Consumer Protection (Amendment) Act, 2002


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of section 2 View Judgements
  3 Amendment of section 4 View Judgements
  4 Amendment of section 7 View Judgements
  5 Insertion of new sections 8A and 8B View Judgements
  6 Amendment of section 10 View Judgements
  7 Amendment of section 11 View Judgements
  8 Substitution of new section for section 12 View Judgements
  9 Amendment of section 13 View Judgements
  10 Amendment of section 14 View Judgements
  11 Amendment of section 15 View Judgements
  12 Amendment of section 16 View Judgements
  13 Amendment of section 17 View Judgements
  14 Insertion of new sections 17A and 17B View Judgements
  15 Omission of section 18A View Judgements
  16 Amendment of section 19 View Judgements
  17 Insertion of new section 19A View Judgements
  18 Amendment of section 20 View Judgements
  19 Amendment of section 21 View Judgements
  20 Substitution of new sections for section 22 View Judgements
  21 Amendment of section 23 View Judgements
  22 Substitution of new section for section 25 View Judgements
  23 Amendment of section 27 View Judgements
  24 Insertion of section 27A View Judgements
  25 Insertion of new section 28A View Judgements
  26 Amendment of section 29 View Judgements
  27 Substitution of new section for section 30 View Judgements
  28 Insertion of new section 30A View Judgements
  29 Substitution of new section for section 31 View Judgements



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