Constitution (Eighty-Eighth Amendment) Act, 2003

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w w w . L a w y e r S e r v i c e s . i n

Section 4   [ View Judgements ]

Amendment of Seventh Schedule


In the Seventh Schedule to the Constitution , in List I - Union List, after entry 92B, the following entry shall be inserted, namely:-



"92C. Taxes on services."

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