Companies (Amendment) Act, 1963


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w w w . L a w y e r S e r v i c e s . i n
Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Amendment of section 2 View Judgements
  3 Insertion of new sections after View Judgements
  4 Insertion of new Part IA after Part I View Judgements
  5 Amendment of section 81 View Judgements
  6 Amendment of section 153 View Judgements
  7 Insertion of new section after section 153 View Judgements
  8 Insertion of new section after section 187A View Judgements
  9 Insertion of new Chapter and sections in Part VI View Judgements
  10 Amendment of section 397 View Judgements
  11 Amendment of section 398 View Judgements
  12 Amendment of section 408 View Judgements
  13 Insertion of new section after section 635 View Judgements
  14 Amendment of section 637 View Judgements



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