Customs (Amendment) Act, 1969

for example: TATA AIG

for example: Indian Contract Act

for example: Ratan Tata

for example: Negotiable Instruments Act

	Section Title
	INTRODUCTION
1	Short title, extent and commencement	View Judgements
2	Insertion of new Chapters IVA, IVB and IVC	View Judgements
3	Insertion of new section 106A	View Judgements
4	Amendment of section 111	View Judgements
5	Amendment of section 113	View Judgements
6	Amendment of section 159	View Judgements
7	Repeal and saving	View Judgements

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