Section 644 of the Companies Act, 1956 - Indian Act / Law / Statute / Kanoon - LawyerServices

Companies Act, 1956

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w w w . L a w y e r S e r v i c e s . i n

Section 644 [ View Judgements ]

Repeal of Acts specified in Schedule XII.

644. REPEAL OF ACTS SPECIFIED IN SCHEDULE XII.

The enactments mentioned in Schedule XII are hereby repealed.

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