Each share in a company having a share capital shall be distinguished by its appropriate number:]

1. Section 83 omitted by Act 22 of 1996, Sec. 30 and Sch. (w.r.e.f. 20-9-1995) and Inserted by Act 8 of 1997, sec. 9 (w.r.e.f. 15-1-1997).