rep. through the Public Prosecutor, State of Andhra Pradesh, High Court of Andhra Pradesh, Amaravathi |
High Court of Andhra Pradesh |
02-09-2020 |
M/s. Simplex Infrastructures Ltd., (Formerly Simplex Concrete Piles (India) Ltd.,), Rep. by its Authorised Signatory, Sandip Baran Das Versus The Union of India, Through Secretary, Ministry of Commerce, New Delhi & Others |
High Court of Judicature at Madras |
31-08-2020 |
Nabakumar Das Versus Laxmi Telecom |
Tripura State Consumer Disputes Redressal Commission Agartala |
14-08-2020 |
Mukul Kumar Das Versus The Northeast Frontier Railway, Represented by the General Manager, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-08-2020 |
Sudhindra Das Versus Assam Fisheries Development Corporation Ltd & Others |
High Court of Gauhati |
27-07-2020 |
Punjab National Bank, Guwahati Versus Madhab Kumar Das & Another & Others |
High Court of Gauhati |
22-07-2020 |
EMP No. 12104182030, Mukul Kumar Das Versus The Northeast Frontier Railway Represented by the General Manager, Guwahati & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
09-07-2020 |
Sukhram & Others Versus Kumar Das Mahant & Others |
High Court of Chhattisgarh |
09-07-2020 |
Gouri Das & Others Versus Nani Bhattacharjee & Others |
High Court of Judicature at Calcutta |
07-07-2020 |
Bibhuti Ranjan Das Versus Gouri Das |
High Court of Tripura |
26-06-2020 |
Sri Ananta Das, Assam & Others Versus Union of India, Represented by the Secretary to the Government of India, Ministry of Agriculture, New Delhi & Others |
High Court of Gauhati |
19-06-2020 |
Sri Bhaskar Das Versus Renu Das |
High Court of Gauhati |
19-06-2020 |
Sri Bhaskar Das Versus Renu Das |
High Court of Gauhati |
19-06-2020 |
Jitumoni Das Versus Sri Hirakjyoti Das |
High Court of Gauhati |
17-06-2020 |
Jiten Das & Others Versus Matiary Vivekananda Shikshalay & Another |
High Court of Judicature at Calcutta |
09-06-2020 |
Raghunandan Das & Others Versus State of Tripura & Others |
High Court of Tripura |
08-06-2020 |
Dr. Debajit Das & Another Versus Williamson Magor Education Trust & Others & Others |
High Court of Gauhati |
08-06-2020 |
Bharati Das & Others Versus Jorhat Municipal Board & Others |
High Court of Gauhati |
02-06-2020 |
Rakesh Kumar Das Versus State of Tripura |
High Court of Tripura |
01-06-2020 |
Nagen Chandra Das & Others Versus The State of Assam, Rep. by the Comm. And Secy., Deptt. of Urban Development Deptt., Dispur & Others |
High Court of Gauhati |
29-05-2020 |
Sajal Das Versus Champa Das |
High Court of Tripura |
29-05-2020 |
Milon Das Versus State of Meghalaya & Another |
High Court of Meghalaya |
14-05-2020 |
Ramakanta Das & Others Versus The State of Tripura Represented by the Secretary, Government of Tripura, Home Department, Agartala |
High Court of Tripura |
12-05-2020 |
Soumyashree Das Versus Governing Body of Biren Mitra Memorial Womens College & Others |
High Court of Orissa |
04-05-2020 |
Sanju Sukla Das Versus The State of Tripura |
High Court of Tripura |
20-03-2020 |
Joydeb Das Versus The State of West Bengal |
High Court of Judicature at Calcutta |
20-03-2020 |
Narottam Das & Others Versus The State of West Bengal |
High Court of Judicature at Calcutta |
20-03-2020 |
Suresh Chandra Das Versus The State of Tripura to be represented by the Chief Secretary to the Government of Tripura, Civil Secretariat, New Secretariat Complex, West Tripura & Another |
High Court of Tripura |
19-03-2020 |
Nibu Das Proprietor, Haritha Theeram, Thiruvananthapuram Versus M/s. Pothys Pvt. Ltd. Represented by Its General Manager, Savanan & Others |
High Court of Kerala |
18-03-2020 |
Vishvajeet Dass @ Vishvanath Das @ Vishwa Versus State |
High Court of Delhi |
17-03-2020 |
Surajit Das Versus The Cholamandalam Investment and Finance Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-03-2020 |
Nabakishore Das Versus Republic of India |
High Court of Orissa |
12-03-2020 |
Chinu Das & Others Versus Nimai Debdas |
High Court of Tripura |
06-03-2020 |
Haren Das & Others Versus The Union of India, represented by the General Manager, N.F. Railway, Maligaon Guwahati & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
06-03-2020 |
Nirpen Chandra Das Versus The Union of India, Represented by the Secretary to the Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-03-2020 |
Jaharlal Das & Others Versus The State of Tripura, represented by its Secretary-cum-Commissioner, Department of Home, Government of Tripura & Others |
High Court of Tripura |
05-03-2020 |
Debiprasad Chatterjee Versus Chaitali Das |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
04-03-2020 |
Shine Das Versus Deepthi |
High Court of Kerala |
04-03-2020 |
Suryaneel Das Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
04-03-2020 |
Sudam Das Purkayastha Versus The Union of India, Represented by the Secretary, Ministry of Home affairs, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
27-02-2020 |
Pradip Debnath Versus Babul Das & Others |
High Court of Tripura |
27-02-2020 |
Chander Kanta Kainth & Others Versus Tulsi Das Talreja |
High Court of Delhi |
26-02-2020 |
Saani Das Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
25-02-2020 |
Proprietor, Gandhi Institute of Management & TechnologyProprietor Sarbani Das Versus Alok Kumar Jha |
National Consumer Disputes Redressal Commission NCDRC |
23-02-2020 |
Ram Das Dwivedi Versus State of U.P. |
High Court of Judicature at Allahabad |
21-02-2020 |
Sunipa Das Versus Securities and Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
19-02-2020 |
Chitta Ranjan Das & Others V/S Jyotsna Das & Others |
High Court of Delhi |
19-02-2020 |
Suvayan Chakraborty, Prop., King Construction Versus Subhendu Bikash Das |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-02-2020 |
Chandan Maity Versus Ananta Kumar Das |
High Court of Judicature at Calcutta |
17-02-2020 |
Bhima Charan Das & Another Versus Rampada Mondal & Others |
High Court of Judicature at Calcutta |
14-02-2020 |
IDBI Bank Ltd. Versus Sadananda Das |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-02-2020 |
Sociedade Patriotica Dos Baldios Das Novas Conquistas Versus The State of Goa, through Chief Secretary, Secretariat & Others |
In the High Court of Bombay at Goa |
14-02-2020 |
Gurupada Das Versus The State of West Bengal |
High Court of Judicature at Calcutta |
13-02-2020 |
Debendra Das Versus Union of India Through General Manager & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
12-02-2020 |
M/s. Mahakaleswar Construction & Another Versus Palash Das & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-02-2020 |
The Deputy Director, Sub-Regional Office, Employees State Insurance Corporation, Thiruvananthapuram & Another Versus Surendra Das, Proprietor, Hotel Sree Visakh, Thiruvananthapuram & Others |
High Court of Kerala |
10-02-2020 |
Gopal Das & Others Versus The State of Tripura & Others |
High Court of Tripura |
07-02-2020 |
Arati Das Versus Sabitri Enterprise, Rep. by prop., Mukto Roy |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
06-02-2020 |
Mati Das Versus The Union of India Represented by the General Manager, N.F. Railway, Maligaon & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-02-2020 |
Arati Das & Others Versus Promodh Ranjan Das & Another |
High Court of Judicature at Calcutta |
04-02-2020 |
Union of India & Others Versus Gopaldas Bhagwan Das & Others |
Supreme Court of India |
01-02-2020 |
Bipul Chandra Das & Another Versus Rakhi Acharjee & Others |
High Court of Tripura |
31-01-2020 |
Sanjay Vithal Das Sampat Versus Government of India, Ministry of Commerce & Industry, Central Secretariat, New Delhi, Represented by Its Secretary & Others |
High Court of Kerala |