Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  Status : Active
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Qualifications and age limit for appointment of Members View Judgements
  3A Selection of members View Judgements
  3B Option to return to Parent Department View Judgements
  4 Method of recruitment View Judgements
  5 Medical fitness View Judgements
  6 Resignation by a Member View Judgements
  7 Removal of Members from office in certain circumstances View Judgements
  8 Term of office of Chairman and Members View Judgements
  8A Casual vacancy View Judgements
  9 Salary and allowances View Judgements
  10 Interpretation View Judgements
  11 Saving View Judgements
  12 Oaths of office and secrecy View Judgements
  13 Other conditions of service View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon