Some PAST Judgements / Case Laws similar to D D PAPER PRODUCTS LIMITED
Last Checked Past / Closed Litigation On 17-06-2022 06:49
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04-02-2020 |
Sameera @ ParutheekuzhiyilSameera, Proprietor Versus Reghu, Proprietor, Metro Paper Products, Athanikkal, Malappuram now Proprietor, Malappuram |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
11-01-2019 |
BILT Graphic Paper Products Ltd. & Others Versus The State of Maharashtra, through Secretary, Department of Irrigation & Others |
In the High Court of Bombay at Nagpur |
11-09-2018 |
M/s. A.K. Paper Products Pvt Ltd, Represented by its Director, Hyderabad Versus The Chairman, Central Board of Excise & Customs Department of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
12-12-2017 |
Paper Products Ltd V/S Commissioner of Central Excise, Mumbai-III |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
01-11-2017 |
M/s. Vishnu Paper Products (P) Ltd., represented by its Executive Director, S. Nanthikeswaran, Chennai Versus The District Collector, Villupuram & Another |
High Court of Judicature at Madras |
17-04-2017 |
Commissioner of Central Excise, Nagpur V/S BILT Graphic Paper Products Ltd. |
CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL WEST ZONAL BENCH, MUMBAI |
02-03-2016 |
Ballarpur Industries Ltd. (Bilt Graphic Paper Products Ltd.) Versus Maharashtra Lok Kamgar Sanghatana & Others |
Supreme Court of India |
28-01-2016 |
M/s. Vishnu Paper Products Pvt. Ltd., Versus Customs, Excise and Service Tax Appellate Tribunal & Others |
High Court of Judicature at Madras |
04-01-2016 |
Telangana State Industrial Infrastructure Corporation Limited (TSIIC Ltd.) (formerly Andhra Pradesh Industrial Infrastructure Corporation Limited) Versus M/s Lamino Paper Products Limited (in liqn.), Rep. by its Official Liquidator & Others |
In the High Court of Judicature at Hyderabad |
09-04-2014 |
M/s. Arora Paper Products Versus M/s. Kedia Castle Dellon Industries Ltd. |
High Court of Chhattisgarh |
29-07-2013 |
Union of India Versus Delhi Paper Products Co. Pvt. Ltd. & Another |
High Court of Delhi |
29-07-2013 |
Union of India Versus Delhi Paper Products Co. Pvt. Ltd. & Another |
High Court of Delhi |
25-06-2013 |
M/s. Chinnammal Agencies Represented by its Proprietor Versus M/s. Premier Paper Products Represented by its Chairman & Others |
High Court of Judicature at Madras |
11-04-2012 |
M/s. Rashmi Industries Versus M/s. Lion Paper Products |
High Court of Judicature at Calcutta |
30-03-2012 |
M/s. Bilt Graphic Paper Products Ltd. Versus Commissioner of Cen.Excise, Pune.III |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
15-09-2011 |
Paper Products Ltd. Versus Venkataramana Food Specialties Ltd. |
High Court of Judicature at Bombay |
23-02-2010 |
CCE, Kanpur Versus M/s Paper & Allied Products & Others |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
22-10-2008 |
Shakti Paper Products Versus National Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
31-07-2008 |
Sheel Kumar, Narendra Paper Products & Another Versus National Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
11-06-2008 |
M/s. Thomson Paper Products Versus The Commissioner, Commercial Taxes & Another
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High Court of Kerala |
12-07-2007 |
Paper Products Limited Versus Commissioner of Central Excise, Mumbai
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Supreme Court of India |
28-06-2007 |
Packing Paper Products Versus Nicaf Private Ltd. & Another
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High Court of Judicature at Bombay |
01-09-2005 |
Indrayani Paper Products Pvt. Ltd., Nagpur Versus National Insurance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-12-2004 |
G. Haranadh Versus Shri Laxmi Durga Paper Products (India) Ltd. |
Company Law Board Southern Region Bench Chennai |
15-09-2004 |
Central Bank of India, Variety Hall Road, Coimbatore Versus M/s. Premier Paper Products, By its Partner P. Nagarajan, (Now known as Premier Plass Pak Ltd.) & Others
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Debt Recovery Appellate Tribunal At Chennai |
15-09-2004 |
Central Bank of India, Variety Hall Road, Coimbatore v/s (1) Messrs Premier Paper Products, By Its Partner P. Nagarajan, (Now Known As Premier Plass Pak Limited); (2) P. Nagarajan; (3) P. Rajarathinam; (4) P. Ramamurthy |
Debt Recovery Appellate Tribunal At Chennai |
07-11-2002 |
Central Bank of India V/S Premier Paper Products and Others. |
Debts Recovery Tribunal Coimbatore |
24-08-1999 |
The Paper Products Ltd. Versus Commissioner of Central Excise
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Supreme Court of India |
04-03-1998 |
Amit Paper Products Versus State Of M P |
High Court of Madhya Pradesh |
25-05-1995 |
State Bank Of India Versus Trade Aid Paper And Allied Products (India) Pvt. Ltd.
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High Court of Judicature at Bombay |
25-04-1995 |
STATE BANK OF INDIA Versus TRADE AID PAPER AND ALLIED PRODUCTS (INDIA) PRIVATE LIMITED
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High Court of Judicature at Bombay |
25-04-1995 |
State Bank of India Versus Trade Aid Paper and Allied Products (India) Pvt. Ltd., and others
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High Court of Judicature at Bombay |
31-01-1994 |
Pandian Paper Products Versus Integrated Management Services & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
15-09-1993 |
Paper Products Limited Versus Assistant Collector of Central Excise
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High Court of Judicature at Madras |
13-07-1992 |
Advance Paper Products Versus Commissioner of Sales Tax |
High Court of Judicature at Allahabad |
06-09-1991 |
Premier Paper Products Versus Superintendent of Central Excise, Coimbatore
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High Court of Judicature at Madras |
05-11-1990 |
Kumaran Paper Products Versus State of Tamil Nadu
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High Court of Judicature at Madras |
17-02-1989 |
DY. COMMISSIONER OF SALES TAX Versus K.P. PAPER PRODUCTS
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Supreme Court of India |
03-08-1988 |
Arun Paper Products, Ahmedabad Versus Union Of India |
High Court of Gujarat At Ahmedabad |
03-08-1988 |
Arun Paper Products, Ahmedabad Versus Union of India |
High Court of Gujarat At Ahmedabad |
24-02-1986 |
United Paper Products Versus State of U.P. |
High Court of Judicature at Allahabad |
13-12-1984 |
State of West Bengal Versus Paper Products Ltd. |
High Court of Judicature at Calcutta |
19-10-1981 |
Arvind Boards and Paper Products Limited Versus Commissioner of Income Tax, Gujarat-IV |
High Court of Gujarat At Ahmedabad |
10-01-1980 |
Usha Paper Products Private Ltd Versus Kalyan Municipal Council |
High Court of Judicature at Bombay |
06-12-1977 |
PAPER PRODUCTS LIMITED VERSUS UNION OF INDIA |
High Court of Judicature at Bombay |
21-06-1973 |
The Paper Products Limited Versus Assistant Commissioner, Commercial Taxes |
High Court of Judicature at Calcutta |
21-09-1970 |
THE PAPER PRODUCTS LTD. VERSUS K.R. POWAR |
High Court of Judicature at Bombay |