Constitution (Eighty-Eighth Amendment) Act, 2003

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w w w . L a w y e r S e r v i c e s . i n

Section 3   [ View Judgements ]

Amendment of article 270


In article 270 of the Constitution , in clause (1), for the words and figures "articles 268 and 269", the words, figures and letter "articles 268, 268A and 269" shall be substituted.

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