D D MANAGEMENT SERVICE PRIVATE LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140MH2008PTC177535 		ROC
RoC-Mumbai 		Incorporation Date
08-01-2008
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
177535 		Registration Date
08-01-2008 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
24-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 450,00,000
Paid Up Capital
Rs. 450,00,000



Contact Information
E-Mail Address
deeptic1969@gmail.com
Registered Address
1101 11th Floor, Lodha Supremus, Dr. E Moses Road,Worli Naka Mumbai Mumbai City MH 400018 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to D D MANAGEMENT SERVICE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 27-06-2022 07:55
12-08-2021 M/s. Great Lakes Institute of Management Ltd., Chennai Versus Customs, Central Excise and Service, Tax Settlement Commission, Additional Bench, Chennai & Another High Court of Judicature at Madras
09-09-2020 Padmavathi Hospitality and Facilities Management Service, Rep. by its Authorized Representative J. Anjananandan Versus The Tamil Nadu Medical Service Corporation, (A Government of Tamil Nadu undertaking), Chennai & Others High Court of Judicature at Madras
28-02-2020 M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others High Court of Judicature at Madras
02-01-2020 Babita Das Konar Versus M/s. Solace Management Consultancy Service(P) Ltd. National Consumer Disputes Redressal Commission NCDRC
13-09-2019 The Management, DD 584, Ayyampalayam Farmers Service Cooperative Societies Ltd. Versus The Appellate Authority Under The Tamil Nadu Shops &Establishment Act, Deputy Commissioner of Labour, Nehruji Nagar, Dindigul High Court of Judicature at Madras
28-01-2019 World Class Management Service Versus Commissioner of GST & CE Chennai South Commissionerate Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
26-07-2018 The Management, ABT Parcel Service, Coimbatore Versus The Presiding Officer, Labour Court, Coimbatore & Others High Court of Judicature at Madras
28-03-2018 Vision Pro Event Management Versus Commissioner of Customs, Central Excise & Service Tax, Chennai Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-03-2018 C.S.T.-Service Tax V/S Indian Institute of Planning & Management Customs Excise Service Tax Appellate Tribunal New Delhi
20-03-2018 C.S.T. ?Service Tax? Delhi Versus M/s. Indian Institute of Planning & Management Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-01-2018 M. Kalimuthu Versus The Secretary to Government, Revenue & Disaster Management Department, Service Wing, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
07-12-2017 Kotak Mahindra Asset Management Company Ltd V/S Commissioner of Service Tax-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-10-2017 National Institute of Construction Management and Research and Others V/S Commissioner of Service Tax and Others. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
11-08-2017 Kotak Mahindra Asset Management Co. Ltd V/S Commissioner of Service Tax-I, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
26-07-2017 C.S.T., Delhi V/S SWS India Management Support Service Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
08-03-2017 M/s. Indus Integrated Information Management Limited & Others Versus The Principal Commissioner of Service Tax-1, Kolkata High Court of Judicature at Calcutta
21-02-2017 Commissioner of Service Tax, Mumbai-II V/S E-Cube Management Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-02-2016 Sudha Facility Management Service Versus The Managing Director, Kadamba Transport Corporation Ltd. & Others In the High Court of Bombay at Goa
25-06-2014 The Management, DD 584, Ayyampalayam Farmers Service Co-operative Societies Ltd. Versus The Appellate Authority & Another Before the Madurai Bench of Madras High Court
27-05-2014 Gati Cargo Management Service Versus Sbl Industries Ltd. High Court of Delhi
