Constitution (Scheduled Tribes) Order (Amendment) Act, 2012


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short Title View Judgements
  2 Amendment of Part VI of Constitution (Scheduled Tribes) Order, 1950 View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon