Some PAST Judgements / Case Laws similar to D K C INDIA LLP
Last Checked Past / Closed Litigation On 15-06-2022 01:14
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25-10-2018 |
M/s. Prosper Jewel Arcade LLP, Represented herein by its Designated Partner, K.P. Veeran Kutty Versus The Deputy Commissioner Commercial Taxes & Others |
High Court of Karnataka |
17-10-2018 |
Price Waterhouse & Co. now known as Price Waterhouse & Co. Bangalore LLP & Others Versus Securities and Exchange Board of India A statutory body constituted under the provisions of Securities and Exchange Board of India Act, 1992 |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
11-10-2018 |
Kanchan Dayal Shewakramani & Others Versus Benchmark Town Planning LLP & Others |
High Court of Judicature at Bombay |
11-10-2018 |
Daily Express LLP, Alappuzha Versus The Ito, Wd-1, Alappuzha |
Income Tax Appellate Tribunal Cochin |
05-10-2018 |
M/s. Kar Agro Products LLP Versus The Income Tax Officer |
Income Tax Appellate Tribunal Ahmedabad |
01-08-2018 |
The ITO, Ward-2(3), Vadodara Versus M/s. Torque Holdings LLP |
Income Tax Appellate Tribunal Ahmedabad |
14-06-2018 |
M/s. Hi-Lite Realtors (India) Llp, Hi-Lite City, Calicut, (Represented by Its Designated Partner P. Sulaiman) Versus The Revenue Divisional Officer, Kozhikode & Others |
High Court of Kerala |
25-04-2018 |
M/s. Yankee Constructions LLP, Bengaluru, Represented by its Designated Partner, K.K. Radha Krishna Versus The State of Karnataka, Department of Housing, Represented by its Principal Secretary & Others |
High Court of Karnataka |
02-04-2018 |
Leshark Global LLP., Rep. by its Partner, Anil Laxmichand Shah Versus Employees Provident Fund Organisation & Others |
High Court of Judicature at Madras |
02-04-2018 |
Leshark Global LLP., Rep. by its Partner, Anil Laxmichand Shah Versus Employees Provident Fund Organisation & Others |
High Court of Judicature at Madras |
16-03-2018 |
In the Matter of: M/s. Acquisory Consulting LLP, New Delhi Versus BCC Infrastructure Pvt. Ltd., New Delhi |
National Company Law Tribunal New Delhi |
21-02-2018 |
Barton Versus Wright Hassall LLP |
United Kingdom Supreme Court |
11-01-2018 |
AA Hospitality LLP., (The Open Box), Represented by its Designated Partner, Amit Bhagwan Ahuja & Another Versus Bruhat Bengaluru Mahanagara Palike, Represented by its Commissioner & Others |
High Court of Karnataka |
20-12-2017 |
Deloitte & Touche (Now Continued As Deloitte LLP) Versus Livent Inc., Through Its Special Receiver & Manager Roman Doroniuk & Another |
Supreme Court of Canada |
07-12-2017 |
Neeraj Kumarpal Shah Versus C2R Projects LLP & Others |
High Court of Gujarat At Ahmedabad |
06-12-2017 |
Shreejee Buildcon Homes LLP Versus Mulund Mrug Archana Co-operative Housing Society Limited & Others |
High Court of Judicature at Bombay |
06-12-2017 |
Service Bureau Logistics LLP V/S Commissioner of Customs (General), New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
04-12-2017 |
Lotus Green LLP Versus Renowned Buildtech Private Limited |
High Court of Delhi |
15-11-2017 |
Gordon & Others, as the Trustees of the Inter Vivos Trust of the late William Strathdee Gordon Versus Campbell Riddell Breeze Paterson LLP |
United Kingdom Supreme Court |
06-11-2017 |
Unibourne Food Ingredients LLP V/S Commissioner of Customs, Hyderabad |
Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad |
24-07-2017 |
Lokhandwala Kataria Construction Private Limited Versus Nisus Finance & Investment Managers LLP |
Supreme Court of India |
21-07-2017 |
Prenit World LLP Versus Union of India & Another |
High Court of Delhi |
13-07-2017 |
Lokhandwala Kataria Construction Pvt. Ltd. Versus Nisus Finance & Investment Manager LLP |
National Company Law Appellate Tribunal |
23-06-2017 |
M/s. Mahaveer Infoway Limited Rep. by its Director Ashok Kumar Jain & Another Versus M/s. Tech Minfy Info Solutions LLP, Rep. by its Partner Anand Tirumani & Others |
In the High Court of Judicature at Hyderabad |
09-06-2017 |
Pellerin Savitz LLP Versus Serge Guindon |
Supreme Court of Canada |
09-06-2017 |
