Company Law Board Members (Qualifications and Experience) Rules, 1989


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  Status : Active
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Qualifications and age limit for appointment of members View Judgements
  4 Composition of the Company Law Board View Judgements
  5 Method of recruitment View Judgements
  6 Medical fitness View Judgements
  7 Resignation by a number View Judgements
  8 Removal of members from office in certain circumstances View Judgements
  9 Casual vacancy in the office of members View Judgements
  10 Term of office of members View Judgements
  11 Salary and allowances View Judgements
  12 Interpretation View Judgements
  13 Saving View Judgements
  14 Oaths of officer and secrecy View Judgements
  15 Other conditions of service View Judgements



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