Section 82   [ View Judgements ]

Nature of shares.


82. Nature of shares or debentures
82. Nature of 1[shares or debentures]

The 1[sharesor debentures] or other interest of any member in a company shall be movable property, transferable in the manner provided by the articles of the company.

1. Subs. by Act 21 of 1999, sec. 8, for "shares" (w.r.e.f. 31-10-1988).

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