Consumer Protection (Amendment) Act, 1993


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w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of section 2 View Judgements
  3 Amendment of section 4 View Judgements
  4 Amendment of section 5 View Judgements
  5 Amendment of section 6.In section 6 of the principal Act View Judgements
  6 Amendment of section 7 View Judgements
  7 Amendment of section 9 View Judgements
  8 Amendment of section 10 View Judgements
  9 Amendment of section 11 View Judgements
  10 Substitution of new section for section 12 View Judgements
  11 Amendment of section 13 View Judgements
  12 Amendment of section 14 View Judgements
  13 Amendment of section 16 View Judgements
  14 Amendment of section 17 View Judgements
  15 Amendment of section 18 View Judgements
  16 Amendment of section 20 View Judgements
  17 Amendment of section 21 View Judgements
  18 Substitution of new section for section 22 View Judgements
  19 Insertion of new sections 24A and 24B View Judgements
  20 Substitution of new section for section 26 View Judgements
  21 Amendment of section 30 View Judgements
  22 Amendment of section 30 View Judgements
  23 Repeal and saving View Judgements



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