Companies (Amendment) Act, 1965


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w w w . L a w y e r S e r v i c e s . i n
Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of section 1 View Judgements
  3 Amendment of section 2 View Judgements
  4 Amendment of section 10E View Judgements
  5 Amendment of section 13 View Judgements
  6 Amendment of section 21 View Judgements
  7 Amendment of section 43A View Judgements
  8 Insertion of new section 68A View Judgements
  9 Amendment of section 69 View Judgements
  10 Amendment of section 73 View Judgements
  11 Amendment of section 75 View Judgements
  12 Amendment of section 76 View Judgements
  13 Amendment of section 108 [1] View Judgements
  14 Amendment of section 111 View Judgements
  15 Amendment of Section 149 View Judgements
  16 Amendment of section 153 B View Judgements
  17 Amendment of section 163 View Judgements
  18 Amendment of section 174 View Judgements
  19 Amendment of section 203 View Judgements
  20 Amendment of section 209 View Judgements
  21 Amendment of section 227 View Judgements
  22 Amendment of section 228 View Judgements
  23 Insertion of new section 233B View Judgements
  24 Amendment of section 234A View Judgements
  25 Amendment of section 240 View Judgements
  26 Amendment of section 240A View Judgements
  27 Amendment of section 241 View Judgements
  28 Insertion of new section 250A View Judgements
  29 Amendment of section 252 View Judgements
  30 Amendment of section 256 View Judgements
  31 Amendment of section 259 View Judgements
  32 Amendment of section 264 View Judgements
  33 Amendment of section 266 View Judgements
  34 Omission of section 271 View Judgements
  35 Amendment of section 273 View Judgements
  36 Omission of section 280 View Judgements
  37 Omission of section 281 View Judgements
  38 Omission of section 282 View Judgements
  39 Amendment of section 285 View Judgements
  40 Insertion of new section 294A View Judgements
  41 Amendment of section 303 View Judgements
  42 Amendment of section 309 View Judgements
  43 Amendment of section 310 View Judgements
  44 Amendment of section 314 View Judgements
  45 Amendment of section 318 View Judgements
  46 Amendment of section 370 [1] View Judgements
  47 Amendment of section 372 View Judgements
  48 Amendment of section 391 View Judgements
  49 Amendment of section 394 View Judgements
  50 Insertion of new section 394A View Judgements
  51 Amendment of section 395 View Judgements
  52 Insertion of new section 396A View Judgements
  53 Amendment of Chapter VII of Part VI View Judgements
  54 Amendment of section 497 View Judgements
  55 Amendment of section 509 View Judgements
  56 Insertion of new section 511A View Judgements
  57 Amendment of section 593 View Judgements
  58 Substitution of new sections for section 635A View Judgements
  59 Insertion of new section 637B View Judgements
  60 Insertion of new section 640B View Judgements
  61 Amendment of Schedule IA View Judgements
  62 Minor amendments View Judgements
  SCHEDULE - I



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