Some PAST Judgements / Case Laws similar to D & D SERVICES INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 28-12-2020 04:17
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08-12-2020 |
Saksham Facility Services Private Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
12-11-2020 |
Golden Trust Financial Services Versus New India Assurance Company Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-11-2020 |
T. Sidhardha Reddy, New Delhi & Others Versus Rajive Kumar Gupta, Director, Headquarter Chief Engineer (R & D), Military Engineer Services, Delhi & Others |
High Court of Kerala |
04-11-2020 |
M/s. Five S. Manpower Services Pvt. Ltd. Versus Commissioner, Under Employees Compensation Act, 1923 & Others |
High Court of Delhi |
03-11-2020 |
Vianaar Homes Private Limited Versus Assistant Commissioner (Circle-12), Central Goods & Services Tax, Audit-II, Delhi & Others |
High Court of Delhi |
03-11-2020 |
The Commissioner of Income Tax Ltd, Bangalore & Another Versus M/s. IBM Global Services India Pvt. Ltd., Bangalore |
High Court of Karnataka |
29-10-2020 |
M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another |
High Court of Judicature at Madras |
28-10-2020 |
Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
12-10-2020 |
Mahendra Singh & Others Versus Energy Efficiency Services Ltd. & Another |
High Court of Delhi |
09-10-2020 |
D & I Taxcon Services Pvt. Ltd. Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
05-10-2020 |
M/S. Jewel Homes Pvt. Ltd., The Regional Fire Officer, Fire & Rescue Services, Kottayam & Others |
High Court of Kerala |
23-09-2020 |
K. Bharat & Others Versus IL and FS Financial Services Limited., Chennai & Others |
High Court of Judicature at Madras |
23-09-2020 |
The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another |
High Court of Judicature at Madras |
21-09-2020 |
Ford Motor Private Limited, Former Name Ford Business Services Centre Pvt. Ltd., Represented by its Authorised Signatory Chennai Versus The Central Provident Fund Commissioner, Employee Provident Fund Organisation, New Delhi & Others |
High Court of Judicature at Madras |
14-09-2020 |
M/s Indian Electrical Services Versus The State of Bihar through the Principal Secretary, Building Construction Department, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
07-09-2020 |
Southern Response Earthquake Services Limited Versus Karl Gregory Dodds & Others |
Court of Appeal of New Zealand |
03-09-2020 |
Tamil Nadu Uniformed Services Recruitment Board, Rep. by its Member Secretary, Chennai. Another Versus S. Manikandan |
High Court of Judicature at Madras |
31-08-2020 |
The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore Versus P. Mohan Muthu Raman |
High Court of Judicature at Madras |
28-08-2020 |
Dr. Samjaison Versus The Deputy Director of Health Services, Ramanathapuram & Others |
Before the Madurai Bench of Madras High Court |
26-08-2020 |
Mansingh Yadav Versus Chhattisgarh State Civil Supplies Services Corporation Limited Through Its Managing Director, District Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
26-08-2020 |
Greencrest Financial Services Limited Versus Securities and Exchange Board of India, SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
26-08-2020 |
T.S. Abinesh & Another Versus The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Office Campus, Egmore, Chennai |
Before the Madurai Bench of Madras High Court |
19-08-2020 |
The Commissioner of Income Tax, Corporate Circle-3, Chennai Versus Visual Graphics Computing Services India Private Limited, Chennai |
High Court of Judicature at Madras |
17-08-2020 |
Hariom Project Private Limited Versus Military Engineer Services, Director Of Contract Management And Ors. |
High Court of Delhi |
17-08-2020 |
Welworth Software Private Limited Versus Sun Distribution Services Pvt. Ltd. & Another. |
High Court of Delhi |
