Companies (Amendment) Act, 1960


LawyerServices

w w w . L a w y e r S e r v i c e s . i n
Section
 Section Title
  INTRODUCTION
  1 Short title View Judgements
  2 Amendment of section 2 View Judgements
  3 Amendment of section 4 View Judgements
  4 Substitution of new section for section 6.- For section 6 of the principal Act, the following section shall be substituted, namely:- "6.Meaning of "relatives." View Judgements
  5 Amendment of section 8 View Judgements
  6 Amendment of section 17 View Judgements
  7 Amendment of section 18 View Judgements
  8 Amendment of section 19 View Judgements
  9 Amendment of section 25 View Judgements
  10 Amendment of section 29 View Judgements
  11 Amendment of section 31 View Judgements
  12 Amendment of section 38 View Judgements
  13 Amendment of section 41 View Judgements
  14 Insertion of new section 43A View Judgements
  15 Amendment of section 49 View Judgements
  16 Amendment of section 53 View Judgements
  17 Amendment of section 60 View Judgements
  18 Amendment of section 62 View Judgements
  19 Amendment of section 63 View Judgements
  20 Amendment of section 73 View Judgements
  21 Amendment of section 75 View Judgements
  22 Amendment of section 76 View Judgements
  23 Amendment of section 80 View Judgements
  24 Amendment of section 81 View Judgements
  25 -n/a- View Judgements
  26 Substitution of new section for section 106 View Judgements
  27 -n/a- View Judgements
  28 Amendment of section 13 View Judgements
  29 Amendment of section 125 View Judgements
  30 Amendment of section 138 View Judgements
  31 Amendment of section 141 View Judgements
  32 Amendment of section 142 View Judgements
  33 Amendment of section 145 View Judgements
  34 Amendment of section 147 View Judgements
  35 Amendment of section 149 View Judgements
  36 Amendment of section 155 View Judgements
  37 Amendment of section 156 View Judgements
  38 Amendment of section 159 View Judgements
  39 Amendment of section 160 View Judgements
  40 Amendment of section 161 View Judgements
  41 Amendment of section 163 View Judgements
  42 Amendment of section 165 View Judgements
  43 Amendment of section 166 View Judgements
  44 Amendment of section 168 View Judgements
  45 Amendment of section 172 View Judgements
  46 Amendment of section 173 View Judgements
  47 Amendment of section 176 View Judgements
  48 Amendment of section 187 View Judgements
  49 Insertion of new section 187A View Judgements
  50 Amendment of section 190 View Judgements
  51 Amendment of section 192 View Judgements
  52 Amendment of section 193 View Judgements
  53 Substitution of new section for section 194 View Judgements
  54 Amendment of section 195 View Judgements
  55 Insertion of new heading and new section 197A View Judgements
  56 Substitution of new section for section 198 View Judgements
  57 Amendment of section 204 View Judgements
  58 Substitution of new section for section 205 View Judgements
  59 Amendment of section 207 View Judgements
  60 Amendment of section 209 View Judgements
  61 Amendment of section 209 View Judgements
  62 Amendment of section 211 View Judgements
  63 Amendment of section 212 View Judgements
  64 Amendment of section 216 View Judgements
  65 Amendment of section 217 View Judgements
  66 Amendment of section 220 View Judgements
  67 Amendment of section 224 View Judgements
  68 Amendment of section 226 View Judgements
  69 Amendment of section 227 View Judgements
  70 Amendment of section 228 View Judgements
  71 Amendment of section 233A View Judgements
  72 Amendment of section 234.- In section 234 of the principal Act View Judgements
  73 Insertion of new section 234A View Judgements
  74 Substitution of new section for section 239 View Judgements
  75 Amendment of section 240 View Judgements
  76 Amendment of section 240A View Judgements
  77 Amendment of section 242 View Judgements
  78 Amendment of section 245 View Judgements
  79 Amendment of section 247 View Judgements
  80 Substitution of new section for section 250 View Judgements
  81 Amendment of section 252 View Judgements
  82 Amendment of section 253 View Judgements
  83 Amendment of section 255 View Judgements
  84 Amendment of section 256 View Judgements
  85 -n/a- View Judgements
  86 Amendment of section 261 View Judgements
  87 Amendment of section 263 View Judgements
  88 Insertion of new section 263A View Judgements
  89 Substitution of new section for section 264 View Judgements
  90 Amendment of section 267 View Judgements
  91 Substitution of new section for section 269 View Judgements
  92 Amendment of section 271 View Judgements
  93 Amendment of section 274 View Judgements
  94 Amendment of section 280 View Judgements
  95 Amendment of section 280 View Judgements
  96 Substitution of new section for section 285 View Judgements
  97 Amendment of section 287 View Judgements
  98 Amendment of section 292 View Judgements
  99 Amendment of section 293 View Judgements
  100 Insertion of new section 293A View Judgements
  101 Amendment of section 294 View Judgements
  102 Amendment of section 295 View Judgements
  103 Substitution of new section for section 296 View Judgements
  104 Amendment of section 297 View Judgements
  105 Amendment of section 298 View Judgements
  106 Amendment of section 299 View Judgements
  107 Amendment of section 300 View Judgements
  108 Amendment of section 301 View Judgements
  109 Amendment of section 302 View Judgements
