THE ONLY TRULY COMPREHENSIVE, ENTERPRISE LEGAL TECH SOLUTION
Integrates with various platforms. Can plug-in data, right into your own online / offline system!
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Enterprise Case Manager
Manage your cases, record them with case dates, roznama, various other information in our Case Manager. Link judgements to cases, get LIVE status updates, etc. Link clients to cases, and even set SMS alerts for clients for case dates, etc.
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Trademark and IP management tool with auto-alerts and automatically managed workflow! Pre-sourced and ready-to-use, custom for your firm! Watcher, Tracker, Similarity Index and a LOT more!
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Auto Sourced Data
Auto sourced data for cases stored in your account. This data may include listing dates, orders, etc for your specific courts. Auto data is updated at regular intervals and alerts are also provided to you on SMS for specific updates.
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Board Summary
Your entire team gets an E-Mail with your board summary, daily. The E-Mail version consists of more details, with remarks, etc, of the courts. Also, notices issued by courts are E-Mailed to you.
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Notice & Pre-Litigation Management
Manage notices, track them and get alerted on action on notices. Pre Litigation can be linked with files, uploads, and has very nifty assistance tools. Also, arbitration and other items can be managed.
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Legal Database - Gazettes, Notifications, Circulars, GRs, etc
Directories and reference materials! Various kinds of directories, like police station information with jurisdiction, Government Resolutions, Notifications, Circulars of various departments, Gazettes, etc.
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Legal Dashboard & Analytics
Analytics and In-sights into your legal data. Each part links into an automated filter to get you access to your data in even better ways.
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Custom Configurable Fields
Self customize your fields as per your requirements. Several ready formats available for specific industries, like Finance companies, Banks, Insurance, Retail, FMCG, Manfuacturing, Pharma, etc
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Cause Lists
Advance causelists alerts across various courts. Received daily and weekly SMSes for yourself and your staff.
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Legal Document Management
Separate place for your uploads and attachment to cases v/s the auto sourced documents. Manage the uploaded documents and securely access at anytime from anywhere!
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Indian Case Laws with unparalleled features
Your case laws or judgements can be linked to your cases, stored in a diary with your own topics and categories, with notes, etc. You can highlight parts of judgements, link the highlighted parts from the top of the page for future, print with or without highlights.
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Judgements
International and National judgements updated daily. Coverage of comparative citations of over 100 manuals, from all over India. Forward references in the most unique ways. Links to judgements and pop-up views, directly of paragraphs of referred judgements!
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Calendar
Manage your schedule. Cases dates added by you (or auto sourced by us), show up on your calendar automatically. Add more, or add personal appointments, events, etc on the calendar. Also, set SMS / E-Mail alerts for them. Share data with your team.
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Ready Document Formats
Drafting made easy and time efficient! Ready, Precedent Document Formats on various fields of law, available in editable formats, with standardized clauses. You may edit as required and use.
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Acts, Rules, Amendments, Forms
Indian Laws / Statutes / Acts, with their Amendments, and related Rules and Forms available for use and a click. Central acts, State acts and even local amendments of Central Acts.
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Ready Topic-wise Judgement Diaries
Landmark decisions of courts, organized topic wise. Refer to each topic to see judgements on that topic. May save you the time of performing a search even!
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MIS and Custom Reporting
Your reports, your way. Customize reports as per your need. Make as many as you like. Share them. Filter and Search through them and generate CUSTOM reports with no external dependency!
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Customized Dashboard
One glimpse to rule them all. Use any of our ready pie / doughnut / bar charts to show you analytics of your choice. Alternatively, design and structure custom analytics and place them on your dashboard.
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Legal Billing Management
Create Bills in GMS or Rupees. Legal Professional specific Finance system. Record payments, expenses, transactions, etc. Generate reports, or a balance sheet at a click!
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Companies - with GST numbers, ROC / MCA Records cross referenced with litigation & case records; Directors, Trademarks, with case information on each. More enhanced version of this data integrated data into your account.
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