05-08-2020 |
M/s. Exl Careers & Another Versus Frankfinn Aviation Services Private Limited |
Supreme Court of India |
29-07-2020 |
Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-07-2020 |
N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
24-07-2020 |
A. Praveen Kumar Versus The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore & Others |
High Court of Judicature at Madras |
20-07-2020 |
M/s. SBI Cards & Payments Services Pvt. Ltd., Haryana Versus Consumer Affairs & Fair Business Practices, West Bengal |
National Consumer Disputes Redressal Commission NCDRC |
20-07-2020 |
Suganthi Versus The Member Secretary, Tamil Nadu State Legal Services Authority, Chennai & Others |
Before the Madurai Bench of Madras High Court |
02-07-2020 |
BSA Citi Courier Pvt. Ltd. Versus Commissioner of Central Goods & Services Tax Delhi West & Another |
High Court of Delhi |
29-06-2020 |
Aakash Educational Services Ltd. Versus Sahib Sital Singh Bajwa & Others |
High Court of Delhi |
26-06-2020 |
Arshleen Grewal Versus Worldwide Immigration Consultancy Services Limited, Punjab & Another |
National Consumer Disputes Redressal Commission NCDRC |
25-06-2020 |
Pro Interactive Services India Pvt. Ltd. Versus Commisioner of Central Goods & Services Tax Delhi South & Another |
High Court of Delhi |
25-06-2020 |
Dr. S. Anusha Versus The Director of Medical and Health Services, Teynampet, Chennai & Others |
Before the Madurai Bench of Madras High Court |
17-06-2020 |
Bresco Electrical Services Ltd. (In Liquidation) Versus Michael J Lonsdale (Electrical) Ltd. |
United Kingdom Supreme Court |
17-06-2020 |
Visa Europe Services LLC & Others Versus Sainsbury's Supermarkets Ltd. & Others |
United Kingdom Supreme Court |
16-06-2020 |
M/s. Sbi Cards & Payments Services Ltd., New Delhi Versus Vishal Sabharwal & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-06-2020 |
Goods & Services Tax Network, New Delhi & Others Versus M/s. Leo Distributors, Thrissur & Others |
High Court of Kerala |
03-06-2020 |
M/s. Guru Shoe Components and Company, Rep. by its Partner - R. Rajkumar Versus Goods and Services Tax Council (GST Council), Through Secretary, 5th Floor Tower, New Delhi & Others |
High Court of Judicature at Madras |
01-06-2020 |
Aditya Birla Money Limited, Rep. By its Head – Legal & Compliance, L.R. Murali Krishnan Versus The National Stock Exchange of India Limited, Investors Services Cell, Kotturpuram & Others |
High Court of Judicature at Madras |
01-06-2020 |
Dr. G. Gowthaman Versus The Joint Director, Medical & Rural Health Services, Tiruppur & Others |
High Court of Judicature at Madras |
29-05-2020 |
Financial Services Complaints Limited Versus The Chief Ombudsman |
Court of Appeal of New Zealand |
08-05-2020 |
The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others |
High Court of Karnataka |
05-05-2020 |
B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
21-04-2020 |
State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others |
High Court of for the State of Telangana |
21-04-2020 |
Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others |
High Court of Jharkhand |
20-04-2020 |
M/s. Halliburton Offshore Services Inc. Versus Vedanta Limited & Another |
High Court of Delhi |
08-04-2020 |
N. Rajagopal Versus The Union of India, Represented by the Secretary, Department of Financial Services, New Delhi & Others |
High Court of Judicature at Madras |
01-04-2020 |
In Re : COVID 19 - Relief & Services at the Andaman & Nicobar Islands |
High Court of Judicature at Calcutta |
18-03-2020 |
Carewell Security Services Private Limited Versus Employees Provident Fund Organization |
High Court of Madhya Pradesh Bench at Indore |
17-03-2020 |
Aman Bhatnagar Versus Falcon Reality Services P. Ltd. & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
11-03-2020 |