01-05-2014 Computer Age management Services Private Ltd. Versus Commissioner of Central Excise & Service Tax, LTU, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-11-2013 The Management of ABT Parcel Service Versus Somasundaram & Another High Court of Judicature at Madras
13-08-2013 Gati Cargo Management Service Versus SBL Industries Ltd. High Court of Delhi
14-09-2011 The Management of Chithode Farmers Service Co-operative Society Limited rep. by its Special Officer Versus The Labour Court Salem & Another High Court of Judicature at Madras
14-06-2011 M/s. Winmaxx Management Service Pvt. Ltd Versus UCO Bank & Another High Court of Gauhati
12-06-2011 Commissioner of Income Tax Raipur Versus Bhilai Management Service Pvt Limited High Court of Chattisgarh
15-02-2011 Kousalya Versus Management Sri Balavinayagar Bus Service & Others High Court of Judicature at Madras
01-01-2010 M/s. Anvil Capital Management (P) Ltd. Versus Commissioner of Service Tax, Mumbai. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-06-2009 Management of International Travel Service by its Proprietor West End Hotel Bangalore Versus A.S. Devaraja, Bangalore High Court of Karnataka
06-03-2009 The Management of Senthil Motor Service Versus Deputy Commissioner of Labour & Another High Court of Judicature at Madras
16-12-2008 The Management Sri Bannari Amman Bus Service Versus The Presiding Officer Labour Court & Others High Court of Judicature at Madras
02-03-2005 The Management of Sri Bharathi Motor Service Versus A.R.Annamalai & Others High Court of Judicature at Madras
01-11-2002 Data Management Service Versus H.C. Gupta & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
08-08-2001 Management of Halda Service Centre Versus Presiding Officer, Ii Additional Labour Court, Madras and Another High Court of Judicature at Madras
13-12-2000 Management of Shri Ganapati Bus Service Versus Presiding Officer, Labour Court Supreme Court of India
04-07-2000 Management of N. S. Bus Service and Another Versus Appellate Authority Under The Payment of Gratuity Act and Another High Court of Judicature at Madras
09-05-2000 The Management, Sri Balasubramanian Lorry Service, Virudhunagar Versus P. Paramasiva Nadar, C/o.Madurai Motor Thozhillalar Sangam, Madurai & Another High Court of Judicature at Madras
06-07-1995 Management of Sri Vidya Lorry Service Versus Additional Labour Court, Madurai and Others High Court of Judicature at Madras
19-05-1995 Committee of Management Shahganj Inter College Jaunpur Versus U P Secondary Education Service Commission High Court of Judicature at Allahabad
18-01-1994 Committee of Management Bishambhar Sharan Vaidic Inter College, Jaspur, Nainital and Anotherv. U.P. Secondary Education Service Commission and Other Versus U.P. Secondary Education Service Commission and Others Supreme Court of India
31-10-1989 B. Angeline Versus The Management of Service Kinder Garten School, Palayankottai & Another High Court of Judicature at Madras
20-02-1981 The Management, Sri Jayaram Motor Service, Rajapalayam Versus Pitchammal High Court of Judicature at Madras
16-09-1970 Management Of Sri Sivasakthi Bus Service Versus P. Gopal High Court of Judicature at Madras
03-07-1968 C. S. Gajendran and Others Versus Management of Sri Gandiban Bus Service, Chinglepet, By Prop. Vedachala Mudaliar and Others High Court of Judicature at Madras
12-02-1964 MANAGEMENT OF GANDHIBAN BUS SERVICE, CHINGLEPUT VERSUS PRESIDING OFFICER, LABOUR COURT High Court of Judicature at Madras
17-07-1962 WORKERS EMPLOYED IN THAMBI MOTOR SERVICE VERSUS MANAGEMENT OF THAMBI MOTOR SERVICE High Court of Judicature at Madras
10-12-1959 MANAGEMENT OF THAMBI MOTOR SERVICE, SALEM VERSUS PRESIDING OFFICER, LABOUR COURT, COIMBATORE High Court of Judicature at Madras
25-10-1956 MANAGEMENT OF KADACHIRA MOTOR SERVICE LTD VERSUS STATE OF MADRAS High Court of Judicature at Madras



Directors
DIN Name Since
02831161 DEEPALI SHARMA 01-01-2010
01877835 DEVINA BAJPAI PANDEY 08-01-2008
01876539 DEEPTI CHATURVEDI 08-01-2008

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification








DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.