  110 Amendment of section 303 View Judgements
  111 Substitution of new section for section 305 View Judgements
  112 Amendment of section 307 View Judgements
  113 Amendment of section 309 View Judgements
  114 Amendment of section 310 View Judgements
  115 Amendment of section 313 View Judgements
  116 Amendment of section 314 View Judgements
  117 Omission of section 315 View Judgements
  118 Amendment of section 316 View Judgements
  119 Amendment of section 317 View Judgements
  120 Amendment of section 318 View Judgements
  121 Insertion of new section 325A View Judgements
  122 Amendment of section 332 View Judgements
  123 Amendment of section 342 View Judgements
  124 Substitution of new section for section 343 View Judgements
  125 Amendment of section 346 View Judgements
  126 Amendment of section 348 View Judgements
  127 Amendment of section 349 View Judgements
  128 Substitution of new section for section 350 View Judgements
  129 Amendment of section 356 View Judgements
  130 Amendment of section 358 View Judgements
  131 Amendment of section 359 View Judgements
  132 Amendment of section 360 View Judgements
  133 Amendment of section 363 View Judgements
  134 Amendment of section 369 View Judgements
  135 Amendment of section 370 View Judgements
  136 Insertion of new section 370A View Judgements
  137 Amendment of section 371 View Judgements
  138 Substitution of new section for section 372 View Judgements
  139 Amendment of section 373 View Judgements
  140 Amendment of section 374 View Judgements
  141 Amendment of section 377 View Judgements
  142 Amendment of section 378 View Judgements
  143 Amendment of section 379 View Judgements
  144 Amendment of section 381 View Judgements
  145 Amendment of section 384 View Judgements
  146 Amendment of section 386 View Judgements
  147 Amendment of section 387 View Judgements
  148 Amendment of section on 388 View Judgements
  149 Insertion of new section 388A View Judgements
  150 Omission of section 389 View Judgements
  151 Amendment of section 391 View Judgements
  152 Amendment of section 396 View Judgements
  153 Amendment of section 398 View Judgements
  154 Amendment of section 407 View Judgements
  155 Amendment of section 408 View Judgements
  156 Amendment of section 409 View Judgements
  157 Amendment of section 411 View Judgements
  158 Amendment of section 417 View Judgements
  159 Amendment of section 418 View Judgements
  160 Amendment of section 420 View Judgements
  161 Amendment of section 426 View Judgements
  162 Amendment of section 439 View Judgements
  163 Amendment of section 444 View Judgements
  164 Amendment of section 445 View Judgements
  165 Amendment of section 446 View Judgements
  166 Amendment of section 448 View Judgements
  167 Amendment of section 454 View Judgements
  168 Amendment of section 455 View Judgements
  169 Amendment of section 456 View Judgements
  170 Amendment of section 457 View Judgements
  171 Insertion of new section 458A View Judgements
  172 Amendment of section 463 View Judgements
  173 Amendment of section 464 View Judgements
  174 Amendment of section 465 View Judgements
  175 Amendment of section 468 View Judgements
  176 Amendment of section 477 View Judgements
  177 Amendment of section 481 View Judgements
  178 Amendment of section 488 View Judgements
  179 Amendment of section 512 View Judgements
  180 Amendment of section 515 View Judgements
  181 Omission of section 521 View Judgements
  182 Amendment of section 524 View Judgements
  183 Amendment of section 529 View Judgements
  184 Amendment of section 530 View Judgements
  185 Insertion of new section 531A View Judgements
  186 Amendment of section 535 View Judgements
  187 Amendment of section 537 View Judgements
  188 Amendment of section 546 View Judgements
  189 Amendment of section 549 View Judgements
  190 Amendment of section 551 View Judgements
  191 Amendment of section 555 View Judgements
  192 Amendment of section 582 View Judgements
  193 Amendment of section 595 View Judgements
  194 Amendment of section 610 View Judgements
  195 Amendment of section 611 View Judgements
  196 Insertion of new section 614A in part XII View Judgements
  197 Amendment of section 616 View Judgements
  198 Amendment of section 617 View Judgements
  199 Substitution of new section for section 618 View Judgements
  200 Insertion of new section 619A View Judgements
  201 Insertion of new heading and new section 620A View Judgements
  202 Amendment of section 621 View Judgements
  203 Insertion of new sections 624A and 624B View Judgements
  204 Amendment of section 627 View Judgements
  205 Insertion of new section 629 View Judgements
  206 Amendment of section 633 View Judgements
  207 Insertion of new heading and new section 637 View Judgements
  208 Omission of heading and section 639 View Judgements
  209 Insertion of new heading and new section after section 640 View Judgements
  210 Amendment of section 641 View Judgements
  211 Amendment of section 642 View Judgements
  212 Amendment of section 643 View Judgements
  213 Amendment of section 647 View Judgements
  214 Omission of section 650 View Judgements
  215 Amendment of Schedule I View Judgements
  216 Insertion of new Schedule I A View Judgements
  217 Amendment of Schedule VI View Judgements
  218 Amendment of Schedule VII View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon