D G R MULTI TRADE PRIVATE LIMITEDActivity: Business Services in Maharashtra.Converted to LLP |
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GST Number(s) 27AAFCD4185P1Z1 |
PAN No AAFCD4185P |
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CIN U74999MH2015PTC267302 |
ROC RoC-Mumbai |
Incorporation Date 08-08-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 267302 |
Registration Date 08-08-2015 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 25,000 |
Contact Information |
E-Mail Address apex_vaikunth@yahoo.co.in |
Registered Address H. NO-3317/2, NEAR TOWN HALL TRIKONI BAGICHA AMALNER , TAL-AMALNER, DIST-JALGAON MUMBAI Mumbai City MH 425401 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to D G R MULTI TRADE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 18-04-2021 17:30
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15-03-2018 | Ally Housing & Development Pvt. Ltd. (Formerly known as ?Ally Multi-Trade India Pvt. Ltd.), Thane & Others Versus Securities & Exchange Board of India, SEBI Bhavan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
03-05-2017 | Multi Act Trade & Investments P. Ltd., Mumbai Versus ITO WD 2(2)(3), Mumbai | Income Tax Appellate Tribunal Mumbai |
26-02-2014 | UNI Multi Trade India Pvt. Ltd. & Others Versus Dr. Sonal & Another | In the High Court of Bombay at Aurangabad |
GST Number(s) for D G R MULTI TRADE PRIVATE LIMITED |
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MAHARASHTRA | 27AAFCD4185P1Z1 |
Directors |
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DIN | Name | Since |
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