M/s. Chase Security Services, through its proprietor Ravindra Prabhakar Sawant & Another Versus State of Goa, Through the Chief Secretary, Government of Goa, Goa Secretariat & Others |
In the High Court of Bombay at Goa |
10-03-2020 |
Priyanka Kumari Jain Versus M/s. Spencer's Travel Services Limited |
National Company Law Tribunal Chennai |
09-03-2020 |
Citi-financial Retail Services India Ltd., Rep. by its Assistant Manager-Collections J. Srikumar Versus Dove Finance Ltd., Chennai & Another |
High Court of Judicature at Madras |
03-03-2020 |
In The Matter of:D & I Taxcon Services Private Limited Versus Vinod Kumar Kothari, Liquidator of Nicco Corporation Limited |
National Company Law Appellate Tribunal |
02-03-2020 |
The Principal Commissioner of Customs, Chennai-VII Commissionerate, Chennai V/S M/s. Sea Queen Shipping Services (P) Ltd., Adyar, Chennai |
High Court of Judicature at Madras |
02-03-2020 |
Scindia Potteries & Services Pvt. Ltd. Versus Ankur Jain & Others |
High Court of Delhi |
28-02-2020 |
Vasant Mishrilal Parakh & Others Versus TATA Capital Financial Services Ltd. & Others |
High Court of Judicature at Bombay |
28-02-2020 |
M/s. Techno Global Services Pvt. Ltd. & Another Versus National Insurance Co. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-02-2020 |
M/s. Padmavathi Hospitality & Facilities Management Services, Rep. by its Partner & Authorized Representative Pradeep Kanumuri & Another V/S The Tamil Nadu Medical Service Corporation (A Government of Tamil Nadu undertaking) Chennai & Others |
High Court of Judicature at Madras |
27-02-2020 |
World Wide Immigration Consultancy Services Ltd. & Others Versus Rajiv Negandhi |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-02-2020 |
M/s. ASR Dredging Services Private Limited, Represented by its Managing Director, Kochi Versus M/s. Chennai Post Trust, Rep. by its Chairman, Chennai |
High Court of Judicature at Madras |
27-02-2020 |
M/s. Popular Vehicles & Services Ltd., Manjeri & Others Versus Muhammed Riyas. P, Kismath Manzil, Thurakkal, Manjeri & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
24-02-2020 |
M. Muthusamy Versus The Director of Medical and Rural Services, DMS Compound, Chennai & Others |
High Court of Judicature at Madras |
18-02-2020 |
Akshay Dinesh Patel V/S Commissioner of Central Goods and Services Tax |
High Court of Gujarat At Ahmedabad |
18-02-2020 |
IL & FS Financial Services Ltd. V/S SKIL Infrastructure Limited & Others |
High Court of Judicature at Bombay |
17-02-2020 |
Triad Trading Services P. Ltd, Chennai Versus Union of India Rep. By its Secretary Department of Revenue Ministry of Finance (Revenue), New Delhi & Another |
Before the Madurai Bench of Madras High Court |
14-02-2020 |
TEK Systems Global Services Pvt. Ltd. Versus Naveen Kumar Mamidala |
High Court of for the State of Telangana |
14-02-2020 |
APS Forex Services Private Limited Versus Shakti International Fashion Linkers & Others |
Supreme Court of India |
12-02-2020 |
Assistant Divisional Officer, Kerala Fire & Rescue Services, Kozhikode & Others Versus Vijayalakshmi & Others |
High Court of Kerala |
11-02-2020 |
M/s. Anusha Enterprises Rep.by its Managing Partner C.K.Nafrasimha Rao, Chennai Versus Government of India, Department of Atomic Energy General Services Organisation Kalpakkam & Another |
High Court of Judicature at Madras |
11-02-2020 |
Shouvik Bhattacharya Versus A2 Services & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-02-2020 |
Anupam Basu & Another Versus M/s. A 2 Services & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-02-2020 |
The Chairman and Managing Director, Worldwide Immigration Consultancy Services & Another Versus Antara Majumdar & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-02-2020 |
Sutherland Mortgage Services INC, Cochin, Represented by Achutarama Gupta Nesthala Vizupu, Authorized Signatory, V.K. Gupta Versus The Principal Commissioner, Office of The Principal Commissioner of Customs, Central GST & Central Excise, Kochi Commissionerate & Others |