Jayavilas Tobacco Traders LLP Rep by its Partner, A. Prabaharan Versus The Designated Officer The Food Safety & Drugs Control Dept. Office of the Food Safety & Standard Authority, Villupuram |
High Court of Judicature at Madras |
09-06-2017 |
Jayavilas Tobacco Traders LLP Rep by its Partner, A. Prabaharan Versus The Designated Officer The Food Safety & Drugs Control Dept. Office of the Food Safety & Standard Authority, Villupuram |
High Court of Judicature at Madras |
26-05-2017 |
Azure Tree Townships LLP Versus Rishti Building No. 343 Co-Operative Housing Society Limited, Thane |
National Consumer Disputes Redressal Commission NCDRC |
18-05-2017 |
JSB Cement LLP Versus Assam Roofing Limited & Others |
High Court of Judicature at Calcutta |
16-05-2017 |
Vijay K. Chandrashekaran V/S Pratham Varadvinayak Developers Llp & Others. |
Supreme Court of India |
04-05-2017 |
Laxmi Venkat Bhinala and Others V/S Pratham Varadvinayak Developers LLP and Others. |
Supreme Court of India |
11-04-2017 |
Lowick Rose LLP (in liquidation) Versus Swynson Ltd. & Another |
United Kingdom Supreme Court |
07-04-2017 |
Laxmi Venkat Bhinala and Others V/S Pratham Varadvinayak Developers LLP and Others. |
High Court of Judicature at Bombay |
05-04-2017 |
Arbutus Consultancy LLP Versus The Securities & Exchange Board of India, SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
04-01-2017 |
Bright Enterprises Private Ltd & Another Versus MJ Bizcraft Llp & Another |
High Court of Delhi |
08-08-2016 |
M/s Bright Enterprises Private Limited & Another Versus MJ Bizcraft Llp & Another |
High Court of Delhi |
27-07-2016 |
G. Senthil Kumar & Others Versus Helikx HR Training & Business Consulting LLP, No.33, Chamundi Nagar, Thindal, Erode & Others |
High Court of Judicature at Madras |
11-05-2016 |
Eclipse Film Partners No 35 LLP Versus Commissioners for Her Majesty?s Revenue & Customs |
United Kingdom Supreme Court |
28-04-2016 |
Lubi Industries LLP Versus Union of India |
High Court of Gujarat At Ahmedabad |
26-02-2016 |
Magnum Landcon LLP & Others Versus Dharamdas Nandlal Mehta & Others |
High Court of Judicature at Bombay |
10-02-2016 |
Kennedy Versus Cordia (Services) LLP |
United Kingdom Supreme Court |
22-01-2016 |
Japna Buildcon LLP Versus M/s. Brys Resorts Pvt. Ltd. & Others |
Company Law Board Principal Bench New Delhi |
11-01-2016 |
AA Hospitality LLP., Represented by its Designated Partner Amit Bhagwan Ahuja & Another Versus Bruhat Bengaluru, Mahanagara Palike, Represented by its Commissioner & Others |
High Court of Karnataka |
09-12-2015 |
Assam Roofing Ltd. & Another Versus JSB Cement LLP & Another |
High Court of Judicature at Calcutta |
04-11-2015 |
Kamal Kant & Company LLP Versus Raashee Fragrances India Pvt. Ltd. |
High Court of Delhi |
04-08-2015 |
Dimple Realty LLP. Versus Shree Sapna Co-operative Housing Society Limited & Others |
High Court of Judicature at Bombay |
15-05-2015 |
Pavan Coal Company L.L.P. Versus State of Uttar Pradesh & Others |
High Court of Judicature at Allahabad |
09-07-2013 |
In the matter of: B.N. Elias & Co. LLP. |
High Court of Judicature at Calcutta |
12-06-2013 |
Ust-Kamenogorsk Hydropower Plant JSC Versus AES Ust-Kamenogorsk Hydropower Plant LLP |
United Kingdom Supreme Court |
29-08-2012 |
Lee Chang-Rung & Others Versus Leonard Loo LLP & Another |
Supreme Court of Singapore |
25-06-2012 |
Tan & Au LLP Versus Goh Teh Lee |
Supreme Court of Singapore |
05-05-2010 |
Inveresk plc (Respondent) v Tullis Russell Papermakers Limited (Appellant) (Scotland), Respondent Heriot Currie QC, Jonathan Lake QC (Instructed by McGrigors LLP ) |
United Kingdom Supreme Court |
05-05-2010 |
Inveresk plc (Respondent) v Tullis Russell Papermakers Limited (Appellant) (Scotland), Respondent Heriot Currie QC, Jonathan Lake QC (Instructed by McGrigors LLP ) |
United Kingdom Supreme Court |
09-02-2010 |
Banque Cantonale de Geneve SA Versus Allen & Gledhill LLP |
Supreme Court of Singapore |
26-05-2009 |
Pender Development Pte Ltd & Another Versus Chesney Real Estate Group Llp & Another |
Supreme Court of Singapore |
13-08-2008 |
Metalform Asia Pte Ltd Versus Ser Kim Koi & Another (Holland Leedon Pte Ltd (In Liquidation), Third Party) Koh Jiaying Hsien (Rodyk & Davidson Llp) |
Supreme Court of Singapore |