The Central Government may, by order, declare that in the case of any company, 1 [ OMITTED - not being a banking or an insurance company] any establishment carrying on either the same or substantially the same activity as that carried on by the head office of the company, or 2 [any establishment engaged in any production, processing or manufacture], shall not be treated as a branch office of the company for all or any of the purposes of this Act.
1. OMITTED by Companies (AMENDMENT) Act, 1960
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