High Court of Kerala |
31-01-2020 |
Amazon Seller Services Pvt. Ltd. & Others Versus Amway India Enterprises Pvt. Ltd. & Others |
High Court of Delhi |
31-01-2020 |
Verizon Data Services India Private Limited, Rep. by its Director, S. Ramakrishnan, Chennai Versus The Authority for Advance Rulings, New Delhi & Others |
High Court of Judicature at Madras |
29-01-2020 |
Sanjay K Balan & Another Versus The Manager, Customer Services/Correspondence Depdt., SBI, Cards and Payments Services Pvt. Ltd., Haryana |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
28-01-2020 |
M/s. Daimler Financial Services India Private Ltd., Chennai & Others Versus State of Bihar & Others |
High Court of Judicature at Patna |
28-01-2020 |
M/s. Daimler Financial Services India Private Ltd., Chennai & Others Versus State of Bihar & Others |
High Court of Judicature at Patna |
28-01-2020 |
M.S. Marketing Services, Salem, Represented by its Proprietor M. Satya Versus The District Revenue Officer / General Manager The Salem District Co-operative Milk Producers Union Limited Sithanoor, Salem & Another |
High Court of Judicature at Madras |
28-01-2020 |
Premchand Ambadas Hanswar Versus The State of Maharashtra, through the Deputy Director of Health Services, Akola |
In the High Court of Bombay at Nagpur |
24-01-2020 |
Valliyara Trading & Services (Pvt.) Ltd. & Another Versus M/s. Kotak Mahindra Bank Ltd., Egmore, Chennai & Another |
High Court of Kerala |
24-01-2020 |
M/s. DTT Financial Services (P) Ltd., Chennai, Represented by its Director, Usha Subramaniam Versus N. Uttam Kumar |
High Court of Judicature at Madras |
23-01-2020 |
Tata Consultancy Services Limited, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
23-01-2020 |
P. Ramesh Versus The Tamil Nadu Uniformed Services Recruitment Board, Rep. by its Chairman, Chennai & Another |
High Court of Judicature at Madras |
23-01-2020 |
Tata Consultancy Services Limited, TCS Centre, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
20-01-2020 |
Proddatur Cable TV Digi Services Versus Siti Cable Network Limited |
High Court of Delhi |
13-01-2020 |
Vivek Jha Versus Daimler Financial Services India Pvt. Ltd. & Another |
National Company Law Appellate Tribunal |
10-01-2020 |
M/s. Kotec Automative Services India Pvt. Ltd., Rep. by its Director, Chung Lee Yoon, Sriperumbudur Versus The Commissioner of Service Tax Chennai & Another |
High Court of Judicature at Madras |
06-01-2020 |
M/s. Prime Gold International Limited, Represented by its Director Achin Aggarwal & Another Versus The Additional Director General, The Directorate General of Goods and Services Tax Intelligence Coimbatore Zonal Unit, Coimbatore & Others |
High Court of Judicature at Madras |
02-01-2020 |
Oil India Limited, Assam Versus Asian Oil Field Services Limited & Another |
High Court of Gauhati |
20-12-2019 |
Manjeet Kapoor Proprietor M/s. Manjeet Plastic Industries, New Delhi Versus Tamil Nadu Textbook and Educational Services Corp. Chennai, Tamil Nadu |
High Court of Judicature at Madras |
20-12-2019 |
Indo Arab Air Services Versus ICICI Home Finance Co. Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
13-12-2019 |
Value Advisory Services Versus M/s. ZTE Corporation |
High Court of Delhi |
12-12-2019 |
Moets Catering Services Through Its Sole Proprietor Mr. Sandeep Bindra Versus Dr. Ambedkar International Center & Others |
High Court of Delhi |
11-12-2019 |
P. Natarajan Versus The Joint Director of Medical & Rural Health Services, Tiruppur & Others |
High Court of Judicature at Madras |
06-12-2019 |
The General Manager, Indian Institute of Emergency Medical Services, Noya Plaza, Kalathippadi, Kottayam Versus Anees Benny, Vaniyakizhakkel veedu, Thodupuzha |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |