Competition Appellate Tribunal (Salaries and Allowances and other terms and conditions of service of the Chairperson and other Members) Rules, 2009

	Section Title
	Status : Active
1	Short title and commencement	View Judgements
2	Definitions	View Judgements
3	Salary, allowances, etc. of the Chairperson	View Judgements
4	Other conditions of service of Chairperson	View Judgements
5	Salary of Member	View Judgements
6	Dearness Allowance and other Allowances	View Judgements
7	Leave	View Judgements
8	Leave sanctioning authority	View Judgements
9	Pension	View Judgements
10	Travelling Allowance	View Judgements
11	Leave Travel Concession	View Judgements
12	Facilities of Medical Treatment	View Judgements
13	Transport	View Judgements
14	Accommodation	View Judgements
15	Official visits abroad	View Judgements
16	Applicability of rules	View Judgements
17	Oath of office and secrecy	View Judgements
18	Declaration of financial or other interest	View Judgements
19	Residuary provisions	View Judgements
20	Powers to relax	View Judgements
	FORM - I
	FORM – II
	FORM – III

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