After Schedule I to the principal Act, the following Schedule shall be inserted, namely:-



SCHEDULE



"SCHEDULE IA -See Section 6(c)



LIST OF RELATIVE



1.Father.



2.mother (including step-mother).



3.Son (including step-son).



4.Son's wife.



5.Daughter (including step-daughter).



6.Father's father.



7.Father's mother.



8.Mother's mother.



9.Mother's father.



10.Son's son.



11.Son's son's wife.



12.Son's daughter.



13.Son's daughter's husband.



14.Daughter's husband.



15.Daughter's son.



16.Daughter's son's wife.



17.Daughter's daughter.



18.Daughter's daughter's husband.



19.Brother (including step-brother).



20.Brother's wife.



21.Sister (including step-sister).



22.Sister's husband.



23.Husband's father.



24.Husband's mother.



25.Husband's sister.



26.Wife's father.



27.Wife's mother.



28.Wife's brother.



29.Wife's sister.



30.Wife's sister's husband.



31.Father's brother.



32.Father's sister.



33.Mother's brother.



34.Mother's sister.



35.Father's brother's wife.



36.father's sister's husband.



37.Mother's brother's wife.



38.Mother's sister's husband.



39.Brother's son.



40.Brother's son's wife.



41.Brother's daughter.



42.Sister's son.



43.Sister's daughter.



44.Father's brother's son.



45.Father's brother' daughter.



46.Father's sister's son.



47.Father's sister's daughter.



48.Mother's brother's son.



49.Mother's brother's daughter.".